CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments

1,36,106 judgments · page 4,054 of 6,806

High Courts17 May 2013Dismissed

Anoop Maheshwari Vs Deepali Chandhoke

Delhi High Court · (2013) 201 DLT 739

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Negotiable Instruments Act, 1881 (NI) — Section 138Transfer of Property Act, 1882 — Section 111
Read judgment
High Courts16 May 2013

Suraj and Others Vs State

Delhi High Court · (2013) 05 DEL CK 0525

Criminal Procedure Code, 1973 (CrPC) — Section 302, 308, 313, 342Penal Code, 1860 (IPC) — Section 149, 295, 299, 300, 302Probation of Offenders Act, 1958 — Section 6, 6(1)
Read judgment
High Courts16 May 2013

Weizmann Ltd. Vs Ms. Shoes East Ltd. and Others

Delhi High Court · (2013) CriLJ 4492 : (2013) 200 DLT 257 : (2013) 200 DLT 228 : (2013) 136 DRJ 525 : (2013) 3 ILR Delhi 2337 : (2013) 172 PLR 1 : (2013) 4 RCR(Criminal) 710

Arbitration Act, 1940 — Section 20Arbitration and Conciliation Act, 1996 — Section 50Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 100A, 104, 115, 2(g)
Read judgment
High Courts16 May 2013Dismissed

Naveen @ Cheenu Vs State

Delhi High Court · (2013) 05 DEL CK 0440

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 174A, 323, 324, 325, 34
Read judgment
High Courts16 May 2013

Prakash Kumar @ Pakka Vs State

Delhi High Court · (2013) 05 DEL CK 0429

Criminal Procedure Code, 1973 (CrPC) — Section 109, 273, 299, 311, 313Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 302, 307, 324, 34
Read judgment
High Courts16 May 2013Allowed

Sanjay Vs State

Delhi High Court · (2013) 3 ILR Delhi 2389

Penal Code, 1860 (IPC) — Section 366, 376, 376(1)
Read judgment
High Courts16 May 2013Dismissed

Arun Kumar Bhatara Vs Leelawati

Delhi High Court · (2013) 05 DEL CK 0202

Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(b), 14(1)(j), 14(10), 38
Read judgment
High Courts16 May 2013

S. Ram Yadav Vs CBI and Others

Delhi High Court · (2013) 137 DRJ 131 : (2014) 1 JCC 343 : (2013) 2 JCC 1249

Penal Code, 1860 (IPC) — Section 109, 120B, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
Read judgment
High Courts16 May 2013Dismissed

Santosh Kumar Bharti Vs U.O.I. and Others

Delhi High Court · (2013) 05 DEL CK 0067

Central Reserve Police Force Act, 1949 — Section 11(1)Constitution of India, 1950 — Article 20(2), 20(3), 226, 311Penal Code, 1860 (IPC) — Section 161, 304A
Read judgment