High Courts16 Jul 2013Disposed Off
Dharam @ Banti Vs State
Delhi High Court · (2013) 201 DLT 136 : (2013) 3 JCC 1907
Penal Code, 1860 (IPC) — Section 34, 392, 395, 397, 428
COURT ARCHIVE
Delhi High Court judgments
1,36,106 judgments · page 4,025 of 6,806
High Courts16 Jul 2013Dismissed
Sudesh Rani Vs Subhash Singh and Others
Delhi High Court · (2013) 07 DEL CK 0412
Specific Relief Act, 1963 — Section 20Transfer of Property Act, 1882 — Section 53A
High Courts16 Jul 2013Disposed Off
BIPS Systems Ltd. Vs Tata Infotech Ltd.
Delhi High Court · (2013) 07 DEL CK 0411
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts16 Jul 2013
Smt. Hardeep Kaur and Others Vs Shri Sadhu Singh and Others
Delhi High Court · (2013) 07 DEL CK 0406
High Courts16 Jul 2013Dismissed
Shri L.R. Senapati Vs Indian Institute of Technology
Delhi High Court · (2013) 07 DEL CK 0331
High Courts16 Jul 2013
Ms. Neeru Vs University of Delhi and Another
Delhi High Court · (2013) 07 DEL CK 0240
Constitution of India, 1950 — Article 226
High Courts16 Jul 2013Allowed
Sh. Gulbir Singh Vs Union of India and Others
Delhi High Court · (2013) 4 ILR Delhi 2868
High Courts16 Jul 2013Disposed Off
Suresh Vs State of Delhi
Delhi High Court · (2013) 5 ILR Delhi 3777
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 376, 376(2)(f), 506
High Courts16 Jul 2013Dismissed
Vinod Kumar Vs UOI
Delhi High Court · (2013) 07 DEL CK 0196
Central Reserve Police Force Act, 1949 — Section 10(n)Constitution of India, 1950 — Article 142Penal Code, 1860 (IPC) — Section 143, 323, 341, 354, 451
High Courts16 Jul 2013Dismissed
Shripal Vs Union of India and Others
Delhi High Court · (2013) 07 DEL CK 0193
High Courts16 Jul 2013Disposed Off
Escorts Ltd. and Others Vs Neelam Malhotra and Others
Delhi High Court · (2013) 07 DEL CK 0191
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14, 151
High Courts16 Jul 2013Disposed Off
Akhilesh Kumar Dixit and Others Vs Union of India and Another
Delhi High Court · (2013) 07 DEL CK 0090
High Courts16 Jul 2013Allowed
Shahnawaz @ Shanu Vs State
Delhi High Court · (2013) 07 DEL CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts16 Jul 2013Dismissed
Shubham Virendra Jhamb Vs Central Board of Secondary Education
Delhi High Court · (2013) 07 DEL CK 0042
High Courts16 Jul 2013Disposed Off
U.O.I. and Others Vs U.C. Sharma
Delhi High Court · (2013) 07 DEL CK 0019
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Payment of Wages Act, 1936 — Section 17(1)(A)
High Courts15 Jul 2013
Ponty Singh Vs Anu Singh Bhatia
Delhi High Court · (2013) 7 AD 632 : (2013) 137 DRJ 411
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A
High Courts15 Jul 2013Dismissed
State of NCT of Delhi Vs Jamil @ Kalu
Delhi High Court · (2013) 07 DEL CK 0592
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts15 Jul 2013Disposed Off
O.P. Sobti Vs Union of India and Another
Delhi High Court · (2013) 07 DEL CK 0590
High Courts15 Jul 2013Allowed
Kamlesh Kumar Singh and Another Vs Union of India and Others
Delhi High Court · (2013) 07 DEL CK 0589
High Courts15 Jul 2013Dismissed
Kalyan Singh Vs State of Delhi
Delhi High Court · (2013) 5 ILR Delhi 3767
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13, 13(1)(d), 13(2), 19(1), 7