High Courts27 May 2013Dismissed
Simplex Projects Limited Vs Jai Bansal
Delhi High Court · (2013) 8 AD 494 : (2013) 201 DLT 196
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(d), Order 9 Rule 13
COURT ARCHIVE
Delhi High Court judgments
1,36,106 judgments · page 4,046 of 6,806
High Courts27 May 2013
Chander Mohan Dutta Vs State
Delhi High Court · (2013) 7 AD 433 : (2013) 136 DRJ 293
Criminal Procedure Code, 1973 (CrPC) — Section 164, 306, 307, 319Penal Code, 1860 (IPC) — Section 120B, 193, 195, 196, 218
High Courts24 May 2013
Anand Finance Private Ltd. Vs R.P. Anand H.N. Nawab Mirza Hussain Anwar Khan Vs Anand Finance Private Ltd. I. M. Lal Vs R. L. Anand
Delhi High Court · (2013) 05 DEL CK 0510
Companies Act, 1956 — Section 145(1), 391, 443, 446, 446(2)Urban Land (Ceiling and Regulation) Act, 1976 — Section 6(1)
High Courts24 May 2013
Manushi Sangathan Vs Govt. of Delhi and Others Initiative for Transportation and Development Programmes Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2014) 1 AD 394 : (2013) 200 DLT 321 : (2013) 200 DLT 299
High Courts24 May 2013Dismissed
Jeet Ram Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 05 DEL CK 0482
High Courts24 May 2013Dismissed
Geeta and Others Vs UOI
Delhi High Court · (2013) 3 ACC 150 : (2014) ACJ 1505 : (2013) 4 JCC 2843
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 145Railway Claims Tribunal Act, 1987 — Section 23
High Courts24 May 2013Allowed
Manju Rani Vs Shiv Property Dealer and Another
Delhi High Court · (2013) 05 DEL CK 0420
Civil Procedure Code, 1908 (CPC) — Section 9Delhi Land Reforms Act, 1954 — Section 185, 81Delhi Municipal Corporation Act, 1957 — Section 507, 507(a)
High Courts24 May 2013
Basant Kumar Vs Union of India and Others
Delhi High Court · (2013) 05 DEL CK 0410
High Courts24 May 2013Allowed
Bilju A.T. Vs UOI and Others
Delhi High Court · (2013) 05 DEL CK 0386
Central Reserve Police Force Act, 1949 — Section 18Constitution of India, 1950 — Article 14, 15, 16, 21, 39(d)Punjab Excise Act, 1914 — Section 30
High Courts24 May 2013Allowed
U.P. State Road Transport Corporation Vs Regional Provident Fund Commissioner
Delhi High Court · (2013) 10 AD 151 : (2013) 201 DLT 232
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 15, 17, 5, 7(1)Employees State Insurance Act, 1948 — Section 85BRoad Transport Corporations Act, 1950 — Section 3
High Courts24 May 2013
The Commissioner of Income Tax Vs Jain Exports Pvt. Ltd.
Delhi High Court · (2013) 4 ILR Delhi 3156 : (2013) 3 ILR Delhi 2066
Income Tax Act, 1961 — Section 133(6), 143(1), 260A, 41(1)Industrial Disputes Act, 1947 — Section 33C(2)Limitation Act, 1963 — Section 18
High Courts24 May 2013Dismissed
Sanjay Gupta Vs Arun Gupta
Delhi High Court · (2013) 05 DEL CK 0345
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Transfer of Property Act, 1882 — Section 124
High Courts24 May 2013Dismissed
Ranvir Singh Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 05 DEL CK 0316
High Courts24 May 2013Disposed Off
Sher Singh @ Bachhu Vs State (N.C.T. of Delhi)
Delhi High Court · (2013) 3 JCC 1679 : (2013) 4 RCR(Criminal) 386
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 34, 392, 395, 397, 411
High Courts24 May 2013Disposed Off
Ramesh Chand Vs Land and Building Department
Delhi High Court · (2013) 05 DEL CK 0286
High Courts24 May 2013Dismissed
Shyam Sunder and Another Vs Meena Taneja
Delhi High Court · (2013) 05 DEL CK 0251
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 100, 114, 151
High Courts24 May 2013Dismissed
Aditya Beri Vs AIR India and Others
Delhi High Court · (2013) 05 DEL CK 0244
High Courts24 May 2013Dismissed
Shabab Khan Vs State
Delhi High Court · (2013) 6 ILR Delhi 4067
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts24 May 2013
Phool Chand Maurya and Others Vs State NCT of Delhi
Delhi High Court · (2013) 05 DEL CK 0192
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 428Penal Code, 1860 (IPC) — Section 302, 304, 323, 34
High Courts24 May 2013
Keshav Chander Thakur and Another Vs krishan Chander and Others
Delhi High Court · (2013) 136 DRJ 72
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 32 Rule 3A, Order 6 Rule 17, Order 7 Rule 11, 17