High Courts09 Apr 2013
Quasim Ali Vs Additional Commissioner of Customs
Delhi High Court · (2013) 4 AD 411
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Customs Act, 1962 — Section 132, 135(1)(a), 135(a), 137(3)
COURT ARCHIVE
Delhi High Court judgments
1,36,098 judgments · page 4,083 of 6,805
High Courts09 Apr 2013
Commissioner of Income Tax-VI Vs Times Business Solution Ltd.
Delhi High Court · (2013) 4 AD 373 : (2013) 215 TAXMAN 261
Companies Act, 1956 — Section 391, 392, 393, 394Income Tax Act, 1961 — Section 36(1)(vii)
High Courts09 Apr 2013
Irfan Badshah Vs State
Delhi High Court · (2013) 4 AD 564 : (2013) CriLJ 3604 : (2014) 1 Crimes 399 : (2013) 2 JCC 940
High Courts09 Apr 2013Dismissed
Future Generali India Ins. Co. Ltd. Vs Dulari and Others
Delhi High Court · (2013) 4 AD 532
Motor Vehicles Act, 1988 — Section 147
High Courts09 Apr 2013
Mohd. Issa @ Raj Vs State
Delhi High Court · (2013) 4 AD 608
Criminal Procedure Code, 1973 (CrPC) — Section 100(4)Explosive Substances Act, 1908 — Section 4, 5Foreigners Act, 1946 — Section 14
High Courts09 Apr 2013Dismissed
Shalu Mahendroo Vs Delhi Public School and Others
Delhi High Court · (2013) 204 DLT 687
High Courts09 Apr 2013Dismissed
Hamdard Employees and General Workers Union (Regd.) Vs Janab Chief Mutawalli Sahib and Others
Delhi High Court · (2013) 04 DEL CK 0023
High Courts09 Apr 2013
Neelam Arya Vs Din Mohd. (Deceased) and Others
Delhi High Court · (2013) 199 DLT 568 : (2013) 136 DRJ 301
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 47 Rule 1, 2, 80
High Courts09 Apr 2013Dismissed
Rajendra Singh and Others Vs University of Delhi and Others
Delhi High Court · (2013) 04 DEL CK 0004
High Courts08 Apr 2013Dismissed
M/s. TTK Prestige Ltd. Vs M/s. India Bulls Retail Services Ltd.
Delhi High Court · (2013) 136 DRJ 217
High Courts08 Apr 2013
Court on its Own Motion Vs Delhi Development Authority and Others
Delhi High Court · (2013) 04 DEL CK 0443
Land Acquisition Act, 1894 — Section 48(1)
High Courts08 Apr 2013Dismissed
Sh. G.B. Singh and Others Vs Union of India and Others
Delhi High Court · (2013) 04 DEL CK 0436
High Courts08 Apr 2013Dismissed
S.K. Taqui Vs The Cement Corporation of India
Delhi High Court · (2013) LabIC 2535 : (2013) 4 LLJ 269 : (2014) 1 LLN 135 : (2014) LLR 57
High Courts08 Apr 2013
Pearl Retail Solutions Pvt. Ltd. Vs Pearl Education Society
Delhi High Court · AIR 2013 Delhi 181 : (2013) 205 DLT 619 : (2014) 58 PTC 26
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4, 151Trade Marks Act, 1999 — Section 17, 17(1), 17(2), 17(2)(a), 17(2)(a)
High Courts08 Apr 2013Allowed
Kush Dairy Limited Vs H.P. Printers Pvt. Ltd.
Delhi High Court · (2013) 135 DRJ 724
High Courts08 Apr 2013Allowed
Prem Kishore Vs Central Warehousing Corporation
Delhi High Court · (2013) 5 AD 700 : (2013) 200 DLT 101 : (2013) 136 DRJ 204 : (2013) 3 ILR Delhi 2227
High Courts08 Apr 2013
Rajender Singh Dagar Vs The State NCT of Delhi Bharat Singh Vs State and Others
Delhi High Court · (2013) CriLJ 2956 : (2013) 2 JCC 1279
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 173(2), 190, 190(1)(b)Penal Code, 1860 (IPC) — Section 34
High Courts08 Apr 2013Dismissed
National Board of Examinations Vs Vipin Sharma
Delhi High Court · (2013) 04 DEL CK 0348
High Courts08 Apr 2013
Indian Council of Agricultural Research and Others Vs Sanjeev Kumar Tyagi and Others Sanjeev Kumar Tyagi Vs Union of India and Others
Delhi High Court · (2013) 3 SCT 625