High Courts20 May 2013Dismissed
Naresh and Another Vs State of Delhi
Delhi High Court · (2013) 4 ILR Delhi 2622 : (2013) 2 JCC 1302
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 34, 393, 398
COURT ARCHIVE
Delhi High Court judgments
1,36,106 judgments · page 4,053 of 6,806
High Courts20 May 2013Allowed
Commissioner of Police, Delhi Vs Jai Chand
Delhi High Court · (2013) 8 AD 591 : (2013) 201 DLT 797 : (2014) 2 SLJ 354
Penal Code, 1860 (IPC) — Section 323, 330, 341, 342Prevention of Corruption Act, 1988 — Section 5(2)
High Courts20 May 2013Dismissed
Ramdeo Pandey Vs Savitri Pandey
Delhi High Court · (2013) 3 DMC 678
Civil Procedure Code, 1908 (CPC) — Section 89Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts20 May 2013
K. Lal Vs C.B.I.
Delhi High Court · (2014) 1 Crimes 68 : (2013) 137 DRJ 669 : (2013) 3 JCC 1637 : (2013) 3 JCC 1548 : (2013) 4 RCR(Criminal) 155
Prevention of Corruption Act, 1988 — Section 12, 13(1)(e), 13(2)
High Courts17 May 2013
Commissioner of Income Tax-II Vs M/s. MBL and Co. Ltd.
Delhi High Court · (2013) 259 CTR 505 : (2013) 358 ITR 1
Income Tax Act, 1961 — Section 115J, 115JB, 260A, 4, 5
High Courts17 May 2013
Govind Narain Johari Vs State and Another
Delhi High Court · (2013) 5 AD 179 : (2013) 2 JCC 1287
Criminal Procedure Code, 1973 (CrPC) — Section 439(2), 482Penal Code, 1860 (IPC) — Section 420, 465, 467, 471
High Courts17 May 2013Allowed
Management of LHMC and S.K. Hospital Vs Usha Dawar
Delhi High Court · (2013) 7 AD 511 : (2013) 201 DLT 494 : (2013) 139 FLR 44 : (2013) LLR 687 : (2013) 4 SCT 75
Constitution of India, 1950 — Article 226, 227, 38, 39(a), 43Industrial Disputes Act, 1947 — Section 2(oo), 2(oo)(bb), 25FPenal Code, 1860 (IPC) — Section 204, 34, 498A
High Courts17 May 2013
M/s. Rahul Cargo Private Ltd. Vs M/s. President Consultant
Delhi High Court · (2013) 6 AD 432 : (2013) 201 DLT 351
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Evidence Act, 1872 — Section 91, 92
High Courts17 May 2013Dismissed
Delhi Administration Vs Ram Kumar
Delhi High Court · (2013) 05 DEL CK 0439
Criminal Procedure Code, 1973 (CrPC) — Section 377Prevention of Corruption Act, 1988 — Section 16(1)(c)
High Courts17 May 2013
M/s. Ritu Mercantiles Pvt. Ltd. and Another Vs Leelawati
Delhi High Court · (2013) 201 DLT 301
Delhi Lands (Restrictions on Transfer) Act, 1972 — Section 4, 5(1)Evidence Act, 1872 — Section 91, 92
High Courts17 May 2013Allowed
New Delhi Hotels Ltd. Vs ACIT
Delhi High Court · (2014) 360 ITR 187
Income Tax Act, 1961 — Section 260A
High Courts17 May 2013
Smt. Pawan Vohra Vs The Chairman, DVB Pension Trust and Another
Delhi High Court · (2013) 05 DEL CK 0362
High Courts17 May 2013
Rajinder Pal Singh Bhatia Vs Shri Gurbachan Singh and Others
Delhi High Court · (2013) 137 DRJ 108
Registration Act, 1908 — Section 17(1)(b), 17(2)
High Courts17 May 2013Dismissed
Bharat Kumar Vs Vinod Sharma and Another
Delhi High Court · (2013) 3 ARBLR 420
Arbitration and Conciliation Act, 1996 — Section 34, 37
High Courts17 May 2013Allowed
Azeem Akhter Vs Union of India and Others
Delhi High Court · (2013) 05 DEL CK 0231
Constitution of India, 1950 — Article 12, 14
High Courts17 May 2013Dismissed
M/s. Tata Blue Scope Steel Ltd. Vs M/s. Sethi Golden Transport Co.
Delhi High Court · (2013) 7 AD 205 : (2013) 201 DLT 555
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151, 7Limitation Act, 1963 — Section 5
High Courts17 May 2013
Company Law Board Vs Ganesh Flour Mills Co. Ltd.
Delhi High Court · (2013) 5 AD 113
Companies Act, 1956 — Section 173, 209(A), 372, 397, 398Ganesh Flour Mills Company Limited (Acquisition and Transfer of Undertakings) Act, 1984 — Section 14, 2, 24, 3, 4
High Courts17 May 2013
Vijay Kumar Kamat Vs The State (NCT of Delhi)
Delhi High Court · (2013) 4 ILR Delhi 2612
Criminal Procedure Code, 1973 (CrPC) — Section 161Factories Act, 1948 — Section 31Penal Code, 1860 (IPC) — Section 300, 307, 326
High Courts17 May 2013
Hari Kishan Bansal Vs C.B.I.
Delhi High Court · (2013) 7 AD 251 : (2013) 2 JCC 1379
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374Penal Code, 1860 (IPC) — Section 107, 109, 116, 161, 165Prevention of Corruption Act, 1988 — Section 11, 12, 20, 27, 28