High Courts04 Jul 2013
Commissioner of Income Tax Vs H.B. Leasing and Finance Ltd.
Delhi High Court · (2013) 7 AD 139 : (2013) 201 DLT 732 : (2014) 360 ITR 362 : (2014) 220 TAXMAN 215
Income Tax Act, 1961 — Section 260A, 32, 32(1)
COURT ARCHIVE
Delhi High Court judgments
1,36,106 judgments · page 4,035 of 6,806
High Courts04 Jul 2013Allowed
Tirupati Buildplaza Private Limited Vs Mr. K.S. Pradhan
Delhi High Court · (2013) 07 DEL CK 0148
Companies Act, 2013 — Section 235, 236, 237, 238, 239
High Courts04 Jul 2013
The Institute of Chartered Accountants of India and Another Vs The Director General of Income Tax (Exemptions) and Others
Delhi High Court · (2013) 260 CTR 1 : (2013) 358 ITR 91 : (2013) 217 TAXMAN 152
Chartered Accountants Act, 1949 — Section 13, 15, 15(2), 15(2)(k), 19Companies Act, 1956 — Section 25Income Tax Act, 1961 — Section 10, 10(23)(iv), 10(23C)(iv), 11, 11(5)
High Courts04 Jul 2013Allowed
Smt. Simmi Katyal Vs Smt. Ram Pyari Batra and Others
Delhi High Court · AIR 2013 Delhi 194 : (2013) 137 DRJ 59 : (2013) 5 ILR Delhi 3266
Specific Relief Act, 1963 — Section 12, 20, 21, 23
High Courts04 Jul 2013Dismissed
S.N. Sharma and Another Vs Union of India and Another
Delhi High Court · (2014) 1 SCT 37
High Courts04 Jul 2013
Peeyush Aggarwal Vs Sanjeev Bhavnani
Delhi High Court · (2014) 140 DRJ 511
Benami Transactions (Prohibition) Act, 1988 — Section 2(a), 2(c), 4, 4(3)(b)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4, Order 7 Rule 11Companies Act, 1956 — Section 150, 153, 153B, 187C
High Courts04 Jul 2013Dismissed
Jagdish Singh Vs C.B.I.
Delhi High Court · (2013) 07 DEL CK 0041
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7
High Courts04 Jul 2013Disposed Off
Dharampal Vs State of NCT Delhi
Delhi High Court · (2013) 137 DRJ 436
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts04 Jul 2013Dismissed
Kallu Ram Vs Laxmi Devi
Delhi High Court · (2013) 07 DEL CK 0008
Delhi Rent Control Act, 1958 — Section 14(1)(e), 15(B), 25B
High Courts03 Jul 2013Disposed Off
Nirupa Berry Vs M/S. Goel Estate and Promoters Pvt. Ltd. and Another
Delhi High Court · (2013) 6 AD 732
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Delhi Land Reforms Act, 1954 — Section 185Registration Act, 1908 — Section 17(1A)
High Courts03 Jul 2013Allowed
O.P. Tiwari Vs UOI and Another
Delhi High Court · (2013) 07 DEL CK 0626
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 25G
High Courts03 Jul 2013
Hari Ram Shukla and Others Vs UOI and Others
Delhi High Court · (2013) 07 DEL CK 0599
High Courts03 Jul 2013Dismissed
Pramod Kumar Oberoi Vs Indian Sugar and General Engineering Corporation and Others
Delhi High Court · (2013) 07 DEL CK 0519
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 6, 96Evidence Act, 1872 — Section 91, 92
High Courts03 Jul 2013Disposed Off
K.K.S. Sirohi and Another Vs Union of India and Others
Delhi High Court · (2013) 07 DEL CK 0473
High Courts03 Jul 2013
State of Nct of Delhi Vs Kulvinder Singh
Delhi High Court · (2014) 2 RCR(Criminal) 273 : (2014) 2 SCT 827
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Minimum Wages Act, 1948 — Section 22A
High Courts03 Jul 2013
State of Nct of Delhi Vs Jaidev Prasad
Delhi High Court · (2013) 07 DEL CK 0448
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Minimum Wages Act, 1948 — Section 22A
High Courts03 Jul 2013Dismissed
Ram Awtar Manda and Others Vs Guru Gobind Singh Indraprastha University and Others
Delhi High Court · (2014) 3 SCT 300
Central Educational Institutions (Reservation in Admission) Act, 2006 — Section 2(d), 2(g), 3Central Educational Institutions (Reservation in Admission) Amendment Act, 2012 — Section 2(d)University Grants Commission Act, 1956 — Section 3
High Courts03 Jul 2013Disposed Off
Parmanand Vs C.B.I.
Delhi High Court · (2013) 5 ILR Delhi 3707 : (2014) 1 JCC 336
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 161
High Courts03 Jul 2013Allowed
Gati Cargo Management Services Vs SBL Industries Ltd.
Delhi High Court · (2014) 182 CompCas 46
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts03 Jul 2013Allowed
B.N. Sanawan Vs UOI and Others
Delhi High Court · (2013) 4 ILR Delhi 3169