High Courts14 May 2013
Commissioner of Police and Another Vs Dinesh Kumar
Delhi High Court · (2013) 05 DEL CK 0274
Penal Code, 1860 (IPC) — Section 279
COURT ARCHIVE
Delhi High Court judgments
1,36,105 judgments · page 4,057 of 6,806
High Courts14 May 2013Dismissed
Ashima Infrastructures Pvt. Ltd. Vs South Delhi Municipal Corporation of Delhi
Delhi High Court · (2013) 05 DEL CK 0269
Constitution of India, 1950 — Article 226, 227
High Courts14 May 2013
Gurjeet Singh Vs State
Delhi High Court · (2013) 3 JCC 2145
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 406, 420, 471
High Courts14 May 2013
M/s. R.T. Pharma Vs M/s. T and G Medicare and Others
Delhi High Court · (2013) 05 DEL CK 0252
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(4), Order 37 Rule 4, Order 9 Rule 13, Order 9 Rule 7
High Courts14 May 2013Allowed
Sunny Pach-N-Print Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 5 AD 126 : (2013) 202 DLT 345 : (2013) 137 DRJ 241
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 4
High Courts14 May 2013Disposed Off
Jesus and Mary College and Others Vs Ms. Anu Saxena and Others
Delhi High Court · (2013) 05 DEL CK 0236
Constitution of India, 1950 — Article 226, 30
High Courts14 May 2013
U.B. Singh and Others Vs National Thermal Power Corporation and Another
Delhi High Court · (2013) 05 DEL CK 0200
High Courts14 May 2013Dismissed
G.R. Gupta Vs Lok Sabha Secretariat
Delhi High Court · AIR 2013 Delhi 214 : (2014) 1 SCT 810 : (2014) 2 SLJ 410
Constitution of India, 1950 — Article 227Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 15, 4, 7, 7(2), 7(3)
High Courts14 May 2013
Himachal Pradesh State Co-operative Bank Ltd. Vs M/s. National Fruit Agency and Others
Delhi High Court · (2013) 05 DEL CK 0100
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts14 May 2013
H.U. Siddiqui Vs Jamia Hamdard (Deemed University) and Another
Delhi High Court · (2013) 05 DEL CK 0086
Constitution of India, 1950 — Article 226
High Courts14 May 2013Dismissed
Ramandeep Choudhary Vs UOI and Others
Delhi High Court · (2013) 05 DEL CK 0078
High Courts14 May 2013
Mohan Lal and Others Vs Gaon Sabha
Delhi High Court · (2013) 05 DEL CK 0050
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227Delhi Land Reforms Act, 1954 — Section 81, 83
High Courts14 May 2013
Virender Vs State of NCT of Delhi
Delhi High Court · (2013) 3 JCC 1611
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 363, 377
High Courts14 May 2013Allowed
Anju Kurar Vs D.D.A.
Delhi High Court · (2013) 05 DEL CK 0017
Delhi Development Act, 1957 — Section 22(3)
High Courts14 May 2013
Himachal Pradesh State Co-Operative Bank Ltd. Vs M/s. Madan Lal Ajay Kumar and Others
Delhi High Court · (2013) 5 AD 174
Civil Procedure Code, 1908 (CPC) — Section 34Contract Act, 1872 — Section 133
High Courts13 May 2013Dismissed
Smt. Sadhna Chaudhary and Another Vs Pradip Mehra and Others
Delhi High Court · (2013) 05 DEL CK 0564
Delhi Co-operative Societies Act, 2003 — Section 116, 25(3)
High Courts13 May 2013
Ram Lakhan Singh Vs D.D.A.
Delhi High Court · (2013) 136 DRJ 84
Constitution of India, 1950 — Article 226
High Courts13 May 2013
Sanjay Dass Vs State
Delhi High Court · (2013) 3 DMC 633 : (2013) 136 DRJ 102 : (2013) 2 JCC 1305
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts13 May 2013Dismissed
Moti Ram Vs Union of India and Another
Delhi High Court · (2014) 2 SCT 829
Constitution of India, 1950 — Article 226
High Courts13 May 2013Dismissed
Kuldeep Kumar Vs Delhi Subordinate Services Selection Board and Another
Delhi High Court · (2013) 05 DEL CK 0551