High Courts17 Apr 2013Dismissed
Madhu Sharma and Others Vs GNCTD of Delhi and Others Usha Kumari and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) LabIC 2489
Constitution of India, 1950 — Article 12, 14, 16, 19, 21
COURT ARCHIVE
Delhi High Court judgments
1,36,098 judgments · page 4,078 of 6,805
High Courts17 Apr 2013Dismissed
S.C. Batra Vs Union of India and Another
Delhi High Court · (2013) 04 DEL CK 0036
Warehousing Corporations Act, 1962 — Section 42, 6, 7(5)
High Courts17 Apr 2013Dismissed
Guddu Rathore Vs State
Delhi High Court · (2013) 4 AD 109 : (2013) CriLJ 2740
Evidence Act, 1872 — Section 106, 6, 8Penal Code, 1860 (IPC) — Section 376
High Courts16 Apr 2013Dismissed
Tajinder Kaur Vs Guru Harkishan Public School and Others
Delhi High Court · (2013) 04 DEL CK 0461
High Courts16 Apr 2013
D.K. Puri Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 04 DEL CK 0459
Constitution of India, 1950 — Article 226Delhi Electricity Reform Act, 2000 — Section 15, 16, 60Electricity (Supply) Act, 1948 — Section 5
High Courts16 Apr 2013Dismissed
Rajeev Dhawan Vs CPIO Mard The RTI Cell Punjab National Bank
Delhi High Court · (2013) 04 DEL CK 0386
Right to Information Act, 2005 — Section 19(8)(b), 20, 7, 7(6), 8(1)
High Courts16 Apr 2013Dismissed
Delhi Transport Corporation Vs Ashok Kumar
Delhi High Court · (2013) 04 DEL CK 0365
High Courts16 Apr 2013
Tasnemul Haq (Since Deceased) Vs UOI and Another
Delhi High Court · (2013) 200 DLT 78
High Courts16 Apr 2013
Havels India Ltd. Vs Electrium Sales Ltd.
Delhi High Court · (2013) 2 ARBLR 117 : (2013) 136 DRJ 648
Arbitration Act, 1940 — Section 20, 30, 34Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 16, 5, 8Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 9
High Courts16 Apr 2013Dismissed
Manmohan Anand Vs Union of India
Delhi High Court · (2013) 04 DEL CK 0321
High Courts16 Apr 2013Dismissed
Bhoop Singh Vs DDA and Others Om Prakash and Others Vs UOI and Others
Delhi High Court · (2013) 04 DEL CK 0310
Land Acquisition Act, 1894 — Section 4, 6
High Courts16 Apr 2013Dismissed
U.P. State Bridge Corporation Ltd. Vs Presiding Officer and Another
Delhi High Court · (2013) 04 DEL CK 0275
Industrial Disputes Act, 1947 — Section 25F
High Courts16 Apr 2013Dismissed
Smitha Krishnan Vs Directorate of Education and Others
Delhi High Court · (2013) 04 DEL CK 0148
High Courts16 Apr 2013
Shri Kulbhushan Dania Vs Shri Ashok Kumar Dania and Another
Delhi High Court · (2013) 04 DEL CK 0040
High Courts16 Apr 2013
Society for Protection of Culture Heritage Environment Traditions and Promotions of National Awareness Vs UOI and Others
Delhi High Court · (2013) 04 DEL CK 0039
Constitution of India, 1950 — Article 21Environment (Protection) Act, 1986 — Section 14, 15(1), 2(b), 25, 3National Greens Tribunal Act, 2010 — Section 14, 15
High Courts15 Apr 2013
P.K. Gupta Vs Director Nehru Memorial Museum and Library
Delhi High Court · (2013) 199 DLT 318
High Courts15 Apr 2013
Sita Devi and Another Vs Munne and Others
Delhi High Court · (2013) 2 ACC 686 : (2014) ACJ 921
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 140, 166Penal Code, 1860 (IPC) — Section 279, 338, 427
High Courts15 Apr 2013Dismissed
Delhi Transport Corporation Vs Satbir Singh
Delhi High Court · (2013) 04 DEL CK 0366
High Courts15 Apr 2013Dismissed
Ex. Ct. Surya Kumar Vs Union of India and Others
Delhi High Court · (2013) 04 DEL CK 0308
Border Security Force Act, 1968 — Section 141Constitution of India, 1950 — Article 226
High Courts15 Apr 2013Dismissed
Iup Jindal Metals and Alloys Ltd. Vs M/s. Conee Chains Private Ltd.
Delhi High Court · (2013) 04 DEL CK 0268