High Courts02 May 2013Allowed
Ms. Shaloo Batra and Others Vs High Court of Delhi
Delhi High Court · (2013) 05 DEL CK 0572
COURT ARCHIVE
Delhi High Court judgments
1,36,104 judgments · page 4,066 of 6,806
High Courts02 May 2013Dismissed
Professor S.N. Singh Vs University of Delhi
Delhi High Court · (2013) 05 DEL CK 0567
High Courts02 May 2013Allowed
Manoj Kumar and Others Vs High Court of Delhi and Others
Delhi High Court · (2013) 200 DLT 353 : (2013) 138 FLR 416
High Courts02 May 2013
Kanika Darira Vs Manish Darira
Delhi High Court · (2013) 200 DLT 551 : (2013) 172 PLR 30
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7, 151Hindu Marriage Act, 1955 — Section 24
High Courts02 May 2013
Naresh Kumar Vs National Insurance Co. Ltd. and Others
Delhi High Court · (2013) 2 ACC 736
High Courts02 May 2013
Akbar Hussain @ Mohd Qasim @ Habib and Others (Mohd) Vs State
Delhi High Court · (2013) 4 AD 701 : (2013) 2 Crimes 539
High Courts02 May 2013
Partap Singh and Others Vs UOI and Others
Delhi High Court · (2013) 05 DEL CK 0343
Land Acquisition Act, 1894 — Section 18, 4, 6
High Courts02 May 2013Dismissed
Shyam Sunder Sharma Vs University of Delhi and Another
Delhi High Court · (2013) 05 DEL CK 0341
High Courts02 May 2013Disposed Off
M/s. Dabur India Ltd. Vs Mr. S.S. Gill and M/s. J.K. Cosmetics
Delhi High Court · (2013) 05 DEL CK 0335
Copyright Act, 1957 — Section 14, 2(c)
High Courts02 May 2013Allowed
Rajender Bhardwaj Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 05 DEL CK 0333
Penal Code, 1860 (IPC) — Section 392, 397
High Courts02 May 2013Dismissed
Yashika Mehndiratta Vs Amit Mehndiratta
Delhi High Court · (2013) 8 AD 552 : (2013) 201 DLT 491 : (2013) 3 DMC 796 : (2014) 1 JCC 315
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 482Hindu Marriage Act, 1955 — Section 13B(ii)Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts02 May 2013Dismissed
Nathu Thr. L.Rs. Vs UOI and Others
Delhi High Court · (2013) 05 DEL CK 0288
Land Acquisition Act, 1894 — Section 18, 19, 30, 31
High Courts02 May 2013Allowed
Suman Ghandiok Vs Ujjal S. Makker and Another
Delhi High Court · (2013) 05 DEL CK 0285
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(5)
High Courts02 May 2013
Uma Kapoor and Another Vs Kapil Aggarwal
Delhi High Court · (2013) 05 DEL CK 0117
Arbitration and Conciliation Act, 1996 — Section 11(6), 34Specific Relief Act, 1963 — Section 21, 22, 22(2)
High Courts02 May 2013
D.T.C. Vs Rameshwar and Another
Delhi High Court · (2013) 138 FLR 265 : (2013) LabIC 2494 : (2013) 4 LLN 177 : (2013) LLR 620
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17B, 19, 33(2)(b)
High Courts02 May 2013
Sudha Jain and Others Vs Subhash Chand Jain and Others
Delhi High Court · (2013) 05 DEL CK 0074
High Courts02 May 2013
Dr. Baljeet Singh Vs State NCT of Delhi and Another
Delhi High Court · (2013) 8 AD 471 : (2013) 201 DLT 791 : (2013) 3 DMC 338
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 178, 179, 482Dowry Prohibition Act, 1961 — Section 3, 4
High Courts02 May 2013Dismissed
Naresh Kumar Lamba Vs Ashok Kumar Lamba and Others
Delhi High Court · (2013) 05 DEL CK 0055