High Courts02 Jul 2013Disposed Off
Sukhan Lal Singhal Vs D.S.I.I.D.C. Delhi
Delhi High Court · (2013) 07 DEL CK 0085
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments
1,36,106 judgments · page 4,038 of 6,806
High Courts02 Jul 2013
Commissioner of Income Tax Vs M/s. Aar Bee Industries
Delhi High Court · (2013) 262 CTR 1 : (2013) 202 DLT 1 : (2013) 357 ITR 542
Income Tax Act, 1961 — Section 120, 127, 127(2), 127(4), 142(1)
High Courts02 Jul 2013Disposed Off
Avid Ali Vs State Govt. of NCT of Delhi
Delhi High Court · (2013) 6 ILR Delhi 4160
Penal Code, 1860 (IPC) — Section 394, 397, 398
High Courts01 Jul 2013Dismissed
Vale Australia Pty. Ltd. Vs Steel Authority of India Ltd. and Another Steel Authority of India Ltd. and Another Vs Vale Australia Pty. Ltd.
Delhi High Court · (2013) 07 DEL CK 0638
Arbitration and Conciliation Act, 1996 — Section 28, 31, 31(7)(b), 33(4), 34Contract Act, 1872 — Section 63, 73Evidence Act, 1872 — Section 101, 102, 106, 114
High Courts01 Jul 2013Disposed Off
Smt. Kiran Diwania Vs Financial Commissioner, Delhi and Others
Delhi High Court · (2013) 138 DRJ 198
Delhi Land Reforms Act, 1954 — Section 186Delhi Land Revenue Act, 1954 — Section 20, 22, 23, 26, 66Succession Act, 1925 — Section 227, 263
High Courts01 Jul 2013Disposed Off
Rohit Bhasin and Another Vs Nandini Hotels
Delhi High Court · (2013) 5 AD 710
Arbitration and Conciliation Act, 1996 — Section 11(6), 17, 2(1)(e), 20, 37Civil Procedure Code, 1908 (CPC) — Section 20
High Courts01 Jul 2013Dismissed
Sh. Manoj Gulshan and Others Vs M/s. Parsons Brinckerhoff International Inc.
Delhi High Court · (2013) 8 AD 53
Contract Act, 1872 — Section 73, 74
High Courts01 Jul 2013
Pankaj Bajaj Vs Meenakshi Sharma and Others
Delhi High Court · (2013) 07 DEL CK 0634
Land Acquisition Act, 1894 — Section 10, 16, 4, 48, 6
High Courts01 Jul 2013Dismissed
Trivender Singh Vs Motia Wanti
Delhi High Court · (2013) 171 PLR 2
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 41 Rule 3A, Order 41 Rule 3A(1)Limitation Act, 1963 — Section 5
High Courts01 Jul 2013Disposed Off
Sh. Lalit Mohan Madhan Vs ICICI Prudential Life Insurance Co. Ltd.
Delhi High Court · (2013) 07 DEL CK 0630
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 106, 53A
High Courts01 Jul 2013Disposed Off
Chander Mohan Lall Vs DLF Commercial Developers Ltd.
Delhi High Court · (2013) 3 ARBLR 365
Arbitration and Conciliation Act, 1996 — Section 17Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts01 Jul 2013Dismissed
Delhi Diocesan Trust Association Vs Javed Malik and Others
Delhi High Court · (2013) 07 DEL CK 0472
Delhi Rent Control Act, 1958 — Section 14(1), 14(1)(b), 50
High Courts01 Jul 2013Disposed Off
Hindustan Construction Company Ltd. Vs Ircon International Ltd.
Delhi High Court · (2013) 5 AD 573
Arbitration and Conciliation Act, 1996 — Section 11, 11(6)
High Courts01 Jul 2013Dismissed
Connaught Plaza Restaurants Pvt. Ltd. Vs Mrs. Niamat Kaur
Delhi High Court · (2013) 3 ARBLR 19
Arbitration and Conciliation Act, 1996 — Section 11, 30, 34Companies Act, 1956 — Section 193Contract Act, 1872 — Section 2(b), 7
High Courts01 Jul 2013Dismissed
Omicron Energy Solutions Pvt. Ltd. Vs Imteyaz Anwar Siddiqui
Delhi High Court · (2013) 07 DEL CK 0415
Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4Contract Act, 1872 — Section 27
High Courts01 Jul 2013Dismissed
Darpan Katyal Vs M/s. D.R. Donalds Promotors and Developers Pvt. Ltd. and Others
Delhi High Court · (2013) 07 DEL CK 0414
Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts01 Jul 2013Dismissed
Mahesh Chand Vs Mgt. of M/s. LE Meridien Ramesh Chand Vs Mgt. of M/s. LE Meridien and Another
Delhi High Court · (2013) 139 FLR 922 : (2013) LabIC 3424 : (2013) LLR 899 : (2014) 3 SCT 268
Apprentices Act, 1961 — Section 18, 4Constitution of India, 1950 — Article 309Contract Act, 1872 — Section 23
High Courts01 Jul 2013
Satya Pal Gupta Vs Sudhir Kumar Gupta Sudhir Kumar Gupta Vs S.P. Gupta
Delhi High Court · (2013) 07 DEL CK 0374
Benami Transactions (Prohibition) Act, 1988 — Section 2(a), 4Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 7 Rule 11Specific Relief Act, 1963 — Section 34
High Courts01 Jul 2013
M/s. GE Capital Services India Vs Dr. Mohan Chaturbhuj Jhamvar and Others
Delhi High Court · (2013) 07 DEL CK 0373
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 202
High Courts01 Jul 2013Allowed
Vinod Kumar Vs Tata AIG General Insurance Co. Ltd. and Another
Delhi High Court · (2013) 07 DEL CK 0369