High Courts10 Apr 2013
Jatinder Kaur Saini Vs School Management of G.H.P.S. and Others
Delhi High Court · (2013) 04 DEL CK 0131
Constitution of India, 1950 — Article 14, 142, 30(1)Delhi School Education Act, 1973 — Section 12, 8, 8(2), 8(4)
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Delhi High Court judgments
1,36,098 judgments · page 4,082 of 6,805
High Courts10 Apr 2013
Bijender Singh Vs State Dalip Singh Vs State of (Govt. of NCT of Delhi)
Delhi High Court · (2013) CriLJ 2481 : (2013) 2 JCC 1004
High Courts10 Apr 2013
Anil Kumar Vs Union of India Rakesh Kumar Vs Union of India and Others
Delhi High Court · (2013) 199 DLT 647 : (2013) 136 DRJ 131
High Courts10 Apr 2013Dismissed
The Director General of Works Vs Regional Labour Commissioner and Others
Delhi High Court · (2013) 4 AD 538 : (2013) 199 DLT 721 : (2013) 138 FLR 134 : (2013) 3 ILR Delhi 2243 : (2013) LabIC 2025 : (2013) 2 LLJ 783 : (2013) 5 LLN 249
Constitution of India, 1950 — Article 136, 143, 226Industrial Disputes Act, 1947 — Section 33C(2)
High Courts10 Apr 2013
Mr. Rahul Chadha and Others Vs Summer Field School and Others
Delhi High Court · (2013) 04 DEL CK 0013
High Courts10 Apr 2013Allowed
Wishwa Mittar Bajaj and Sons Vs UOI
Delhi High Court · (2013) 4 AD 465 : (2013) 2 ARBLR 417 : (2013) 137 DRJ 468 : (2013) 3 ILR Delhi 2252
Arbitration and Conciliation Act, 1996 — Section 11, 31(7)(b), 34
High Courts10 Apr 2013Dismissed
Manohar Singh and Another Vs State and Others
Delhi High Court · (2013) 4 AD 189 : (2014) 2 JCC 1037 : (2014) 3 RCR(Criminal) 465
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 202, 397, 397(2)Penal Code, 1860 (IPC) — Section 120B, 204, 327, 34, 347
High Courts10 Apr 2013Allowed
Deepak Dua Vs Directorate of Education and Another
Delhi High Court · (2013) 04 DEL CK 0003
High Courts09 Apr 2013Dismissed
Daulat Ram and Others Vs National Open School and Another
Delhi High Court · (2013) 04 DEL CK 0435
High Courts09 Apr 2013
Hasibul Rehman Vs State (Govt. of NCT) of Delhi
Delhi High Court · (2013) 04 DEL CK 0421
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 34
High Courts09 Apr 2013
Indraprastha People and Another Vs Union of India and Others
Delhi High Court · (2013) 04 DEL CK 0387
Cable Television Networks (Regulation) Act, 1995 — Section 1, 16, 17, 19, 2Criminal Procedure Code, 1973 (CrPC) — Section 95, 96Penal Code, 1860 (IPC) — Section 124A, 153A, 153B, 292, 293
High Courts09 Apr 2013Dismissed
Smt. Prem Rani and Others Vs Union of India and Others
Delhi High Court · (2013) 04 DEL CK 0311
High Courts09 Apr 2013Disposed Off
Ram Chander Vs State (Govt. of NCT, Delhi)
Delhi High Court · (2013) 203 DLT 618
Criminal Procedure Code, 1973 (CrPC) — Section 482Passports Act, 1967 — Section 12, 12(1)(b), 12(b)Penal Code, 1860 (IPC) — Section 420
High Courts09 Apr 2013Disposed Off
Nanak Chand Jain and Another Vs Harish Chander Sabharwal
Delhi High Court · (2013) 04 DEL CK 0286
High Courts09 Apr 2013Disposed Off
Madhu Karna Vs Medical Council of India Ors.
Delhi High Court · (2013) 04 DEL CK 0255
High Courts09 Apr 2013Dismissed
R.K. Associates and Hoteliers Pvt. Ltd. Vs Aircel Limited
Delhi High Court · (2013) 04 DEL CK 0206
Arbitration and Conciliation Act, 1996 — Section 11(6), 9
High Courts09 Apr 2013Dismissed
Sanjay Kher and Others Vs UOI and Others
Delhi High Court · (2013) 04 DEL CK 0137