High Courts11 Jul 2013Dismissed
Pavitra Kumar Hembrom Vs Union of India and Others
Delhi High Court · (2013) 07 DEL CK 0321
COURT ARCHIVE
Delhi High Court judgments
1,36,106 judgments · page 4,028 of 6,806
High Courts11 Jul 2013Dismissed
Devraj Vs D.D.A.
Delhi High Court · (2013) 07 DEL CK 0214
Constitution of India, 1950 — Article 141, 226, 32
High Courts11 Jul 2013Disposed Off
Jaiprakash Singh Vs Rashmi Aggrawal
Delhi High Court · (2013) 07 DEL CK 0213
Criminal Procedure Code, 1973 (CrPC) — Section 251Evidence Act, 1872 — Section 114, 3, 4Negotiable Instruments Act, 1881 (NI) — Section 118, 118(a), 138, 139
High Courts11 Jul 2013Dismissed
Sarvjeet Mahto Vs State
Delhi High Court · (2013) 6 AD 334
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468
High Courts11 Jul 2013Disposed Off
Gurdeep Singh Sudan and Others Vs State (Govt. of NCT of Delhi) and Another
Delhi High Court · (2013) 07 DEL CK 0211
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 156(3), 169, 170Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts11 Jul 2013Dismissed
M/s. Servel Industries Vs Alcobrew Distilleries (India) Pvt. Ltd.
Delhi High Court · (2013) 4 ILR Delhi 3191
Companies Act, 1956 — Section 433(e), 434
High Courts11 Jul 2013Dismissed
K.L. Bakolia Vs State
Delhi High Court · (2013) 3 JCC 2059
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 19(3), 20, 7
High Courts11 Jul 2013Dismissed
Arvind Sharma Vs Govt. of NCT Delhi and Others
Delhi High Court · (2013) 07 DEL CK 0176
High Courts11 Jul 2013Disposed Off
Sh. Mukesh Jha and Another Vs Union of India and Others
Delhi High Court · (2013) 07 DEL CK 0175
High Courts11 Jul 2013Disposed Off
Union of India and Others Vs Ravindra
Delhi High Court · (2013) 07 DEL CK 0153
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts11 Jul 2013
The Commissioner Of Income Tax Vs DLF Commercial Developers Limited
Delhi High Court · (2013) 261 CTR 127 : (2013) 218 TAXMAN 45
Income Tax Act, 1961 — Section 28, 29, 30, 31, 32Securities and Exchange Board of India Act, 1992 — Section 12Securities Contracts (Regulation) Act, 1956 — Section 2
High Courts11 Jul 2013Allowed
Yudhvir Singh Vs Indian Oil Corporation Limited
Delhi High Court · (2013) 07 DEL CK 0129
High Courts11 Jul 2013Dismissed
Anil Kumar Vs Commissioner of Police and Others
Delhi High Court · (2013) 07 DEL CK 0033
High Courts10 Jul 2013
Sh. Jaswant Singh Vs Atma Singh
Delhi High Court · (2013) 07 DEL CK 0619
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 7 Rule 7
High Courts10 Jul 2013Dismissed
Sushil Kumar and Others Vs University Grants Commission
Delhi High Court · (2013) 07 DEL CK 0617
Constitution of India, 1950 — Article 12, 14, 16, 21, 309
High Courts10 Jul 2013
Oruj Ahmed Vs Rashiduddin and Others
Delhi High Court · (2014) 1 AD 623
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts10 Jul 2013
Shahi Exports Pvt. Ltd. and Another Vs CMD Buildtech Pvt. Ltd.
Delhi High Court · (2013) 181 CompCas 111 : (2013) 202 DLT 735
Companies Act, 1956 — Section 433(e), 434, 439, 73Limitation Act, 1963 — Section 18
High Courts10 Jul 2013Dismissed
Sher Mohammad Vs Mohan Magotra
Delhi High Court · (2013) 202 DLT 708
Specific Relief Act, 1963 — Section 20, 21
High Courts10 Jul 2013
Suresh Kumar Duggal Vs State (NCT of Delhi) C.B.I
Delhi High Court · (2013) 6 AD 329 : (2013) 3 JCC 2065 : (2014) 1 RCR(Criminal) 49
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 19(3), 20, 7