High Courts02 Jul 2013Disposed Off
Shiv Charan Singhal Vs Rakesh Kumar and Another
Delhi High Court · (2013) 7 AD 142 : (2013) 201 DLT 735
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 13
COURT ARCHIVE
Delhi High Court judgments
1,36,106 judgments · page 4,037 of 6,806
High Courts02 Jul 2013Dismissed
Nanku Yadav Vs State
Delhi High Court · (2013) 07 DEL CK 0570
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts02 Jul 2013Disposed Off
Rajinder Singh Mehta Vs State (C.B.I.)
Delhi High Court · (2013) 6 AD 80 : (2014) 1 JCC 461
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7
High Courts02 Jul 2013Allowed
Sh Charan Singh and Others Vs Gaon Sabha Neelwal and Others
Delhi High Court · (2013) 171 PLR 17
Delhi Land Reforms Act, 1954 — Section 86A
High Courts02 Jul 2013Dismissed
Dr. Vivekanand Jha and Others Vs The Indian Council of Historical Research and Another
Delhi High Court · (2013) 07 DEL CK 0527
High Courts02 Jul 2013Dismissed
Kanishk Sharma and Others Vs University Grant Commission and Others
Delhi High Court · (2013) 07 DEL CK 0526
Constitution of India, 1950 — Article 12, 14, 16, 21, 24Contract Labour (Regulation and Abolition) Act, 1970 — Section 16, 17, 18, 19, 20
High Courts02 Jul 2013Dismissed
R.K. Jain Vs Punjab National Bank
Delhi High Court · (2014) 3 SCT 297
High Courts02 Jul 2013Dismissed
P.S. Priya Vs Union of India and Others
Delhi High Court · (2013) 07 DEL CK 0524
High Courts02 Jul 2013Disposed Off
Hem Chander Vs State of Delhi
Delhi High Court · (2013) 5 AD 745 : (2013) 6 ILR Delhi 4166
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 13, 13(1)(d), 13(2), 20, 5
High Courts02 Jul 2013Dismissed
Ajmer Singh Vs Harpinder Kaur and Another
Delhi High Court · (2013) 7 AD 339
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 41 Rule 27Criminal Procedure Code, 1973 (CrPC) — Section 125, 156(3)Guardians and Wards Act, 1890 — Section 25, 9
High Courts02 Jul 2013Allowed
Piramal Healthcare Limited Vs Union of India and Another
Delhi High Court · (2013) 8 AD 357 : (2013) 202 DLT 15
Constitution of India, 1950 — Article 14, 226Contract Act, 1872 — Section 39, 64, 65Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 10
High Courts02 Jul 2013Allowed
Subramanium and Another Vs Delhi Metro Rail Corporation and Others
Delhi High Court · (2013) 3 ACC 528 : (2014) ACJ 1908
Constitution of India, 1950 — Article 21, 226, 32Penal Code, 1860 (IPC) — Section 304A, 337
High Courts02 Jul 2013Dismissed
Satpal Yadav Vs M/s. Cambata Aviation Pvt. Ltd.
Delhi High Court · (2013) 07 DEL CK 0194
Constitution of India, 1950 — Article 12
High Courts02 Jul 2013
Delhi State Industrial and Infrastructure Development Corporation Ltd. Vs M/s. Delhi Tanneries and Leather Goods MGF. Co. and Others Niamat Kaur Anand and Others Vs Office of The Commissioner of Industries and Another
Delhi High Court · (2013) 07 DEL CK 0155
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts02 Jul 2013Allowed
J. Nehru Vs Union of India
Delhi High Court · (2013) 9 AD 646 : (2013) 202 DLT 452 : (2013) LabIC 4065 : (2014) 1 SLJ 212
Constitution of India, 1950 — Article 226
High Courts02 Jul 2013Dismissed
S.K. Bhalla Vs United India Insurance Co. Ltd. and Another
Delhi High Court · (2013) 07 DEL CK 0122
Constitution of India, 1950 — Article 226
High Courts02 Jul 2013Dismissed
Welfare Association of Electronic Trade and Technology Development Corporation Officers Vs The Union of India and Others
Delhi High Court · (2013) 07 DEL CK 0119
High Courts02 Jul 2013
Suresh @ Bona Vs State
Delhi High Court · (2013) 5 ILR Delhi 3882 : (2013) 4 JCC 2876
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 313Penal Code, 1860 (IPC) — Section 302, 321, 34, 341
High Courts02 Jul 2013Disposed Off
Anusar Gupta Vs All India Institute of Medical Sciences and Another
Delhi High Court · (2013) 07 DEL CK 0104
Central Educational Institutions (Reservation in Admission) Act, 2006 — Section 2(b), 3
High Courts02 Jul 2013Dismissed
Hafiz Abdul Mannan Vs DDA and Another
Delhi High Court · (2013) 5 AD 689 : (2013) 171 PLR 19
Civil Procedure Code, 1908 (CPC) — Section 100Delhi Development Act, 1957 — Section 53BEvidence Act, 1872 — Section 58