High Courts26 Apr 2013
Syed Ashraf Hasnain Rizvi Vs Union of India
Delhi High Court · (2013) 7 AD 457 : (2013) 201 DLT 728
Civil Procedure Code, 1908 (CPC) — Section 86, 86(3)
COURT ARCHIVE
Delhi High Court judgments
1,36,100 judgments · page 4,072 of 6,805
High Courts26 Apr 2013Disposed Off
Shakuntala Devi Vs Land and Building Department and Others
Delhi High Court · (2013) 04 DEL CK 0138
High Courts26 Apr 2013
Ravinder Chaddha Vs State NCT of Delhi
Delhi High Court · (2013) 200 DLT 542 : (2013) 136 DRJ 426 : (2013) 4 RCR(Criminal) 389
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 34, 384
High Courts26 Apr 2013
Sarfu Vs State (NCT of Delhi)
Delhi High Court · (2013) 4 AD 333 : (2013) 2 JCC 1091
Penal Code, 1860 (IPC) — Section 34, 394
High Courts25 Apr 2013Dismissed
UOI and Others Vs J.C. Gonsalvez and Others UOI and Another Vs Preeti Shukla
Delhi High Court · (2013) 04 DEL CK 0458
High Courts25 Apr 2013
Girish Vs State (NCT of Delhi) Pooran Chand Vs State
Delhi High Court · (2013) 5 AD 143
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 120B, 34, 342, 354, 363
High Courts25 Apr 2013Dismissed
Ramesh Kumar Vs The State (Govt. of NCT) Delhi
Delhi High Court · (2013) 5 AD 34
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 376
High Courts25 Apr 2013Dismissed
D.D.A. Vs Rajiv Khurana
Delhi High Court · (2013) 5 AD 29 : (2013) 202 DLT 274 : (2013) 136 DRJ 469
Criminal Procedure Code, 1973 (CrPC) — Section 313Delhi Development Act, 1957 — Section 14, 29(2), 49, 49(1)
High Courts25 Apr 2013Dismissed
Interads Advertising Pvt. Ltd. Vs Sivalik Cellulose Ltd.
Delhi High Court · (2013) 4 AD 454
Companies Act, 1956 — Section 433, 439, 443Income Tax Act, 1961 — Section 115JAIndustrial Reconstruction Bank Of India Act, 1984 — Section 50
High Courts25 Apr 2013
Bhagwan Dass @ Kallu Vs State of NCT of Delhi
Delhi High Court · (2013) 2 JCC 1148 : (2013) 3 RCR(Criminal) 528
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 328, 363, 376
High Courts25 Apr 2013Dismissed
M/s. National Highways Authority of India Vs M/s. Sew Infrastructure Ltd.
Delhi High Court · (2013) 04 DEL CK 0397
Arbitration Act, 1940 — Section 30, 33Arbitration and Conciliation Act, 1996 — Section 34
High Courts25 Apr 2013Dismissed
Jagmohan Sharma and Others Vs NIPCCD and Others
Delhi High Court · (2013) LabIC 2803 : (2013) 2 LLN 636
High Courts25 Apr 2013Dismissed
Sushoban Luthra and Another Vs Major Ravindra Mohan Kapur and Others
Delhi High Court · (2013) 204 DLT 255 : (2013) 2 ILR Delhi 1590
Registration Act, 1908 — Section 52, 52(1)(c), 53, 62
High Courts25 Apr 2013Dismissed
Munshi Lal Vs Pradeep Anand
Delhi High Court · (2013) 04 DEL CK 0341
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Delhi Rent Control Act, 1958 — Section 45
High Courts25 Apr 2013Disposed Off
Delhi Urban Shelter Improvement Board Erstwhile Slum and JJ Dept. Vs Randhir Singh and Another
Delhi High Court · (2013) 04 DEL CK 0328
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a)
High Courts25 Apr 2013Allowed
Niamuddin Vs The State
Delhi High Court · (2013) 04 DEL CK 0300
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 342, 354, 366
High Courts25 Apr 2013Disposed Off
Hindustan Unilever Limited Vs Naresh Arora and Others
Delhi High Court · (2013) 04 DEL CK 0274
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 39 Rule 1, Order 39 Rule 2, 151
High Courts25 Apr 2013Allowed
Development Management Trust Vs Rail Vikas Nigam Ltd.
Delhi High Court · (2013) 04 DEL CK 0241
Arbitration and Conciliation Act, 1996 — Section 11(6)