High Courts10 May 2013
Commissioner of Income Tax-III Vs Samara India Pvt. Ltd.
Delhi High Court · (2013) 3 ILR Delhi 1995 : (2013) 356 ITR 12 : (2013) 216 TAXMAN 93
Income Tax Act, 1961 — Section 260A, 32(1), 36(1)(vii)
COURT ARCHIVE
Delhi High Court judgments
1,36,105 judgments · page 4,059 of 6,806
High Courts10 May 2013Dismissed
Anant Kaushal DECD Vatsala Khurana Vs Krishna Sharma and Ors
Delhi High Court · (2013) 136 DRJ 57
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, Order 2 Rule 2(1), Order 6 Rule 2(1), Order 7 Rule 11
High Courts10 May 2013Dismissed
Virender and Another Vs State NCT of Delhi
Delhi High Court · (2013) 5 AD 580 : (2013) 200 DLT 33
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 376(2)(g), 380, 457
High Courts10 May 2013Dismissed
Rithambhra Garg Vs University of Delhi and Another
Delhi High Court · (2013) 05 DEL CK 0448
Constitution of India, 1950 — Article 226
High Courts10 May 2013
Subhash Chand Gupta and Another Vs State
Delhi High Court · (2013) 2 JCC 1294
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 325, 34, 498A
High Courts10 May 2013
M/s. National Highways Authority of India Vs Somdutt Builders-NCC(JV)
Delhi High Court · (2013) 05 DEL CK 0443
Arbitration and Conciliation Act, 1996 — Section 34, 34(2)
High Courts10 May 2013Dismissed
Union Public Service Commission Vs Amarjeet Singh and Another Amarjeet Singh Vs Union of India and Another
Delhi High Court · (2013) 05 DEL CK 0441
High Courts10 May 2013Dismissed
Najan-UR-Rehman Chawla Vs Shashi Bala Jain
Delhi High Court · (2013) 05 DEL CK 0417
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100, 11
High Courts10 May 2013Dismissed
State Vs Subhash Shiva and Others
Delhi High Court · (2013) 05 DEL CK 0366
Penal Code, 1860 (IPC) — Section 304A, 337, 436
High Courts10 May 2013Dismissed
Pramod Kumar Shukla Vs D.S.A.C.S. and Others
Delhi High Court · (2013) 05 DEL CK 0348
High Courts10 May 2013
Babloo @ Babu Vs State
Delhi High Court · (2013) 05 DEL CK 0338
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 357, 428Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 307
High Courts10 May 2013Disposed Off
Department of Customs Vs Virsa Singh
Delhi High Court · (2014) 300 ELT 163
High Courts10 May 2013Disposed Off
Raghunath Rai and Another Vs Shri Jageshwar Parshad Sharma
Delhi High Court · (2013) 05 DEL CK 0276
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts10 May 2013
Vinod Kumar and Others Vs Shri Amit Bansal and Others
Delhi High Court · (2013) 5 AD 294
Delhi Land Revenue Act, 1954 — Section 72
High Courts10 May 2013
WSP Engineering Services Ltd. Vs R.C. Panwar
Delhi High Court · (2013) 05 DEL CK 0140
Arbitration and Conciliation Act, 1996 — Section 11(5), 11(6), 34, 7(5)Contract Act, 1872 — Section 62
High Courts10 May 2013Dismissed
Ram Karan DECD Vs Union of India and Others
Delhi High Court · (2013) 05 DEL CK 0077
Land Acquisition Act, 1894 — Section 18Limitation Act, 1963 — Section 5
High Courts10 May 2013Dismissed
Shri Praveen Jain Vs Mr. Naresh Kumar Goel
Delhi High Court · (2013) 05 DEL CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 May 2013Dismissed
Sh. Kamaruddin Vs Union of India and Others
Delhi High Court · (2013) 05 DEL CK 0016
Constitution of India, 1950 — Article 309
High Courts10 May 2013
Commissioner of Income Tax Vs Flex Foods Ltd.
Delhi High Court · (2014) 360 ITR 359
Income Tax Act, 1961 — Section 115JB, 80HHC, 80HHC(IB)
High Courts09 May 2013
Shantanu Kumar and Others Vs UOI and Others
Delhi High Court · (2013) 05 DEL CK 0561
Constitution of India, 1950 — Article 19(1), 19(2), 19(3), 226, 51ACriminal Procedure Code, 1973 (CrPC) — Section 144, 155(2), 156(1), 161, 164Penal Code, 1860 (IPC) — Section 147, 148, 149, 186, 188