High Courts18 Jul 2013Dismissed
NDMC Vs Alpha Bhoj Pvt. Ltd.
Delhi High Court · (2013) 4 BC 469 : (2013) 202 DLT 237
Contract Act, 1872 — Section 74
COURT ARCHIVE
Delhi High Court judgments
1,36,119 judgments · page 4,023 of 6,806
High Courts18 Jul 2013Dismissed
State of NCT of Delhi Vs Taj Mohd. @ Taju and Another
Delhi High Court · (2013) 4 JCC 2457
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(4)Penal Code, 1860 (IPC) — Section 302, 34
High Courts18 Jul 2013Dismissed
S and G Company and Others Vs Indica Trades Pvt. Ltd.
Delhi High Court · (2013) 07 DEL CK 0264
High Courts18 Jul 2013
Sh. Harminder Khullar Vs Mrs. Swaran Kanta Juneja and Others
Delhi High Court · (2013) 8 AD 517 : (2013) 4 BC 382 : (2013) 202 DLT 222
Benami Transactions (Prohibition) Act, 1988 — Section 2(a), 4, 4(3)Civil Procedure Code, 1908 (CPC) — Section 96Transfer of Property Act, 1882 — Section 54
High Courts18 Jul 2013Dismissed
Vivek Yadav Vs Airport Authority of India and Others
Delhi High Court · (2013) 07 DEL CK 0228
High Courts18 Jul 2013Dismissed
K.K. Bhardwaj Vs D.V.B. and Others
Delhi High Court · (2013) 07 DEL CK 0227
High Courts18 Jul 2013Allowed
Dharmendra Vs State
Delhi High Court · (2013) 5 ILR Delhi 3332 : (2013) 3 JCC 1867
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 308, 34, 392, 393, 394
High Courts18 Jul 2013Disposed Off
Rita Singh Vs Govt. of India and Another
Delhi High Court · (2013) 07 DEL CK 0216
Border Security Force Act, 1968 — Section 2(j)
High Courts18 Jul 2013Dismissed
Pawan Vs State
Delhi High Court · (2013) 07 DEL CK 0200
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 300, 302, 307
High Courts18 Jul 2013Dismissed
Shri Umesh Kumar Vs Union of India and Others
Delhi High Court · (2013) 5 AD 681
High Courts18 Jul 2013Dismissed
Bhola Vs State
Delhi High Court · (2013) 07 DEL CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307
High Courts18 Jul 2013
Jaspal Walia Vs UOI Mohinder Singh Walia Vs UOI and Others
Delhi High Court · (2013) 07 DEL CK 0097
Customs Act, 1962 — Section 111, 119, 129DD, 77
High Courts18 Jul 2013Dismissed
Commissioner of Police and Another Vs Tasvir Singh
Delhi High Court · (2013) 07 DEL CK 0083
High Courts18 Jul 2013Dismissed
Delhi Tourism and Transportation Development Corporation Limited Vs Chander Prakash Gupta
Delhi High Court · (2013) 07 DEL CK 0075
Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts18 Jul 2013
Reserve Bank of India Vs Kishanlal Mittal
Delhi High Court · (2013) 7 AD 480 : (2013) 4 RCR(Civil) 620
Industrial Disputes Act, 1947 — Section 11Right to Information Act, 2005 — Section 10, 19, 4, 7(9), 8
High Courts17 Jul 2013Disposed Off
Shakuntala Vs State (G.N.C.T. of Delhi)
Delhi High Court · (2013) 5 ILR Delhi 3792 : (2013) 3 JCC 1985
Criminal Procedure Code, 1973 (CrPC) — Section 164, 428Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 304, 326
High Courts17 Jul 2013Allowed
Amar Nath and Others Vs Union of India and Others
Delhi High Court · (2013) 07 DEL CK 0593
High Courts17 Jul 2013Dismissed
Dr. Jyoti Hyankey Vs Union Public Service Commission
Delhi High Court · (2013) 07 DEL CK 0578
High Courts17 Jul 2013Disposed Off
M/s. Atul Industries Vs M/s. Grid India Power Ltd. and Others
Delhi High Court · (2013) 07 DEL CK 0565
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts17 Jul 2013Allowed
Govt. of NCT of Delhi and Another Vs Rajinder Prasad Singh and Others
Delhi High Court · (2013) 3 LLN 562
Constitution of India, 1950 — Article 226, 32, 51ANational Council for Teacher Education Act, 1993 — Section 14, 14(1), 15, 16, 17