High Courts21 May 2013
Gopal Krishan Dhir and Others Vs New Delhi Municipal Council and Others
Delhi High Court · (2013) 05 DEL CK 0190
Easements Act, 1882 — Section 61Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 5, 7, 9
COURT ARCHIVE
Delhi High Court judgments
1,36,106 judgments · page 4,051 of 6,806
High Courts21 May 2013Allowed
Jaibir Singh Vs Union of India and Others
Delhi High Court · (2013) 05 DEL CK 0184
High Courts21 May 2013Dismissed
Delhi Urban Shelter Improvement Board Vs Govt. of NCT Delhi and Others
Delhi High Court · (2013) 05 DEL CK 0170
High Courts21 May 2013Dismissed
Spentex Industries Limited Vs Indo Rama Synthetics (India) Ltd.
Delhi High Court · (2013) 5 AD 149 : (2013) 115 CLA 68 : (2013) 178 CompCas 358 : (2013) 4 CompLJ 128 : (2013) 137 DRJ 229
Companies Act, 1956 — Section 211(3A), 392, 392(1)(b), 393, 394Income Tax Act, 1961 — Section 2(13), 2(19AA), 2(42C), 2(47)
High Courts21 May 2013Dismissed
Novapharm Life Sciences Pvt. Ltd. and Others Vs Sanjesh Darbari
Delhi High Court · (2013) 05 DEL CK 0133
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 100, 151
High Courts21 May 2013Dismissed
Harish Chandra Rawat Vs The Directorate of Education and Others
Delhi High Court · (2013) 05 DEL CK 0092
Constitution of India, 1950 — Article 226
High Courts21 May 2013
Ram Kishore Vashisht and Another Vs Food Corporation of India and Others
Delhi High Court · (2013) 05 DEL CK 0087
Constitution of India, 1950 — Article 226
High Courts20 May 2013Dismissed
Rajesh Singh Vs Union of India and Others
Delhi High Court · (2013) 200 DLT 442 : (2014) 3 SCT 593
High Courts20 May 2013
Phool Singh and Others Vs UOI and Others
Delhi High Court · (2013) 05 DEL CK 0527
Constitution of India, 1950 — Article 226, 300ALand Acquisition Act, 1894 — Section 15, 4, 4(1), 5A, 6
High Courts20 May 2013Dismissed
Ravi Shankar and Others Vs The Delhi State Civil Supplies Corporation Ltd. and Others
Delhi High Court · (2013) 05 DEL CK 0488
Constitution of India, 1950 — Article 12, 14, 16, 21, 309
High Courts20 May 2013
Union of India and Others Vs Smt. Gunwanti Devi (Deceased) and Others
Delhi High Court · (2013) 137 DRJ 441
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 21Land Acquisition Act, 1894 — Section 4, 48, 48(1), 6
High Courts20 May 2013Dismissed
Tower Vision India Pvt. Ltd. Vs Orion Security Solutions
Delhi High Court · (2013) 05 DEL CK 0378
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts20 May 2013Dismissed
S.K. Bahl Vs Delhi Development Authority and Others
Delhi High Court · (2013) 3 ILR Delhi 2020
Powers of Attorney Act, 1882 — Section 1A, 2Transfer of Property Act, 1882 — Section 53A, 54
High Courts20 May 2013Disposed Off
Vinod Kumar Singh Vs D.D.A.
Delhi High Court · (2013) 05 DEL CK 0344
High Courts20 May 2013Dismissed
Sanjay Kumar Vs State
Delhi High Court · (2013) 5 AD 183 : (2013) 3 ILR Delhi 2414 : (2013) 3 JCC 1530
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307
High Courts20 May 2013Dismissed
UOI and Others Vs Amit Mukherji and Others
Delhi High Court · (2013) 05 DEL CK 0331
High Courts20 May 2013Dismissed
Bhoop Singh Kaushik Vs Union of India
Delhi High Court · (2013) 05 DEL CK 0330
High Courts20 May 2013Disposed Off
Smt. Anju Nigam Vs UOI and Others
Delhi High Court · (2013) 05 DEL CK 0329