High Courts18 Apr 2013
Ex. Const. Tejbir Singh Vs Union of India and Others
Delhi High Court · (2013) 04 DEL CK 0456
Criminal Procedure Code, 1973 (CrPC) — Section 233, 234, 235, 236, 306
COURT ARCHIVE
Delhi High Court judgments
1,36,098 judgments · page 4,076 of 6,805
High Courts18 Apr 2013Allowed
In Re: Vodafone Infrastructure Ltd. and Others
Delhi High Court · (2013) 4 AD 377 : (2013) 115 CLA 217 : (2013) 2 CompLJ 503 : (2013) 2 ILR Delhi 1561 : (2013) 120 SCL 27
Companies Act, 1956 — Section 211(3B), 391, 391, 392, 392(1)(b)
High Courts18 Apr 2013
Indus Towers Limited Vs UOI and Others
Delhi High Court · (2013) 136 DRJ 579 : (2013) 42 GST 93 : (2013) 3 ILR Delhi 1905 : (2014) 35 STR 459 : (2013) 62 VST 422
Constitution of India, 1950 — Article 14, 19(1)(g), 265, 366Delhi Value Added Tax Act, 2004 — Section 2, 2(1)(zc), 2(1)(zc)(vi), 84, 9(1)(zd)Finance Act, 1994 — Section 65(105)(zzzq)
High Courts18 Apr 2013
Bachni Devi Vs Delhi Development Authority
Delhi High Court · (2013) 200 DLT 547
High Courts18 Apr 2013
RDS Project Ltd. Vs Ratnagiri Gas and Power Pvt. Ltd. and Others
Delhi High Court · (2013) 201 DLT 503
High Courts18 Apr 2013Disposed Off
Apeejay School Vs Suresh Chander Kalra
Delhi High Court · (2013) 203 DLT 531 : (2013) 2 ILR Delhi 1555
Delhi School Education Act, 1973 — Section 11, 11(6), 8(3)
High Courts18 Apr 2013Dismissed
Mr. Shantanu Basu Vs UOI and Others
Delhi High Court · (2013) 04 DEL CK 0295
High Courts18 Apr 2013Disposed Off
Dinesh Pratap Singh Vs Commissioner of Customs
Delhi High Court · (2014) 305 ELT 59
High Courts18 Apr 2013Disposed Off
UOI and Another Vs PS Purkayastha
Delhi High Court · (2013) 04 DEL CK 0231
High Courts18 Apr 2013Dismissed
Ajit Kumar Vs Comissioner of Police and Others
Delhi High Court · (2013) 3 ILR Delhi 1921
Central Reserve Police Force Act, 1949 — Section 10(n)Constitution of India, 1950 — Article 142Penal Code, 1860 (IPC) — Section 143, 308, 323, 34, 341
High Courts18 Apr 2013Allowed
Roopa Sharma Vs Manoj Kumar Gupta and Others
Delhi High Court · (2013) 2 ACC 596
Penal Code, 1860 (IPC) — Section 279, 338
High Courts18 Apr 2013Dismissed
Sh. B.P. Vaish Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 5 AD 516
High Courts18 Apr 2013Allowed
Union of India Vs Rama Kant Shukla Union of India Vs Ajay Singh
Delhi High Court · (2013) 4 AD 166
High Courts18 Apr 2013Dismissed
Banna Ram Saini Vs Union of India and Others
Delhi High Court · (2013) 04 DEL CK 0096
Central Industrial Security Force Act, 1968 — Section 14, 15
High Courts18 Apr 2013Dismissed
Balwant Singh Vs UOI and Another
Delhi High Court · (2013) 199 DLT 658
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 151Limitation Act, 1963 — Section 5
High Courts18 Apr 2013
Kingsway Camp Shop-Keepers Welfare Association (Regd.) Vs Delhi Development Authority and Another
Delhi High Court · (2013) 199 DLT 686
Delhi Development Act, 1957 — Section 11A
High Courts18 Apr 2013Allowed
M/s. Daulat Ram Industries Vs Union of India
Delhi High Court · (2013) 8 AD 63 : (2013) 2 ARBLR 249 : (2013) 3 ILR Delhi 2285
Arbitration and Conciliation Act, 1996 — Section 31(7), 34Contract Act, 1872 — Section 29