High Courts31 May 2013
Bharat Sanchar Nigam Ltd. Vs M/S. Anand Brothers Pvt. Ltd. and Another
Delhi High Court · (2013) 05 DEL CK 0225
Arbitration Act, 1940 — Section 30, 33Arbitration and Conciliation Act, 1996 — Section 34
COURT ARCHIVE
Delhi High Court judgments
1,36,106 judgments · page 4,042 of 6,806
High Courts31 May 2013
Delhi Jal Board and Others Vs M/S. Khub Chand Tyagi
Delhi High Court · (2013) 6 AD 754 : (2013) 201 DLT 294
Arbitration and Conciliation Act, 1996 — Section 31(7), 31(8), 34, 34(2), 34(2)(v)
High Courts31 May 2013
HRD Corporation Vs Gail (India) Ltd.
Delhi High Court · (2013) 6 AD 528 : (2013) 201 DLT 86
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4Specific Relief Act, 1963 — Section 14(1)(a), 41(e)
High Courts31 May 2013
M/s. Thermo Blow Engineers Vs DDA and Others
Delhi High Court · (2013) 6 AD 740
High Courts31 May 2013Dismissed
State Vs Chaturbhuj Singh
Delhi High Court · (2013) 6 AD 721 : (2013) 3 JCC 2051
Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
High Courts31 May 2013Dismissed
Kumar Nikhil @ Saroj Kumar Shukla @ Jhunnu Vs State NCT of Delhi
Delhi High Court · (2013) 7 AD 582 : (2013) 3 JCC 1730
Criminal Procedure Code, 1973 (CrPC) — Section 125, 438, 468, 468(2)(c), 472Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts31 May 2013
Mukesh @ Jurra Vs The State (Govt. of N.C.T. of Delhi)
Delhi High Court · (2013) 05 DEL CK 0134
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 7APenal Code, 1860 (IPC) — Section 302, 307, 34, 392, 394
High Courts31 May 2013Disposed Off
P.L. Kalra Vs Braham Dutt Saini
Delhi High Court · (2013) 05 DEL CK 0126
Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 11(5), 11(6), 37Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts31 May 2013
Commissioner of Income Tax Vs M/s. Delhi Press Patra Prakashan Commissioner of Income Tax-IV Vs M/s. Delhi Press Patra Prakashan Ltd.
Delhi High Court · (2013) 260 CTR 242 : (2013) 355 ITR 1
Income Tax Act, 1961 — Section 260A, 80I, 80IA, 80IA(10), 80IA(2)
High Courts30 May 2013Dismissed
Bhanwar Singh Vs Govt. of NCT of Delhi Sakaldeep Vs State (GNCT) of Delhi
Delhi High Court · (2013) 3 JCC 1733 : (2013) 4 RCR(Criminal) 360
Criminal Procedure Code, 1973 (CrPC) — Section 100Penal Code, 1860 (IPC) — Section 489C
High Courts30 May 2013Dismissed
M.G. Ramachandran and Another Vs The Municipal Corporation of Delhi and Others
Delhi High Court · (2013) 05 DEL CK 0479
Delhi Development Act, 1957 — Section 11A, 7(2), 8
High Courts30 May 2013Allowed
Deepak Kumar Vs Union of India and Others
Delhi High Court · (2013) 05 DEL CK 0473
Central Industrial Security Force Act, 1968 — Section 9
High Courts30 May 2013Allowed
ARIF Vs Union of India and Another
Delhi High Court · (2013) 4 ILR Delhi 2780
High Courts30 May 2013
Abhishek Bhati Vs School Management of GHPS and Others
Delhi High Court · (2013) 05 DEL CK 0394
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts30 May 2013Allowed
Govt. of NCT of Delhi Vs Janved Meena
Delhi High Court · (2013) 201 DLT 139 : (2013) 138 FLR 945
Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13, 7
High Courts30 May 2013Dismissed
Satya Dev Lal Vs L.G. Delhi and Another
Delhi High Court · (2013) 05 DEL CK 0391
High Courts30 May 2013Dismissed
Harnam Singh Vs M.P. Singh Saini and Another
Delhi High Court · (2013) 3 JCC 1727
Criminal Procedure Code, 1973 (CrPC) — Section 340, 341
High Courts30 May 2013Allowed
Mohinder Pal Singh Vs State and Others
Delhi High Court · (2013) 05 DEL CK 0382
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts30 May 2013Allowed
Bhagat Singh Vs Union of India and Others
Delhi High Court · (2013) 8 AD 407 : (2013) 201 DLT 230 : (2013) 3 ILR Delhi 2080
High Courts30 May 2013Disposed Off
Indian Institute of Planning and Management and Another Vs All India Council for Technical Education and Another
Delhi High Court · (2013) 05 DEL CK 0374