High Courts23 May 2013
Kanwal Arora Vs Prem Chand Khaneja
Delhi High Court · (2013) 05 DEL CK 0277
Transfer of Property Act, 1882 — Section 45, 55(4)
COURT ARCHIVE
Delhi High Court judgments
1,36,106 judgments · page 4,048 of 6,806
High Courts23 May 2013Dismissed
Joginder Singh Vs Union of India and Others
Delhi High Court · (2013) 05 DEL CK 0267
High Courts23 May 2013Dismissed
Anmol Singh Vs State
Delhi High Court · (2013) 4 JCC 2418
Penal Code, 1860 (IPC) — Section 109, 302, 307, 324, 34
High Courts23 May 2013Disposed Off
Mohd. Jamal @ Ranjha Vs State
Delhi High Court · (2013) 05 DEL CK 0235
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 173, 41(1)(c), 82Penal Code, 1860 (IPC) — Section 174A, 307, 34
High Courts23 May 2013Disposed Off
Imam @ Imamuddin (Mohd.) Vs State NCT of Delhi
Delhi High Court · (2013) 5 AD 672
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 439, 82Penal Code, 1860 (IPC) — Section 186, 307, 34, 353, 394
High Courts23 May 2013
Government of NCT of Delhi Vs Irshad Commissioner of Police Vs Yogesh Kumar
Delhi High Court · (2013) 05 DEL CK 0185
High Courts23 May 2013
M/s. Microsoft Corporation (I) Pvt. Ltd. Vs Deputy Commissioner of Income Tax and Another
Delhi High Court · (2014) 266 CTR 378 : (2013) 203 DLT 1 : (2013) 357 ITR 50 : (2013) 217 TAXMAN 371
Income Tax Act, 1961 — Section 139, 142, 142(1), 143, 143(1)
High Courts23 May 2013
Bazaz Allianz General Insurance Co. Ltd. Vs Roopwati and Others
Delhi High Court · (2013) 6 AD 607
High Courts23 May 2013
Bhim @ Sagar Vs State
Delhi High Court · (2013) 4 JCC 2382 : (2013) 2 JCC 1369
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 110, 482Evidence Act, 1872 — Section 35
High Courts23 May 2013Dismissed
Mohd. Inam Vs Sr. Divisional Manager and Others
Delhi High Court · (2013) 05 DEL CK 0091
High Courts23 May 2013
Mahavir Singh Tyagi Vs Food Corporation of India and Others
Delhi High Court · (2013) LLR 1016
Payment of Gratuity Act, 1972 — Section 4, 4(6)
High Courts22 May 2013Dismissed
R.P. Malik Vs State of NCT of Delhi and Others
Delhi High Court · (2013) 4 JCC 2442
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 161, 465, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 May 2013
S. Vijayarani Vs University of Delhi and Others
Delhi High Court · (2013) 05 DEL CK 0514
Constitution of India, 1950 — Article 226, 227
High Courts22 May 2013
Court on Its Own Motion Vs Delhi Development Authority and Others
Delhi High Court · (2013) 05 DEL CK 0494
High Courts22 May 2013Dismissed
Deepak Singh Yadav Vs Union of India and Another
Delhi High Court · (2013) 05 DEL CK 0487
High Courts22 May 2013Dismissed
Dhiraj Mohali Vs Union of India and Others
Delhi High Court · (2013) 4 SCT 105
Constitution of India, 1950 — Article 311(2), 311(2)(c)Penal Code, 1860 (IPC) — Section 120B, 34, 365, 395, 420
High Courts22 May 2013
Ajay Kumar and Another Vs State (NCT of Delhi)
Delhi High Court · (2014) 1 JCC 317
Penal Code, 1860 (IPC) — Section 34, 392, 393, 394, 397
High Courts22 May 2013
Rakhi Panchal Vs State and Others
Delhi High Court · (2013) 05 DEL CK 0407
Criminal Procedure Code, 1973 (CrPC) — Section 173, 401Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(y), 64, 7APenal Code, 1860 (IPC) — Section 376, 377
High Courts22 May 2013Dismissed
Surjit Rai @ Surjit Gaur Vs National Bal Bhawan and Others
Delhi High Court · (2013) 05 DEL CK 0395
Constitution of India, 1950 — Article 226