High Courts08 Jul 2013
Parshottam Parkash and Another Vs Swati Bharara and Others
Delhi High Court · (2014) 140 DRJ 474
Arbitration and Conciliation Act, 1996 — Section 8Evidence Act, 1872 — Section 21, 91Registration Act, 1908 — Section 17, 50
COURT ARCHIVE
Delhi High Court judgments
1,36,106 judgments · page 4,032 of 6,806
High Courts08 Jul 2013Allowed
GP. Capt. Joe Emmauel Stephen Vs Commandant (Personal) Directorate General of BSF and Others
Delhi High Court · (2013) 5 ILR Delhi 3300
High Courts08 Jul 2013Disposed Off
Pioneer Multifilms Vs M/s. Pacquick Industries Ltd.
Delhi High Court · (2013) 4 ILR Delhi 3180
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Companies Act, 1956 — Section 433(e), 434(1)(a)
High Courts08 Jul 2013Dismissed
Rajni Agarwal Vs UOI and Others
Delhi High Court · (2013) 9 AD 221 : (2013) 202 DLT 583
Constitution of India, 1950 — Article 299National Institute of Fashion Technology Act, 2006 — Section 7
High Courts08 Jul 2013Dismissed
Director of Income Tax Vs Neel Gagan Charitable Trust
Delhi High Court · (2013) 357 ITR 86
Income Tax Act, 1961 — Section 12AA, 260A, 80G, 80G(5), 80G(5)(iv)
High Courts08 Jul 2013Dismissed
Debjyoti Gupta Vs Indiabulls Securities Ltd. and Another
Delhi High Court · (2013) 202 DLT 563 : (2013) 171 PLR 22
Arbitration and Conciliation Act, 1996 — Section 14, 18, 34Contract Act, 1872 — Section 28Limitation Act, 1963 — Section 29(2)
High Courts08 Jul 2013Dismissed
UOI and Others Vs Jatadhar Singh and Others
Delhi High Court · (2013) 07 DEL CK 0315
High Courts08 Jul 2013Dismissed
Pradeshiya Industrial and Investment Corporation of U.P. Ltd. Vs M/s. Zullu Security (I) P. Ltd. and Another
Delhi High Court · (2013) 07 DEL CK 0305
State Financial Corporations Act, 1951 — Section 29
High Courts08 Jul 2013Disposed Off
State Vs Naushad
Delhi High Court · (2013) 3 JCC 1861
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 378(1)Penal Code, 1860 (IPC) — Section 302
High Courts08 Jul 2013
Samay Singh Vs State NCT of Delhi
Delhi High Court · (2013) 3 JCC 2075
Penal Code, 1860 (IPC) — Section 323, 325, 326, 34
High Courts08 Jul 2013Dismissed
Qayamuddin and Others Vs Jamil-ud-din and Others
Delhi High Court · (2013) 8 AD 670 : (2013) 201 DLT 758
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Specific Relief Act, 1963 — Section 6
High Courts08 Jul 2013Allowed
Mahanagar Telephone Nigam Ltd. Vs A.D. Kukreja and Another
Delhi High Court · (2013) 7 AD 208 : (2013) 201 DLT 485
Civil Procedure Code, 1908 (CPC) — Section 80Delhi Municipal Corporation Act, 1957 — Section 298Telegraph Act, 1885 — Section 10, 17, 17(3), 3(1AA), 3(4)
High Courts08 Jul 2013Dismissed
State Vs Aamir Khan
Delhi High Court · (2013) 07 DEL CK 0172
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 302
High Courts08 Jul 2013Dismissed
M/s. Balaji Tour Travels Vs Union of India and Another
Delhi High Court · (2013) 07 DEL CK 0168
Emigration Act, 1983 — Section 14, 23
High Courts08 Jul 2013Disposed Off
Narender Singh @ Faddu Vs State Braham Prakash and Another Vs State NCT of Delhi
Delhi High Court · (2013) 6 AD 135
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 304, 304(1), 307, 308
High Courts08 Jul 2013
Bharat Wadhwa and Another Vs Sushma Arora and Others
Delhi High Court · (2013) 07 DEL CK 0160
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 53A
High Courts08 Jul 2013Dismissed
Nasreen Simon Vs Ghulam Rasool Simon
Delhi High Court · (2013) 07 DEL CK 0157
High Courts08 Jul 2013Allowed
Jugbir Singh Vs Union of India and Others
Delhi High Court · (2013) 07 DEL CK 0154
Armed Forces Tribunals Act, 2007 — Section 29
High Courts08 Jul 2013Dismissed
Pramod Kumar Vs State of NCT of Delhi
Delhi High Court · (2013) 6 AD 85
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 308, 323, 325, 327, 34
High Courts08 Jul 2013Dismissed
Dr. Muhammad Iqbal Vs Union of India and Others
Delhi High Court · (2013) 8 AD 544 : (2013) 202 DLT 321 : (2014) 1 SLJ 255