High Courts01 May 2013
Jibin Vijay Vs Maulana Azad Medical College and Others
Delhi High Court · (2013) 05 DEL CK 0060
Constitution of India, 1950 — Article 141
COURT ARCHIVE
Delhi High Court judgments
1,36,104 judgments · page 4,068 of 6,806
High Courts01 May 2013
M/s. Bharat Investment Corporation and Another Vs Sanjana Saini
Delhi High Court · (2013) 05 DEL CK 0042
Delhi Rent Control Act, 1958 — Section 14(1)(e)
High Courts30 Apr 2013
Mahant Atma Ram Vs UOI
Delhi High Court · (2013) 04 DEL CK 0449
Land Acquisition Act, 1894 — Section 18, 4, 4(1), 6
High Courts30 Apr 2013
Mr. Uma Kant Dubey Vs The Chairperson, Protection of Plaint Varieties and Farms Rights Authority and Others
Delhi High Court · (2013) 5 AD 296
Protection of Plant Varieties and Farmers Rights Act, 2001 — Section 6
High Courts30 Apr 2013
Sh. C.L. Gupta Vs State of Maharashtra and Others
Delhi High Court · (2013) 04 DEL CK 0379
Companies Act, 1956 — Section 630
High Courts30 Apr 2013
Nirmal Contracts Pvt. Ltd. Vs M/s. Jai Deva Garments and Others
Delhi High Court · (2013) 4 AD 804
High Courts30 Apr 2013
Commissioner of Income Tax Vs Nirmal Bansal
Delhi High Court · (2013) 215 TAXMAN 639
Income Tax Act, 1961 — Section 2(14)(iii)
High Courts30 Apr 2013Dismissed
Sanjay Shankar Swami @ Sanjay Kumar Vs State (NCT) of Delhi
Delhi High Court · (2013) 5 AD 413
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 392, 397
High Courts30 Apr 2013Dismissed
Crescent Exports Ltd. Vs Madhuri Vali
Delhi High Court · (2013) 04 DEL CK 0324
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Transfer of Property Act, 1882 — Section 106
High Courts30 Apr 2013Dismissed
Manmohan Singh Vs Kushwant Kaur
Delhi High Court · (2013) 04 DEL CK 0319
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13(1)(ia), 24
High Courts30 Apr 2013Dismissed
Aslam (Mohd.) Vs Mst. Naima Khatoon and Others
Delhi High Court · (2013) 7 AD 588
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Delhi Rent Control Act, 1958 — Section 14(1)(e)
High Courts30 Apr 2013Allowed
Satya Infrastructure Ltd. and Others Vs Satya Builders Pvt. Ltd.
Delhi High Court · (2013) 04 DEL CK 0272
Trade Marks Act, 1999 — Section 29(2)(c), 29(3), 29(5)
High Courts30 Apr 2013
Centre for Development of Telematics (C-DOT) Vs Instrumentation Ltd.
Delhi High Court · (2013) 04 DEL CK 0269
Arbitration and Conciliation Act, 1996 — Section 11
High Courts30 Apr 2013Dismissed
Munnawar Hasan Vs State of NCT of Delhi
Delhi High Court · (2014) 2 Crimes 155 : (2014) 1 JCC 430 : (2014) 1 JCC 254
Criminal Procedure Code, 1973 (CrPC) — Section 82, 82(1)Penal Code, 1860 (IPC) — Section 174A
High Courts30 Apr 2013Allowed
M/s. Chugh Kathuria Engineers (P) Ltd. Vs Delhi Development Authority and Another
Delhi High Court · (2013) 137 DRJ 152
Arbitration and Conciliation Act, 1996 — Section 30, 35
High Courts30 Apr 2013Dismissed
Savita Vs Central Board of Secondary Education and Another
Delhi High Court · (2013) 04 DEL CK 0248
Constitution of India, 1950 — Article 136, 226
High Courts30 Apr 2013Dismissed
Vani Vs University of Delhi and Others
Delhi High Court · (2013) 04 DEL CK 0247
Constitution of India, 1950 — Article 226, 227
High Courts30 Apr 2013
Anand J. Datwani (Mr.) Vs Ms. Geeti Bhagat Datwani and Others
Delhi High Court · (2013) 4 AD 703 : (2013) 137 DRJ 146
High Courts30 Apr 2013
Payal Garg Vs UOI and Another
Delhi High Court · (2013) 5 AD 498
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 5AConstitution of India, 1950 — Article 226Customs Act, 1962 — Section 108