High Courts16 May 2013
Axis Bank Limited Vs Videsh Sanchar Nigam Ltd. and Another
Delhi High Court · (2013) 201 DLT 60
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Contract Act, 1872 — Section 133
COURT ARCHIVE
Delhi High Court judgments
1,36,105 judgments · page 4,055 of 6,806
High Courts15 May 2013Allowed
Ravi Kumar @ Sonu and Others Vs State
Delhi High Court · (2013) 5 AD 205 : (2014) 1 Crimes 539 : (2013) 136 DRJ 87 : (2013) 2 JCC 1394
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 201, 302, 34, 392, 397
High Courts15 May 2013
Mahesh and Others Vs GNCT of Delhi and Others
Delhi High Court · (2013) 5 AD 281
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 20, 36, 42
High Courts15 May 2013
Consortium of M/s. Siemens Aktiengesellschaft and Siemens Ltd. Vs Delhi Metro Rail Corporation Ltd. and Another Alstom Transport India Ltd. and Others Vs Union of India and Others
Delhi High Court · (2013) 200 DLT 651
Constitution of India, 1950 — Article 14, 19(1)(g), 226
High Courts15 May 2013Allowed
Krishna and Another Vs State Of Delhi
Delhi High Court · (2013) 8 AD 422 : (2013) 201 DLT 226 : (2013) 2 DMC 756 : (2013) 4 ILR Delhi 2607
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts15 May 2013
Archna Dalmia Vs NCT of Delhi and Another
Delhi High Court · (2013) 136 DRJ 31
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts15 May 2013Allowed
SAP India Pvt. Ltd. Vs M/s. Zenith Software Ltd.
Delhi High Court · (2013) 201 DLT 108
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 16, 8Contempt of Courts Act, 1971 — Section 2Copyright Act, 1957 — Section 51, 63A, 63B, 68
High Courts15 May 2013
Unitech Limited Vs Additional Commissioner of Income Tax and Others
Delhi High Court · (2013) 05 DEL CK 0444
High Courts15 May 2013
Hawaldar Ram Vs State (Govt. of Nct of Delhi)
Delhi High Court · (2013) 05 DEL CK 0390
Criminal Procedure Code, 1973 (CrPC) — Section 313, 315Penal Code, 1860 (IPC) — Section 302, 34, 376, 506
High Courts15 May 2013Allowed
Charanjeet Singh Vs Mahavir Singh and Others
Delhi High Court · (2013) 3 ACC 109 : (2014) ACJ 1481 : (2014) 1 AnWR 234
High Courts15 May 2013Allowed
Om Parkash and Others Vs The Institute of Chartered Accountants of India and Others
Delhi High Court · (2013) 05 DEL CK 0317
Constitution of India, 1950 — Article 14
High Courts15 May 2013Dismissed
Ghaziabad Development Authority Vs Regency Industries Ltd. and Another
Delhi High Court · (2013) 137 DRJ 424
Companies Act, 1956 — Section 391, 392, 394, 483
High Courts15 May 2013Disposed Off
Servokon System Limited Vs Brahm Prakash and Another
Delhi High Court · (2013) 05 DEL CK 0268
Industrial Disputes Act, 1947 — Section 17B
High Courts15 May 2013
M/s. Jatinder Construction Co. Vs MCD and Another
Delhi High Court · (2013) 05 DEL CK 0171
Arbitration and Conciliation Act, 1996 — Section 11, 11(2)
High Courts15 May 2013
Hemant Kumar Vs Sadhna Shrma and Others
Delhi High Court · (2013) 200 DLT 632
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 4
High Courts15 May 2013
Sita Kashyap Vs Harbans Kashyap and Others
Delhi High Court · (2013) 5 AD 193 : (2013) 137 DRJ 218
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 2(h), 63, 68
High Courts15 May 2013Dismissed
Prakash G. Tahil Ramani Vs DDA
Delhi High Court · (2013) 05 DEL CK 0099
High Courts15 May 2013
Sh. Bhartesh Kumar Jain Vs Phoenix International Ltd. and Another
Delhi High Court · (2013) 05 DEL CK 0054
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 11, Order 2 Rule 2, Order 2 Rule 2(3), Order 7 Rule 11, Order 7 Rule 11(d)Companies Act, 1956 — Section 84(4), 84(4)
High Courts15 May 2013
Indian Oil Corporation Limited Vs Commissioner, VAT
Delhi High Court · (2013) 199 ECR 20 : (2014) 305 ELT 398 : (2013) 63 VST 434
Delhi Value Added Tax Act, 2004 — Section 4, 76(4), 81