Criminal Procedure Code, 1973 (CrPC) — Section 340, 438, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420, 467, 468, 471

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High Courts07 Jun 2013Dismissed

Opus Group AB Vs Ministry of Road Transport and Highways

Delhi High Court · (2013) 1 BC 607 : (2013) 201 DLT 477 : (2013) 138 DRJ 489

Constitution of India, 1950 — Article 226

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High Courts07 Jun 2013

Sheel International Ltd. Vs Shree Anu Milk Products Ltd.

Delhi High Court · (2013) 06 DEL CK 0009

Arbitration and Conciliation Act, 1996 — Section 9

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High Courts07 Jun 2013

Hamdard National Foundation and Another Vs Hussain Dalal and Others

Delhi High Court · (2013) 8 AD 530 : (2013) 202 DLT 291 : (2013) 55 PTC 216

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3, 149, 151Constitution of India, 1950 — Article 19(1), 19(1)(a), 19(2)Trade Marks Act, 1999 — Section 2(2), 2(2)(c), 29(9)

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High Courts07 Jun 2013Dismissed

Virender Pal Vs State NCT of Delhi

Delhi High Court · (2013) 06 DEL CK 0002

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 406, 498A

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High Courts05 Jun 2013Disposed Off

Nikhil Mehta and Another Vs Commissioner of Police and Others

Delhi High Court · (2013) 7 AD 608 : (2013) 3 JCC 1718

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 200, 36, 482

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High Courts05 Jun 2013Dismissed

Kartar Singh Vs Major Murlidhar and Others

Delhi High Court · (2013) 7 AD 231 : (2013) 3 JCC 1681

Criminal Procedure Code, 1973 (CrPC) — Section 145, 372, 448, 456(1)Penal Code, 1860 (IPC) — Section 34, 441, 448

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High Courts05 Jun 2013Disposed Off

Gopal Krishan Dhir and Others Vs New Delhi Municipal Council

Delhi High Court · (2013) 06 DEL CK 0012

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High Courts03 Jun 2013

South Delhi Municipal Corporation Vs Gagan Sahni

Delhi High Court · (2013) 8 AD 626 : (2013) 201 DLT 584

Arbitration and Conciliation Act, 1996 — Section 34, 34(3)Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5

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High Courts31 May 2013Dismissed

Rakhi Mandal Vs State

Delhi High Court · (2013) 05 DEL CK 0478

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 381

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High Courts31 May 2013Dismissed

Schenker India Pvt. Ltd. Vs Searir Transport System

Delhi High Court · (2013) 05 DEL CK 0471

Arbitration and Conciliation Act, 1996 — Section 11(6)

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High Courts31 May 2013

Morgan Securities and Credits Pvt. Ltd. Vs B.P.L. Ltd.

Delhi High Court · (2013) 05 DEL CK 0470

Arbitration and Conciliation Act, 1996 — Section 37(2)(b), 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4, 151, 19

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High Courts31 May 2013Dismissed

Sh. N.K. Ghai Vs Municipal Corporation of Delhi and Others

Delhi High Court · (2013) 137 DRJ 387

Delhi Municipal Corporation Act, 1957 — Section 480, 480(2), 490(2), 490(2)(b), 89General Clauses Act, 1897 — Section 21

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High Courts31 May 2013Dismissed

Reliance Broadcast Network Ltd. Vs Delhi Metro Rail Corporation Ltd.

Delhi High Court · (2013) 8 AD 487 : (2013) 201 DLT 198

Arbitration and Conciliation Act, 1996 — Section 11, 11(5), 11(6), 11(8)Constitution of India, 1950 — Article 14, 21

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High Courts31 May 2013

Bharat Sanchar Nigam Ltd. Vs M/s. Anand Brothers Pvt. Ltd. and Another

Delhi High Court · (2013) 05 DEL CK 0432

Arbitration Act, 1940 — Section 30, 33Arbitration and Conciliation Act, 1996 — Section 34

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High Courts31 May 2013Dismissed

Vijay Prakash Gupta Vs J.N. Prasad

Delhi High Court · (2013) 171 PLR 25

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 151Delhi Rent Control Act, 1958 — Section 14(1)(b)Limitation Act, 1963 — Section 14

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High Courts31 May 2013

Commissioner of Income Tax Delhi-XV Vs Smt. Neenu Dutta

Delhi High Court · (2013) 6 ILR Delhi 4155 : (2013) 357 ITR 525

Income Tax Act, 1961 — Section 260A, 271(1)(c), 54F

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