High Courts05 Jul 2013
M/s. Kashyap''s Vs Bata India Ltd.
Delhi High Court · (2013) 137 DRJ 39
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Contract Act, 1872 — Section 7, 73, 74, 75, 8Specific Relief Act, 1963 — Section 10, 14, 14(1)(d)
COURT ARCHIVE
Delhi High Court judgments
1,36,106 judgments · page 4,034 of 6,806
High Courts05 Jul 2013
In Re: BRY-AIR (Asia) Pvt. Ltd. and Another
Delhi High Court · (2013) 6 AD 605
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts05 Jul 2013
Jord Engineers India Ltd. Vs J.K. Forgings
Delhi High Court · (2013) 07 DEL CK 0107
Civil Procedure Code, 1908 (CPC) — Section 96Sick Industrial Companies (Special Provisions) Act, 1985 — Section 17, 22, 22(1)
High Courts05 Jul 2013Disposed Off
Pushpa Swaroop Vs State and Another
Delhi High Court · (2013) 07 DEL CK 0106
Succession Act, 1925 — Section 276
High Courts05 Jul 2013Disposed Off
Vijay Kumar Singh Vs Mahesh Kumar and Others
Delhi High Court · (2013) 3 ACC 600
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 2, 151, 2(11)Fatal Accidents Act, 1855 — Section 1A
High Courts05 Jul 2013Disposed Off
Pradeep Sharma Vs State of Delhi
Delhi High Court · (2013) 5 AD 521
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 328, 34, 376, 380
High Courts05 Jul 2013Allowed
In Re: Vidur Advertising Pvt. Ltd.
Delhi High Court · (2013) 07 DEL CK 0009
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts04 Jul 2013Dismissed
M.R. Bhardwaj and Another Vs The Delhi State Cooperative Bank Ltd. and Others
Delhi High Court · (2014) 140 DRJ 451
High Courts04 Jul 2013Dismissed
Som Nath Bhatt Vs Khanijau Industries Engg. P. Ltd. and Another
Delhi High Court · (2013) 139 FLR 936 : (2013) LLR 912
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(s), 36, 4
High Courts04 Jul 2013Dismissed
Rajender Kumar Vs Sharda
Delhi High Court · (2013) 07 DEL CK 0540
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(4)
High Courts04 Jul 2013Dismissed
Ravi Kumar Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2013) 07 DEL CK 0471
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 427Penal Code, 1860 (IPC) — Section 326
High Courts04 Jul 2013
M/s. Pioneer Soap and Chemicals Vs Union of India and Another
Delhi High Court · (2013) 297 ELT 10
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 125
High Courts04 Jul 2013Dismissed
Vikas @ Kishore Vs State
Delhi High Court · (2013) 07 DEL CK 0451
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 394, 397, 458
High Courts04 Jul 2013Disposed Off
Jindal Steel and Power Limited Vs N.S. Atwal
Delhi High Court · (2013) 07 DEL CK 0388
Arbitration and Conciliation Act, 1996 — Section 11Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 21 Rule 18
High Courts04 Jul 2013Allowed
Banti Vs State
Delhi High Court · (2013) 7 AD 291
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 34, 392, 394, 397, 411
High Courts04 Jul 2013Allowed
Rajesh Kumar Sharma and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 07 DEL CK 0349
High Courts04 Jul 2013Dismissed
Abhey Dewan and Others Vs Manoj Sethi and Others
Delhi High Court · (2013) 202 DLT 392
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 7 Rule 11Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Jul 2013Allowed
Dilip K. Bandopadhyay Vs State and Another
Delhi High Court · (2013) 8 AD 33 : (2013) 202 DLT 150 : (2013) 139 DRJ 498
Constitution of India, 1950 — Article 21, 227Criminal Procedure Code, 1973 (CrPC) — Section 197, 200, 228, 482Evidence Act, 1872 — Section 65B, 7, 8
High Courts04 Jul 2013Dismissed
Modi Rubber Ltd. Vs Ramesh Malik and Another
Delhi High Court · (2013) 138 DRJ 375
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 12 Rule 6, Order 23 Rule 3, 100, 151Contract Act, 1872 — Section 23Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts04 Jul 2013Disposed Off
Smt. Suman Malhotra and Another Vs Gulfam and Others
Delhi High Court · (2013) 6 AD 60
Motor Vehicles Act, 1988 — Section 140, 163A, 166