High Courts29 Apr 2013Dismissed
Shri Bhupinder Singh Vs M/s. Hill Elliott and Co. Ltd.
Delhi High Court · (2013) 04 DEL CK 0273
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
COURT ARCHIVE
Delhi High Court judgments
1,36,102 judgments · page 4,070 of 6,806
High Courts29 Apr 2013Dismissed
GNCT of Delhi and Others Vs Rahul Dev
Delhi High Court · (2013) 04 DEL CK 0265
High Courts29 Apr 2013Dismissed
Prakash Chauhan Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2013) 04 DEL CK 0264
High Courts29 Apr 2013
Aziz Vs State
Delhi High Court · (2013) 7 AD 711
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 52, 57
High Courts29 Apr 2013Disposed Off
Excel College of Technology Vs All India Council for Technical Education
Delhi High Court · (2013) 04 DEL CK 0246
Constitution of India, 1950 — Article 226
High Courts29 Apr 2013Dismissed
Pioneer Properties and Construction Co. Vs Govt. of NCT Delhi and Others
Delhi High Court · (2013) 04 DEL CK 0240
Arbitration and Conciliation Act, 1996 — Section 11
High Courts29 Apr 2013Dismissed
Satyapal Monga Vs Delhi Development Authority
Delhi High Court · (2013) 04 DEL CK 0235
High Courts29 Apr 2013Dismissed
Vinod Kumar Vs C.P. and Others
Delhi High Court · (2013) 6 AD 377 : (2013) 200 DLT 395
Delhi Police Act, 1978 — Section 21
High Courts29 Apr 2013
Satish Kumar Vs State (NCT of Delhi)
Delhi High Court · (2013) 5 AD 674 : (2013) 3 JCC 1749
Penal Code, 1860 (IPC) — Section 307, 323, 324
High Courts29 Apr 2013
District and Sessions Judge Vs Sanjeev Verma
Delhi High Court · (2013) 5 AD 57
Penal Code, 1860 (IPC) — Section 120B, 170
High Courts29 Apr 2013Dismissed
Raj Kumar Vs General Manager
Delhi High Court · (2013) 04 DEL CK 0203
High Courts29 Apr 2013
Smt. Pramod Popli Vs Kulachi Hansraj Model School and Others
Delhi High Court · (2013) 04 DEL CK 0196
High Courts29 Apr 2013Dismissed
Sudha Vadehra Vs Harsh Malhotra
Delhi High Court · (2013) 04 DEL CK 0189
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 22 Rule 4, Order 22 Rule 4(2), Order 7 Rule 11, Order 8 Rule 1
High Courts29 Apr 2013
Tata Sons Ltd. and Another Vs Amit Mahna and Others
Delhi High Court · (2013) 56 PTC 285
Trade Marks Act, 1999 — Section 2(z)(b), 29(4)
High Courts29 Apr 2013
Ramu Vs Management of Bengal Educational and Cultural Association and Others
Delhi High Court · (2013) 8 AD 80
High Courts29 Apr 2013
Commissioner of Police Vs Mukesh Kumar Commissioner of Police Delhi and Another Vs Mandeep Govt. of NCT of Delhi and Others Vs Haripal Arya
Delhi High Court · (2013) 04 DEL CK 0150
Constitution of India, 1950 — Article 311Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 120A, 121A, 122, 123, 124
High Courts29 Apr 2013Dismissed
Sheo Murti Shukla Vs Indian Oil Corporation Ltd.
Delhi High Court · (2013) 6 AD 546 : (2013) 200 DLT 270
Arbitration Act, 1940 — Section 39, 5Arbitration and Conciliation Act, 1996 — Section 11, 11(2), 11(6), 11(6)(c), 11(8)Constitution of India, 1950 — Article 13(3), 136, 16, 25
High Courts29 Apr 2013
National Insurance Co. Vs Hem Lata Devi and Others
Delhi High Court · (2013) 2 ACC 791 : (2013) 4 RCR(Civil) 612
High Courts29 Apr 2013
Om Wati and Others Vs Ram Magan and Others
Delhi High Court · (2013) 2 ACC 764