High Courts06 May 2013
Om Prakash and Another Vs Union of India and Others
Delhi High Court · (2013) 05 DEL CK 0437
COURT ARCHIVE
Delhi High Court judgments
1,36,105 judgments · page 4,064 of 6,806
High Courts06 May 2013Disposed Off
Punjab Motor Workshop Vs DDA and Another
Delhi High Court · (2013) 3 ILR Delhi 1986
High Courts06 May 2013
M/s. Pentex Sales Corporation Vs Commissioner of Sales Tax
Delhi High Court · (2013) 3 ILR Delhi 2296 : (2014) 67 VST 229
Delhi Sales Tax Act, 1975 — Section 10, 18, 2(o), 21, 21(3)
High Courts06 May 2013Dismissed
Madan Lal Vs Ram Saroop
Delhi High Court · (2013) 05 DEL CK 0387
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 May 2013Allowed
Manjeet Singh and Others Vs State of Delhi
Delhi High Court · (2013) 4 AD 823 : (2014) ALLMR(Cri) 138 : (2013) CriLJ 3070 : (2013) 3 ILR Delhi 1971 : (2013) 2 JCC 1290
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 438Penal Code, 1860 (IPC) — Section 323, 34, 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18, 3(i)(x)
High Courts06 May 2013
Sudeep Jain Vs M/s. ECE Industries Ltd.
Delhi High Court · (2013) 1 BC 589 : (2013) 201 DLT 461
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1), 141(2)
High Courts06 May 2013Dismissed
Dalip Kumar Vs UOI and Others
Delhi High Court · (2013) 05 DEL CK 0332
High Courts06 May 2013Dismissed
Dr. V.S. Luv Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 05 DEL CK 0325
High Courts06 May 2013Dismissed
Union of India Vs Sh. Raghubir Singh
Delhi High Court · (2013) 05 DEL CK 0271
High Courts06 May 2013Allowed
Ex. Chmech/Hav. Satyavir Singh Malik and Others Vs Union of India and Others
Delhi High Court · (2013) 05 DEL CK 0239
High Courts06 May 2013
Union of India and Another Vs P.K. Sharma
Delhi High Court · (2013) 05 DEL CK 0181
High Courts06 May 2013Dismissed
Amit Srivastava Vs State and Others
Delhi High Court · (2013) 05 DEL CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 323, 352, 353
High Courts06 May 2013
In Re: Vodafone Essar South Ltd. and Another
Delhi High Court · (2013) 202 DLT 190 : (2013) 3 ILR Delhi 1979
Companies Act, 1956 — Section 391, 392, 392(1), 392(2)
High Courts06 May 2013Dismissed
Union of India Vs Ramesh Kumar and Others
Delhi High Court · (2013) 05 DEL CK 0135
Land Acquisition Act, 1894 — Section 18, 23(1A), 23(2), 28, 4
High Courts06 May 2013
Joginder Singh Vs U.O.I. and Others
Delhi High Court · (2013) 05 DEL CK 0132
Constitution of India, 1950 — Article 226
High Courts06 May 2013
Mrs. Soma Rani Vs Delhi Development Authority
Delhi High Court · (2013) 05 DEL CK 0131
High Courts06 May 2013Dismissed
Sh. R.C. Kapur Vs The Union of India and Others
Delhi High Court · (2013) 05 DEL CK 0130
High Courts06 May 2013Allowed
Ravinder Singh Vs Union of India and Others
Delhi High Court · (2013) LabIC 2478 : (2013) 4 SCT 97
Constitution of India, 1950 — Article 226
High Courts06 May 2013
Manjusha Banchhore Vs Staff Selection Commission and Another
Delhi High Court · (2013) 05 DEL CK 0123
High Courts06 May 2013Dismissed
Shri Ram Avtar Vs Union of India and Others
Delhi High Court · (2013) 05 DEL CK 0064