High Courts09 May 2013Dismissed
Kanak Dhara Credits Pvt. Ltd. Vs Mukesh Kapil and Another
Delhi High Court · (2013) 05 DEL CK 0021
COURT ARCHIVE
Delhi High Court judgments
1,36,105 judgments · page 4,061 of 6,806
High Courts09 May 2013Dismissed
Jhang Cooperative Group Housing Society Ltd. Vs PT. Munshi Ram and Associates Pvt. Ltd.
Delhi High Court · (2013) 202 DLT 218 : (2013) 2 ILR Delhi 1632 : (2013) 171 PLR 28
Arbitration and Conciliation Act, 1996 — Section 2(1)(c), 34, 34(3), 37
High Courts09 May 2013
Aligarh Unani Medical College and ACN Hospital and Another Vs UOI and Others
Delhi High Court · (2013) 05 DEL CK 0008
Constitution of India, 1950 — Article 14
High Courts08 May 2013Dismissed
Union of India and Others Vs R.C. Nangia
Delhi High Court · (2013) 05 DEL CK 0553
High Courts08 May 2013
The Coca Cola Company and Another Vs Rajesh
Delhi High Court · (2013) 05 DEL CK 0520
High Courts08 May 2013
Commissioner of Police and Another Vs Satyavir Singh
Delhi High Court · (2013) 05 DEL CK 0519
High Courts08 May 2013Dismissed
Baljeet Singh Vs M.C.D. and Ors
Delhi High Court · (2013) 05 DEL CK 0518
High Courts08 May 2013
Food Corporation of India Vs Prem Chand Jain
Delhi High Court · (2013) 136 DRJ 369
Contract Act, 1872 — Section 5, 74
High Courts08 May 2013
Bachhan Lal Vs Union of India and Others
Delhi High Court · (2013) 05 DEL CK 0515
High Courts08 May 2013
Shri Roop Chand Vs BSES Rajdhani Power Ltd. and Another
Delhi High Court · (2013) 05 DEL CK 0507
High Courts08 May 2013
Raghbir Singh and Others Vs Union of India
Delhi High Court · (2013) 05 DEL CK 0496
High Courts08 May 2013
Oriental Insurance Co. Ltd. Vs Rekha and Others
Delhi High Court · (2013) 3 ACC 162 : (2013) 4 AD 827
High Courts08 May 2013
Bibby Financial Services India Pvt. Ltd. Vs Ecotech Apparels Pvt. Ltd.
Delhi High Court · (2013) 117 CLA 657 : (2013) 181 CompCas 211 : (2013) 200 DLT 489
Companies Act, 1956 — Section 433, 433(e), 434, 434(1)(a), 434(1)(c)
High Courts08 May 2013
Asha Rani Gupta Vs Rajender Kumar and Others
Delhi High Court · (2014) 1 AD 619
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2AConstitution of India, 1950 — Article 129, 215
High Courts08 May 2013
Phoolwati Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 05 DEL CK 0454
High Courts08 May 2013Dismissed
Sh. Vijay Pal Singh Vs The Oriental Insurance Co. Ltd. and Others
Delhi High Court · (2013) 05 DEL CK 0428
High Courts08 May 2013
Empire Trading Co. Vs Express Hi-Tech Pvt. Limited
Delhi High Court · (2013) 200 DLT 748
Companies Act, 1956 — Section 125, 130, 433(c)(e)(f), 434(1)(c)(b), 439Sales of Goods Act, 1930 — Section 20State Financial Corporations Act, 1951 — Section 29, 29(1), 29(1), 29(5), 31
High Courts08 May 2013Dismissed
Ram Khilawan Vs Delhi Vidyut Board
Delhi High Court · (2013) 05 DEL CK 0166
Constitution of India, 1950 — Article 226Delhi Municipal Corporation Act, 1957 — Section 95
High Courts08 May 2013Dismissed
Anjani Kumar Jha Vs Dir. Delhi Instt. of Technology and Others
Delhi High Court · (2013) 05 DEL CK 0144
Constitution of India, 1950 — Article 12, 14, 16, 21, 309