High Courts07 May 2013Disposed Off
Kiran Kumar Soin Vs Govt. of NCT of Delhi and Others Rekha Khaitan and Another Vs NCT of Delhi
Delhi High Court · (2013) 05 DEL CK 0257
COURT ARCHIVE
Delhi High Court judgments
1,36,105 judgments · page 4,063 of 6,806
High Courts07 May 2013Disposed Off
Amit Vs State NCT of Delhi
Delhi High Court · (2013) 2 JCC 1151
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts07 May 2013
IFCI Factors Ltd. Vs Krish International (P) Ltd.
Delhi High Court · (2013) 179 CompCas 223 : (2013) 4 CompLJ 117
Companies Act, 1956 — Section 433, 433(1)(a), 433(e), 434, 434(1)(a)Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts07 May 2013
Virendra Singh Vs State
Delhi High Court · (2013) 4 AD 889 : (2013) 2 JCC 1296
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
High Courts07 May 2013Dismissed
Shalu Mahendroo Vs Delhi Public School and Others
Delhi High Court · (2013) 05 DEL CK 0076
Delhi School Education Act, 1973 — Section 8(4)
High Courts07 May 2013Dismissed
Mrs. Shalu Mahendroo Vs Delhi Public School and Others
Delhi High Court · (2013) 05 DEL CK 0073
High Courts07 May 2013Allowed
Sudhir Bhardwaj Vs East Delhi Municipal Corporation and Another
Delhi High Court · (2013) 4 BC 186 : (2013) 201 DLT 761
High Courts07 May 2013
Ernst and Young Pvt. Ltd. Vs Jagson International Ltd.
Delhi High Court · (2013) 200 DLT 429 : (2013) 136 DRJ 320
High Courts07 May 2013
Commissioner of Service Tax Vs Ratan Singh Builders Pvt. Ltd.
Delhi High Court · (2013) 21 GSTR 469 : (2014) 33 STR 242 : (2013) 63 VST 119
High Courts07 May 2013Dismissed
Deioners Vs West Central Railway Kota
Delhi High Court · (2013) 05 DEL CK 0006
Arbitration and Conciliation Act, 1996 — Section 9
High Courts07 May 2013Allowed
Surender Singh Vs The State
Delhi High Court · (2013) CriLJ 3211 : (2013) 2 JCC 1300
Penal Code, 1860 (IPC) — Section 328, 34, 395, 411, 412
High Courts06 May 2013Dismissed
Lt. Col. Retd. Sarvadaman Singh Oberoi Vs The High Court of Delhi and Others
Delhi High Court · (2013) 05 DEL CK 0569
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts06 May 2013
Kapil Chopra (Partner SKN) and Others Vs Satish Chopra (Partner SKN) and Others
Delhi High Court · (2013) 05 DEL CK 0543
Arbitration and Conciliation Act, 1996 — Section 11(6), 8, 9Companies Act, 1956 — Section 111
High Courts06 May 2013
Premraj @ Premu Vs State Govt. of N.C.T. of Delhi
Delhi High Court · (2013) 2 JCC 1271 : (2013) 3 RCR(Criminal) 742
Penal Code, 1860 (IPC) — Section 109, 300, 302, 307, 34
High Courts06 May 2013Dismissed
Commissioner of Police and Others etc. etc. Vs Sunil Kumar and Others etc. etc.
Delhi High Court · (2013) 4 SCT 92
High Courts06 May 2013
Mohd. Iqbal @ Mustaq @ Faisal Vs State Mushtaq Ahamad Kallo @ Afzal Vs The State (NCT of Delhi)
Delhi High Court · (2013) 05 DEL CK 0516
Bankers Books Evidence Act, 1891 — Section 4Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Explosive Substances Act, 1908 — Section 4, 5
High Courts06 May 2013
Raj Kishore Vs State
Delhi High Court · (2013) CriLJ 3029
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 4(1), 7
High Courts06 May 2013
Rakesh Kumar and Others Vs Govt. of NCT and Others
Delhi High Court · (2013) 05 DEL CK 0501
High Courts06 May 2013
Yogender Pal Singh and Another Vs Govt. of National Capital Territory of Delhi and Another
Delhi High Court · (2013) 05 DEL CK 0476
Constitution of India, 1950 — Article 14Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 9
High Courts06 May 2013
Anil Kumar Bakshi Vs The State
Delhi High Court · (2013) 05 DEL CK 0457
Penal Code, 1860 (IPC) — Section 392