High Courts12 Jul 2013Dismissed
Rahul Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2014) 2 SCT 824
COURT ARCHIVE
Delhi High Court judgments
1,36,106 judgments · page 4,027 of 6,806
High Courts12 Jul 2013Disposed Off
Karan Luthra Vs Gopal Kamra
Delhi High Court · (2013) 07 DEL CK 0546
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 3, Order 26 Rule 9, 151Contract Act, 1872 — Section 51, 55, 62, 63, 64Transfer of Property Act, 1882 — Section 53A
High Courts12 Jul 2013Dismissed
Shri Bal Kishan Saini Vs M/s. Devred India Ltd. and Others
Delhi High Court · (2013) 07 DEL CK 0474
Companies Act, 1956 — Section 433(f)
High Courts12 Jul 2013
C.P. Gupta Vs Union of India and Others
Delhi High Court · (2013) 202 DLT 108 : (2013) 4 ILR Delhi 2859 : (2014) 1 SLJ 326
High Courts12 Jul 2013Allowed
SI Suresh Kumar (Retd.) Vs UOI and Others
Delhi High Court · (2013) 07 DEL CK 0364
High Courts12 Jul 2013
Sachin and Others Vs Krishna Kumari Nangia and Others
Delhi High Court · (2013) 202 DLT 698 : (2013) 4 ILR Delhi 3204
Evidence Act, 1872 — Section 112, 50Hindu Marriage Act, 1955 — Section 11, 12, 16, 16(1)Penal Code, 1860 (IPC) — Section 497
High Courts12 Jul 2013Disposed Off
Ahmed Sayyad @ Nanhu @ Nanhe and Another Vs State
Delhi High Court · (2013) 5 ILR Delhi 3749
Penal Code, 1860 (IPC) — Section 34, 392, 394, 411, 412
High Courts12 Jul 2013Disposed Off
Charitable Education and Welfare Society Vs Union of India and Another
Delhi High Court · (2013) 07 DEL CK 0178
Indian Medical Council Act, 1956 — Section 10A
High Courts12 Jul 2013Disposed Off
IMS Engineering College Vs All India Council for Technical Education
Delhi High Court · (2013) 7 AD 174
High Courts12 Jul 2013Allowed
Seema Vs Air Force Senior Secondary School and Another
Delhi High Court · (2013) 07 DEL CK 0152
Constitution of India, 1950 — Article 12
High Courts12 Jul 2013Allowed
Bhupinder Kumar and Others Vs Union of India and Others
Delhi High Court · (2013) 202 DLT 187 : (2013) 4 ILR Delhi 2864
High Courts11 Jul 2013Dismissed
Venkateshwara University Vs Union of India and Another
Delhi High Court · (2013) 07 DEL CK 0615
Indian Medical Council Act, 1956 — Section 10A
High Courts11 Jul 2013Disposed Off
Mustaq Vs The State (NCT of Delhi)
Delhi High Court · (2013) 5 ILR Delhi 3743
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 34, 392, 395, 397
High Courts11 Jul 2013Disposed Off
Nathu Ram and Others Vs The State
Delhi High Court · (2013) 07 DEL CK 0609
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 482Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts11 Jul 2013Dismissed
Darshan Lal Dhawan Vs C.B.I. and Another
Delhi High Court · (2013) 07 DEL CK 0604
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 142Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 19(3), 7
High Courts11 Jul 2013
DGT Holding B. V and Another Vs Ravi Scientific Industries and Another
Delhi High Court · (2013) 55 PTC 271
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Designs Act, 2000 — Section 11Trade Marks Act, 1999 — Section 27(2)
High Courts11 Jul 2013Dismissed
Rajiv Tibrewal and Others Vs Dynamic Continental Pvt. Ltd.
Delhi High Court · (2013) 203 DLT 498 : (2013) 3 JCC 153
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139, 141
High Courts11 Jul 2013Dismissed
Oriental Insurance Company Ltd. Vs Istkar and Others
Delhi High Court · (2013) 07 DEL CK 0402
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 7A, 151Motor Vehicles Act, 1988 — Section 149(2)
High Courts11 Jul 2013
M/s. M.D. Textile Industries Limited Vs Assistant Collector of Customs and Others
Delhi High Court · (2013) 298 ELT 368
Customs Act, 1962 — Section 27, 27(1), 27A
High Courts11 Jul 2013Dismissed
New India Assurance Co. Ltd. Vs Subey Singh and Others
Delhi High Court · (2013) 07 DEL CK 0338
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8