High Courts03 Jul 2013Disposed Off
Sub Divisional Officer Vs Babu Lal and Others
Delhi High Court · (2013) 07 DEL CK 0386
Industrial Disputes Act, 1947 — Section 11A, 17B, 25F, 25F(a)(b)
COURT ARCHIVE
Delhi High Court judgments
1,36,106 judgments · page 4,036 of 6,806
High Courts03 Jul 2013Disposed Off
U.I. Carriers Vs Union of India and Others
Delhi High Court · (2013) 07 DEL CK 0360
Constitution of India, 1950 — Article 226, 227
High Courts03 Jul 2013Dismissed
M/S. Ramesh Kumar Ravinder Kumar Vs Assistant Commissioner (EAST)
Delhi High Court · (2013) 4 JCC 2798 : (2014) 1 RCR(Criminal) 897
High Courts03 Jul 2013Allowed
Ms. Brij Mohini Vs Delhi Development Authority
Delhi High Court · (2013) 8 AD 676 : (2013) 202 DLT 354
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts03 Jul 2013Dismissed
State of NCT of Delhi Vs Bishan Singh and Others
Delhi High Court · (2014) 1 Crimes 10 : (2013) 3 JCC 1965 : (2013) 3 JCC 1864
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378(4)Penal Code, 1860 (IPC) — Section 302, 34, 498A
High Courts03 Jul 2013Dismissed
Shri Ram Lal Vs M/s. Air India Ltd.
Delhi High Court · (2013) 07 DEL CK 0142
Constitution of India, 1950 — Article 226, 227
High Courts03 Jul 2013
N.C. Chaturvedi Vs Bank of India and Others
Delhi High Court · (2014) 3 SCT 293
Constitution of India, 1950 — Article 226
High Courts03 Jul 2013Dismissed
State Vs Sanjay Gupta
Delhi High Court · (2013) 6 AD 568 : (2013) 3 JCC 2150 : (2013) 3 JCC 1859
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3), 482Penal Code, 1860 (IPC) — Section 279, 304A
High Courts03 Jul 2013Allowed
Saroj Devi Vs Union of India and Another
Delhi High Court · (2013) 5 ILR Delhi 3259
High Courts03 Jul 2013Dismissed
Management of D.T.C. Vs Jai Pal Singh
Delhi High Court · (2013) 6 AD 141
Industrial Disputes Act, 1947 — Section 11A
High Courts03 Jul 2013Allowed
S.N. Malik Vs Delhi Development Authority
Delhi High Court · (2013) 07 DEL CK 0096
Evidence Act, 1872 — Section 114
High Courts03 Jul 2013Disposed Off
Naresh Kumar Matta Vs DDA and Another
Delhi High Court · (2013) 7 AD 137 : (2013) 201 DLT 726
Constitution of India, 1950 — Article 226
High Courts03 Jul 2013Allowed
Ex. Constable Qamaruddin Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2013) 07 DEL CK 0069
Customs Act, 1962 — Section 104, 108
High Courts03 Jul 2013Dismissed
Mohd. Zulfikar Ali Vs M/s. (WAKF) Hamdard Laboratories
Delhi High Court · (2013) 4 ILR Delhi 2801 : (2013) 4 LLJ 569
Industrial Disputes Act, 1947 — Section 25B, 25F
High Courts03 Jul 2013Allowed
Commissioner of Police Vs Vikram Singh
Delhi High Court · (2013) 07 DEL CK 0044
Penal Code, 1860 (IPC) — Section 147, 148, 323, 325, 452
High Courts03 Jul 2013Dismissed
Keshav @ Bichu Vs The State (Govt. of NCT)
Delhi High Court · (2013) 07 DEL CK 0035
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 34, 392, 394, 397, 411
High Courts03 Jul 2013Allowed
In Re: Madhusudan Auto Limited and Another
Delhi High Court · (2013) 5 AD 527
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts03 Jul 2013Dismissed
Maya John and Another Vs University of Delhi and Others
Delhi High Court · (2013) 6 AD 577 : (2013) 202 DLT 559
High Courts02 Jul 2013
Commissioner of Income Tax Vs Income Tax Settlement Commission and Others
Delhi High Court · (2013) 262 CTR 10 : (2013) 298 ELT 353 : (2014) 360 ITR 407 : (2013) 217 TAXMAN 39
Central Excises and Salt Act, 1944 — Section 32D, 32E, 32E(1)Constitution of India, 1950 — Article 136Income Tax Act, 1961 — Section 245C, 245C(1), 245C(3), 245D, 245D(1)
High Courts02 Jul 2013Disposed Off
Vikramaditya Bhartia Vs DDA
Delhi High Court · (2013) 5 AD 693
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2