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Delhi High Court judgments

1,36,106 judgments · page 4,044 of 6,806

High Courts29 May 2013Disposed Off

Shahid Balwa Vs The Directorate of Enforcement

Delhi High Court · (2013) 201 DLT 211 : (2013) 3 ILR Delhi 2436 : (2014) 1 JCC 358

Constitution of India, 1950 — Article 20(3), 226, 32Foreign Exchange Management Act, 1999 — Section 13, 14, 16(1), 16(3), 6(3)(b)Foreign Exchange Regulation Act, 1973 — Section 40
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High Courts29 May 2013Dismissed

Narcotics Control Bureau Vs Ramesh Kumar

Delhi High Court · (2013) 3 JCC 100 : (2013) 4 RCR(Criminal) 431

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 25, 35, 42, 50
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High Courts29 May 2013

Puran @ Shankar Vs State

Delhi High Court · (2013) 05 DEL CK 0352

Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 120B, 343, 364A, 365
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High Courts29 May 2013

Mahavir Prasad Vs State

Delhi High Court · (2013) 3 Crimes 202

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
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High Courts29 May 2013Dismissed

Sohan Lal @ Sonu Vs State

Delhi High Court · (2013) 05 DEL CK 0250

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 394, 397, 411
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