High Courts09 Jul 2013Disposed Off
Allahabad Bank Vs Nitesh Kumar Tripathi
Delhi High Court · (2014) 1 RCR(Civil) 507 : (2014) 2 SCT 822
Right to Information Act, 2005 — Section 18, 19, 8(1), 8(1)(j), 8(i)(j)
COURT ARCHIVE
Delhi High Court judgments
1,36,106 judgments · page 4,030 of 6,806
High Courts09 Jul 2013
Shri Raj Pal Singh Vs Sardar Patel Public Senior Secondary School and Others
Delhi High Court · (2013) 07 DEL CK 0605
High Courts09 Jul 2013Allowed
Nutan Gulati Vs Director of Education and Others
Delhi High Court · (2013) 07 DEL CK 0597
Delhi School Education Act, 1973 — Section 10(1), 2(e), 2(e)(ii), 4
High Courts09 Jul 2013Allowed
Rosy Jain Vs GNCT of NCT of Delhi and Others
Delhi High Court · (2013) 9 AD 13 : (2013) 202 DLT 639 : (2013) 4 LLJ 524
High Courts09 Jul 2013Disposed Off
Rajesh @ Raju Vs State (Nct of Delhi)
Delhi High Court · (2013) 201 DLT 103 : (2013) 4 ILR Delhi 2855
Criminal Procedure Code, 1973 (CrPC) — Section 427, 482Penal Code, 1860 (IPC) — Section 34, 392, 394, 397
High Courts09 Jul 2013Disposed Off
Suman Bala and Others Vs Virender and Others
Delhi High Court · (2013) 3 ACC 779
High Courts09 Jul 2013
Coim India Pvt. Ltd. Vs Kurt O John Shoe Components(I) Pvt. Ltd. and Another
Delhi High Court · (2013) 8 AD 339 : (2013) 202 DLT 73
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts09 Jul 2013
In Re: Schneider Electric India Private Limited
Delhi High Court · (2013) 07 DEL CK 0522
Companies Act, 1956 — Section 100, 101, 102, 103, 104
High Courts09 Jul 2013Dismissed
Om Prakash and Others Vs Govt. of Nct of Delhi and Others
Delhi High Court · (2013) 07 DEL CK 0482
Delhi Municipal Corporation Act, 1957 — Section 44
High Courts09 Jul 2013Dismissed
Bijender Kumar and Another Vs Attar Singh and Another Santoshi Devi Vs Attar Singh and Others
Delhi High Court · (2013) 07 DEL CK 0459
Civil Procedure Code, 1908 (CPC) — Section 151, 96Constitution of India, 1950 — Article 226Delhi Land Reforms Act, 1954 — Section 185, 85
High Courts09 Jul 2013
Raj Kishore and Others Vs Delhi Development Authority and Others
Delhi High Court · (2013) 204 DLT 606
Civil Procedure Code, 1908 (CPC) — Section 9, 96Constitution of India, 1950 — Article 14, 226Delhi Development Act, 1957 — Section 22(1), 22(I), 55(2), 57
High Courts09 Jul 2013Allowed
Shailesh Yadav Vs National Insurance Co. Ltd.
Delhi High Court · (2013) 3 ACC 489
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(i)
High Courts09 Jul 2013
DIT Vs Jyoti Foundation
Delhi High Court · (2013) 357 ITR 388
Income Tax Act, 1961 — Section 143(3), 147, 263
High Courts09 Jul 2013Allowed
Srikant @ Babu @ Rohit Vs State (NCT of Delhi)
Delhi High Court · (2013) 07 DEL CK 0438
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts09 Jul 2013
Narender Singh Bhullar Vs Inder Singh
Delhi High Court · (2013) 07 DEL CK 0419
Specific Relief Act, 1963 — Section 10, 12, 14, 20, 21
High Courts09 Jul 2013Disposed Off
Bhai Sunder Das Sardar Singh Pvt. Ltd. Vs Bhai Balbir Singh and Another
Delhi High Court · (2013) 07 DEL CK 0356
Arbitration and Conciliation Act, 1996 — Section 34Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts09 Jul 2013Dismissed
N.C. Cables Ltd. Vs Commissioner of Central Excise, Delhi-I
Delhi High Court · (2014) 44 GST 346
High Courts09 Jul 2013Disposed Off
Parul Gupta and Others Vs UOI and Others
Delhi High Court · (2013) 07 DEL CK 0316
High Courts09 Jul 2013Dismissed
Hi-Tek Ot''s Private Limited Vs New Delhi Municipal Council
Delhi High Court · (2013) 07 DEL CK 0302
Constitution of India, 1950 — Article 14
High Courts09 Jul 2013Dismissed
Mohd. Naseem Vs Urdu Academy and Others
Delhi High Court · (2013) 07 DEL CK 0190