High Courts18 Apr 2013Dismissed
Jeet Singh Vs Delhi Transport Corporation
Delhi High Court · (2013) 139 FLR 589 : (2013) 3 LLN 198 : (2013) LLR 793
Industrial Disputes Act, 1947 — Section 33(2)(b)
COURT ARCHIVE
Delhi High Court judgments
1,36,098 judgments · page 4,077 of 6,805
High Courts18 Apr 2013Dismissed
M.A. Khan Vs State and Others
Delhi High Court · (2013) 2 JCC 1050
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(3), 156(3), 482Penal Code, 1860 (IPC) — Section 190, 200, 302
High Courts17 Apr 2013
Court On Its Own Motion Vs Delhi Development Authority and Others
Delhi High Court · (2013) 04 DEL CK 0464
Land Acquisition Act, 1894 — Section 48, 48(1)
High Courts17 Apr 2013Dismissed
Kawal Sachdeva Vs Madhu Bala Rana and Others
Delhi High Court · (2013) 04 DEL CK 0451
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 12 Rule 6, Order 14 Rule 1(5), Order 14 Rule 5Delhi Rent Control Act, 1958 — Section 50
High Courts17 Apr 2013
Dayanand Sharma and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 4 AD 711
High Courts17 Apr 2013Disposed Off
Sanchal Foundation Vs Delhi Development Authority and Others
Delhi High Court · (2013) 200 DLT 56
High Courts17 Apr 2013Dismissed
Govt. of NCT of Delhi and Others Vs Naresh Kumar Kataria
Delhi High Court · (2013) 199 DLT 613 : (2014) 3 SCT 590
High Courts17 Apr 2013Disposed Off
M/s. Garg Builders Vs Rites Ltd. and Others
Delhi High Court · (2013) 04 DEL CK 0333
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts17 Apr 2013Dismissed
M.A. Ansari Vs Union of India
Delhi High Court · (2013) 04 DEL CK 0329
High Courts17 Apr 2013Allowed
M/s. Desein Pvt. Ltd. Vs M/s. Indian Institute of Planning and Management and Another
Delhi High Court · (2013) 04 DEL CK 0301
Arbitration and Conciliation Act, 1996 — Section 11, 16, 8Transfer of Property Act, 1882 — Section 116
High Courts17 Apr 2013Disposed Off
Shakuntala Pilania Vs P.R. Gupta etc.
Delhi High Court · (2014) 2 JCC(NI) 107 : (2014) 1 RCR(Civil) 933 : (2014) 1 RCR(Criminal) 899
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts17 Apr 2013
Pancham Singh Vs Union of India and Others
Delhi High Court · (2013) 3 ILR Delhi 1897
Border Security Force Act, 1968 — Section 11, 11(2)
High Courts17 Apr 2013Dismissed
Pankaj Kumar Vs The Union Public Service Commission and Another
Delhi High Court · (2013) 04 DEL CK 0261
High Courts17 Apr 2013Allowed
Surjeet Singh Vs State
Delhi High Court · (2013) 204 DLT 325
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 16, 2(k), 2(l), 20Penal Code, 1860 (IPC) — Section 34, 376
High Courts17 Apr 2013
Commissioner of Income Tax Vs Cheil Communications India Pvt. Ltd.
Delhi High Court · (2013) 259 CTR 296 : (2013) 354 ITR 549 : (2013) 217 TAXMAN 275
Income Tax Act, 1961 — Section 139, 142, 143, 143(1), 143(3)
High Courts17 Apr 2013Disposed Off
Sh. Vinod Babu Vs Union of India and Others
Delhi High Court · (2013) 04 DEL CK 0199
Administrative Tribunals Act, 1985 — Section 21
High Courts17 Apr 2013
Sagar Ratna Restaurants Private Limited Vs Tarseem Kumar and Others
Delhi High Court · (2013) 4 AD 163 : (2013) 2 ARBLR 114 : (2013) 136 DRJ 418
Arbitration and Conciliation Act, 1996 — Section 9
High Courts17 Apr 2013Allowed
Satendra Kumar Gupta Vs Union of India and Others
Delhi High Court · (2013) 04 DEL CK 0157