High Courts22 May 2013Dismissed
Karamvir Vs Govt. of NCT of Delhi and Another Satish Kumar Vs GNCT of Delhi and Another
Delhi High Court · (2013) 4 SCT 101
COURT ARCHIVE
Delhi High Court judgments
1,36,106 judgments · page 4,050 of 6,806
High Courts21 May 2013
Madan Lal Vs State N.C.T. of Delhi
Delhi High Court · (2013) 3 JCC 1616
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 428Penal Code, 1860 (IPC) — Section 395, 397, 412
High Courts21 May 2013Dismissed
DDA Vs All India Naval Draughtsman and Others
Delhi High Court · (2013) 3 ILR Delhi 2427
High Courts21 May 2013Dismissed
Shri Sumit Bhattacharjee Vs Union of India and Others
Delhi High Court · (2013) 05 DEL CK 0465
High Courts21 May 2013Dismissed
Manju Sharma Vs Delhi Development Authority
Delhi High Court · (2013) 05 DEL CK 0434
Civil Procedure Code, 1908 (CPC) — Section 100Delhi Development Act, 1957 — Section 53BEvidence Act, 1872 — Section 101
High Courts21 May 2013
M/s. Indian Institute of Aircraft Engineering Vs Union of India and Others
Delhi High Court · (2013) 261 CTR 66 : (2013) 200 ECR 308 : (2013) 22 GSTR 17 : (2013) 30 STR 689 : (2013) 64 VST 35
Finance Act, 1994 — Section 11, 14, 2, 5, 65(27)
High Courts21 May 2013Dismissed
Commissioner of Income Tax Vs Infomediary India Pvt. Ltd.
Delhi High Court · (2013) 05 DEL CK 0376
Income Tax Act, 1961 — Section 147, 148
High Courts21 May 2013Dismissed
The Officer Incharge Defence Standardization Cell Vs Mukesh Kumar
Delhi High Court · (2013) LabIC 3329 : (2013) 4 SCT 108
Constitution of India, 1950 — Article 226, 32Contract Act, 1872 — Section 23Industrial Disputes Act, 1947 — Section 11A, 2(oo), 2(oo)(bb), 2(ra), 25F
High Courts21 May 2013Dismissed
Sushil Kumar and Others Vs Govt. of NCT of Delhi
Delhi High Court · (2013) 7 AD 556
Criminal Procedure Code, 1973 (CrPC) — Section 164, 438Penal Code, 1860 (IPC) — Section 313, 34, 498A
High Courts21 May 2013Dismissed
DTC and Another Vs Daya Ram and Another
Delhi High Court · (2013) 05 DEL CK 0308
Motor Vehicles Act, 1988 — Section 144, 166
High Courts21 May 2013Disposed Off
Suresh Kumar Vs Union of India and Others
Delhi High Court · (2013) 05 DEL CK 0281
Central Reserve Police Force Act, 1949 — Section 11(1)
High Courts21 May 2013Dismissed
Union of India and Others Vs Rameshwar Singh
Delhi High Court · (2014) 3 SCT 596
High Courts21 May 2013Dismissed
Virender Malik Vs State and Others
Delhi High Court · (2013) 05 DEL CK 0230
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts21 May 2013
Dinesh Kumar Vs State of NCT of Delhi
Delhi High Court · (2013) 05 DEL CK 0229
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 316
High Courts21 May 2013Allowed
Tulsi Das Vs Union of India and Others
Delhi High Court · (2013) 05 DEL CK 0207
High Courts21 May 2013Allowed
Yadhav Baliram Vs Union of India and Others
Delhi High Court · (2013) 05 DEL CK 0206
High Courts21 May 2013Allowed
G.V. Krishnaiah Vs Union of India and Others
Delhi High Court · (2013) 05 DEL CK 0205
High Courts21 May 2013Allowed
R.S. Rathore Vs Union of India and Another
Delhi High Court · (2013) 05 DEL CK 0204
High Courts21 May 2013
Pes Installations Pvt. Ltd. Vs Govt. of NCT of Delhi
Delhi High Court · (2013) 05 DEL CK 0196