High Courts23 Apr 2013Disposed Off
Cadila Healthcare Ltd. Vs Medipol Pharmaceutical India Pvt. Ltd.
Delhi High Court · (2014) 58 PTC 650
COURT ARCHIVE
Delhi High Court judgments
1,36,098 judgments · page 4,074 of 6,805
High Courts23 Apr 2013
Cadila Healthcare Ltd. Vs Medipol Pharmaceutical India P. Ltd.
Delhi High Court · (2014) 210 DLT 759
High Courts23 Apr 2013Dismissed
Om Prakash Vs Delhi Development Authority
Delhi High Court · (2013) 04 DEL CK 0234
High Courts23 Apr 2013
Oriental Bank of Commerce Vs Subash Chand and Another
Delhi High Court · (2013) 04 DEL CK 0209
Constitution of India, 1950 — Article 226
High Courts23 Apr 2013
Commissioner of Central Excise and Service Tax Vs Simplex Infrastructure and Foundry Works
Delhi High Court · (2014) 34 STR 191 : (2013) 40 STT 269 : (2013) 62 VST 221
Finance Act, 1994 — Section 65(31)General Clauses Act, 1897 — Section 3(42)
High Courts23 Apr 2013
Rural Electrification Corp. Ltd. Vs Commissioner of Income Tax-(LTU) and Another
Delhi High Court · (2013) 260 CTR 136 : (2013) 355 ITR 356
Income Tax Act, 1961 — Section 143(3), 147, 148, 149, 150
High Courts23 Apr 2013Dismissed
Naik Sh. S.L. Mauriya Vs Chairman, Gandhi Samiti and Darshan Samiti and Another
Delhi High Court · (2013) 04 DEL CK 0153
High Courts23 Apr 2013Dismissed
Rajender Prasad Vs National Human Rights Commission
Delhi High Court · (2013) 136 DRJ 421
Constitution of India, 1950 — Article 14, 141, 21, 226
High Courts23 Apr 2013
Manohar Lal Madan Vs Delhi Development Authority
Delhi High Court · (2013) 201 DLT 119
Delhi Development Act, 1957 — Section 22(3)
High Courts23 Apr 2013
Hall and Anderson Ltd. and Another Vs National Textile Corporation Ltd. and Another
Delhi High Court · (2013) 04 DEL CK 0124
High Courts23 Apr 2013
Mohd Amin Khan Vs State
Delhi High Court · (2013) 4 AD 522
Criminal Procedure Code, 1973 (CrPC) — Section 313Customs Act, 1962 — Section 108Evidence Act, 1872 — Section 106, 108, 157(1)
High Courts22 Apr 2013Dismissed
Mukesh and Another Vs State
Delhi High Court · (2013) 4 AD 149 : (2013) 4 JCC 2425
Constitution of India, 1950 — Article 14, 21, 22(1), 226Criminal Procedure Code, 1973 (CrPC) — Section 161, 207, 209, 227, 239Penal Code, 1860 (IPC) — Section 120B, 201, 302, 307, 34
High Courts22 Apr 2013
S.P. Khanna Vs DDA
Delhi High Court · (2013) 04 DEL CK 0414
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 6(1)
High Courts22 Apr 2013
Vinod Tyagi Vs The State Rajiv Kumar Vs State (Govt. of NCT) Delhi
Delhi High Court · (2013) 4 AD 556 : (2013) 4 AD 145 : (2013) 2 JCC 1053
Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts22 Apr 2013
National Investor Forum Regd. Vs Golden Forests India Ltd.
Delhi High Court · (2013) 04 DEL CK 0396
High Courts22 Apr 2013Dismissed
Union of India Vs M/s. Texmaco Ltd.
Delhi High Court · (2013) 04 DEL CK 0390
Arbitration and Conciliation Act, 1996 — Section 34Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5
High Courts22 Apr 2013Dismissed
Mahesh Chander Kalra Vs Bank of India and Others
Delhi High Court · (2013) 04 DEL CK 0385
Constitution of India, 1950 — Article 226
High Courts22 Apr 2013Disposed Off
Radha @ Siltha Yadav and Another Vs State and Others
Delhi High Court · (2013) 2 JCC 1098
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 304A, 338
High Courts22 Apr 2013
Rajyavardhan Singh Rathore Vs National Rifle Association of India
Delhi High Court · (2013) 04 DEL CK 0354
Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts22 Apr 2013Dismissed
Pradipta Mazumdar Vs Amri Sabharwal and Another
Delhi High Court · (2013) 04 DEL CK 0343
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11