High Courts29 Apr 2013
National Hydroelectric Power Corporation Ltd. Vs General Electric Company Ltd. and Others
Delhi High Court · (2013) 04 DEL CK 0058
Arbitration Act, 1940 — Section 30, 33, 39
COURT ARCHIVE
Delhi High Court judgments
1,36,100 judgments · page 4,071 of 6,805
High Courts29 Apr 2013Allowed
ATV Projects India Ltd. Vs Indian Oil Corporation Ltd. and Another
Delhi High Court · (2013) 200 DLT 553 : (2013) 136 DRJ 720
Arbitration and Conciliation Act, 1996 — Section 11, 11(7), 13(3), 14(2), 16Constitution of India, 1950 — Article 12, 226, 227
High Courts29 Apr 2013Dismissed
Maruti Suzuki India Ltd. Vs India Tourism Development Corporation Ltd. and Another
Delhi High Court · (2013) 4 AD 615 : (2013) 136 DRJ 171
Arbitration and Conciliation Act, 1996 — Section 11Constitution of India, 1950 — Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2(g), 3, 3(b), 4, 4(2)
High Courts29 Apr 2013
Ram Pyare Vs Union of India and Others
Delhi High Court · (2013) 4 ILR Delhi 2576
Constitution of India, 1950 — Article 14
High Courts29 Apr 2013Dismissed
Samta Andolan Samiti and Others Vs Union of India and Others
Delhi High Court · (2013) 04 DEL CK 0037
Constitution of India, 1950 — Article 12, 141, 16(4A), 226, 335
High Courts26 Apr 2013
Ram Lal Vs The State
Delhi High Court · (2013) 4 AD 666
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts26 Apr 2013
In Re: Yuil Measures India Ltd.
Delhi High Court · (2013) 4 AD 499 : (2013) 178 CompCas 522 : (2013) 3 CompLJ 108
Customs Act, 1962 — Section 126Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20(1)
High Courts26 Apr 2013Dismissed
Karan Singh and Another Vs Union of India and Another
Delhi High Court · (2013) 7 AD 628
High Courts26 Apr 2013
Amit Kumar Tanwar Vs MCD and Another
Delhi High Court · (2013) 04 DEL CK 0383
Delhi Municipal Corporation Act, 1957 — Section 447, 478
High Courts26 Apr 2013
Krishan Kumar Nath Vs Sohan Brahm Nath
Delhi High Court · (2013) 04 DEL CK 0352
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 148, 74Contract Act, 1872 — Section 51, 67
High Courts26 Apr 2013
New India Assurance Co. Ltd. Vs Pooja Bhatia and Others
Delhi High Court · (2013) 04 DEL CK 0283
Criminal Procedure Code, 1973 (CrPC) — Section 161Motor Vehicles Act, 1988 — Section 133, 140, 166
High Courts26 Apr 2013Dismissed
Vinod Vs State
Delhi High Court · (2013) 2 ILR Delhi 1598
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts26 Apr 2013Allowed
Municipal Corporation of Delhi Vs Baljeet Singh and Others
Delhi High Court · (2013) 04 DEL CK 0262
Delhi Municipal Corporation Act, 1957 — Section 98(a)
High Courts26 Apr 2013Dismissed
Rockman Breweries (TNK) Limited Vs Kohli One Housing and Development Pvt. Ltd.
Delhi High Court · (2013) 138 DRJ 27
High Courts26 Apr 2013Disposed Off
Union of India Vs Lalit Kumar
Delhi High Court · (2013) 04 DEL CK 0249
High Courts26 Apr 2013Allowed
Union of India and Others Vs Vijender Singh and Others
Delhi High Court · (2013) 4 ILR Delhi 2555
Constitution of India, 1950 — Article 14
High Courts26 Apr 2013
Commissioner of Income Tax-II Vs Living Media India Ltd.
Delhi High Court · (2013) 359 ITR 106
Income Tax Act, 1961 — Section 143(3), 147, 148, 14A, 260A
High Courts26 Apr 2013
M/s. Kidarsons Industries Pvt Ltd. and Others Vs M/s. Hansa Industries Pvt Ltd. and Others
Delhi High Court · (2013) 8 AD 86
High Courts26 Apr 2013Disposed Off
Sanjay Kumar Singh and Another Vs Cosmos Infra Engineering (India) Ltd.
Delhi High Court · (2013) 04 DEL CK 0166
Arbitration and Conciliation Act, 1996 — Section 11(5)
High Courts26 Apr 2013Dismissed
Rajinder Kumar and Others Vs Krishna Kumari
Delhi High Court · (2013) 2 RCR(Rent) 139