High Courts12 Apr 2013Dismissed
Tej Singh Vs President Service Institute
Delhi High Court · (2013) 04 DEL CK 0156
COURT ARCHIVE
Delhi High Court judgments
1,36,098 judgments · page 4,080 of 6,805
High Courts12 Apr 2013Dismissed
N.K. Saxena and Others Vs Govt. of Delhi and Others Dr. J.B. Babbar and Others Vs Govt. of N.C.T. of Delhi and Others
Delhi High Court · (2013) 04 DEL CK 0145
Constitution of India, 1950 — Article 12, 14, 16, 21, 309
High Courts12 Apr 2013
UOI and Another Vs K.L. Taneja and Another
Delhi High Court · (2013) LabIC 2108
High Courts12 Apr 2013
Delhi Transport Corporation Vs Mithan Lal
Delhi High Court · (2013) 200 DLT 72 : (2013) 138 FLR 419 : (2013) LabIC 2296 : (2013) LLR 995
Constitution of India, 1950 — Article 311(2)
High Courts12 Apr 2013Dismissed
A.C. Midha (Dead) Vs State
Delhi High Court · (2013) 4 AD 443 : (2013) 200 DLT 47
High Courts12 Apr 2013
Naveen Sangari Vs Escorts Ltd.
Delhi High Court · (2013) 04 DEL CK 0031
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 37 Rule 3(1)
High Courts11 Apr 2013Allowed
Ismaeli Devi and Others Vs Delhi Development Authority and Another
Delhi High Court · (2013) 04 DEL CK 0446
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 15
High Courts11 Apr 2013Allowed
Sh. M.L. Aggarwal Vs Cement Corporation of India Ltd. and Another
Delhi High Court · (2013) 137 DRJ 158
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A
High Courts11 Apr 2013
Hannan Vs State of NCT of Delhi
Delhi High Court · (2013) 3 JCC 94 : (2014) 2 RCR(Criminal) 258
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2(iii)(b), 20(b)(ii)(c), 50
High Courts11 Apr 2013
Jhilmil Breckenridge Vs Douglas Breckenridge
Delhi High Court · (2013) 3 DMC 94 : (2013) 135 DRJ 585
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 10, 12, 13, 15, 15(2)
High Courts11 Apr 2013Dismissed
S.M.V. Agencies Pvt. Ltd. Vs M/s. Cross Country Heritage Hotel and Another
Delhi High Court · (2014) 2 AD 374 : (2013) 203 DLT 790 : (2013) 137 DRJ 170
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1(2), Order 37 Rule 2(1), Order 37 Rule 3(1)Contract Act, 1872 — Section 28Evidence Act, 1872 — Section 23
High Courts11 Apr 2013Disposed Off
Bhalley Ram Vs Agricultural Produce Market Committee
Delhi High Court · (2013) 04 DEL CK 0284
Industrial Disputes Act, 1947 — Section 17B
High Courts11 Apr 2013
Abdul Khaliq Vs Razia Begum
Delhi High Court · (2013) 5 AD 388 : (2013) 200 DLT 125 : (2014) 1 JCC 203
High Courts11 Apr 2013Dismissed
Jagdish Chander Vs Delhi Transport Corporation
Delhi High Court · (2013) 04 DEL CK 0192
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts11 Apr 2013Dismissed
Kartar Singh Vs GNCT of Delhi and Others
Delhi High Court · (2013) 200 DLT 200 : (2014) 1 SLJ 246
High Courts11 Apr 2013
Radhey Lal Vs State of Haryana and Others
Delhi High Court · (2013) 04 DEL CK 0154
High Courts11 Apr 2013
Ram Kishan Gupta Vs UOI and Another
Delhi High Court · (2013) 5 AD 51 : (2013) 263 CTR 583 : (2013) 357 ITR 534 : (2013) 215 TAXMAN 525
Income Tax Act, 1961 — Section 132, 132(5), 132A, 132B, 132B(4)
High Courts11 Apr 2013
Harish Kumar @ Pintu Vs State (NCT of Delhi)
Delhi High Court · (2013) 2 JCC 1090
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 302, 34, 364, 392
High Courts11 Apr 2013
Ram Singhasan Vs Union of India and Others
Delhi High Court · (2013) 199 DLT 634 : (2013) 2 LLN 643
High Courts11 Apr 2013
Hamdard Laboratories India and Another Vs Director General of Income Tax (Exemption)
Delhi High Court · (2013) 216 TAXMAN 201
Income Tax Act, 1961 — Section 10(23C)(iv), 11, 11(4), 11(4A), 12A