High Courts10 Apr 2013Dismissed
N.R. Dogra Vs Union of India and Others
Delhi High Court · (2013) 04 DEL CK 0462
COURT ARCHIVE
Delhi High Court judgments
1,36,098 judgments · page 4,081 of 6,805
High Courts10 Apr 2013
M/s. Abhishek Enterprises and Another Vs M/s. M.D. Overseas Ltd.
Delhi High Court · (2013) 8 AD 408 : (2013) 201 DLT 224
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Apr 2013
Hima Chugh Vs Pritam Ashok Sadaphule and Others
Delhi High Court · (2013) 4 AD 37 : (2013) ALLMR(Cri) 167 : (2013) CriLJ 2182 : (2014) 1 Crimes 275 : (2013) 2 DMC 649 : (2013) 2 JCC 1010
Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 2(f), 2(s)
High Courts10 Apr 2013Dismissed
Baijnath and Others Vs State
Delhi High Court · (2013) 2 JCC 71
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2(iii)(b), 20, 42, 50, 52
High Courts10 Apr 2013
PNB Housing Finance Ltd. Vs Sunita Malhotra and Others
Delhi High Court · (2013) 200 DLT 437
High Courts10 Apr 2013
Mohan Singh and Others Vs State NCT of Delhi
Delhi High Court · (2013) 2 JCC 1087
Penal Code, 1860 (IPC) — Section 279, 304, 34
High Courts10 Apr 2013Dismissed
Haryana Roadways Vs Sushila Devi and Others
Delhi High Court · (2013) 2 ACC 662
High Courts10 Apr 2013Dismissed
Oriental Insurance Co. Ltd. Vs Hari Om Kaushik and Others
Delhi High Court · (2013) 2 ACC 673
High Courts10 Apr 2013
Govt. of NCT of Delhi and Others Vs Jasbir Saini
Delhi High Court · (2013) 04 DEL CK 0347
High Courts10 Apr 2013Disposed Off
Jai Prakash Gupta Vs The Commandant CRPF and Another
Delhi High Court · (2013) 04 DEL CK 0317
High Courts10 Apr 2013
P.K. Saran Vs Union of India and Others
Delhi High Court · (2013) 04 DEL CK 0316
High Courts10 Apr 2013Allowed
Inspector Samay Singh and Another Vs Joginder Singh Yadav
Delhi High Court · (2013) 2 JCC 1057
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Delhi Police Act, 1978 — Section 140Penal Code, 1860 (IPC) — Section 34, 340, 342, 365, 442
High Courts10 Apr 2013Dismissed
M.C.D. Vs Oxford Senior Sec. School and Another
Delhi High Court · (2013) 04 DEL CK 0307
Delhi Municipal Corporation Act, 1957 — Section 115, 169, 7
High Courts10 Apr 2013Dismissed
Surinder Kumar Singh Vs State NCT of Delhi and Another
Delhi High Court · (2013) 04 DEL CK 0270
Civil Procedure Code, 1908 (CPC) — Section 156(3)Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 190, 200, 202Penal Code, 1860 (IPC) — Section 120B, 406, 417, 420, 506
High Courts10 Apr 2013Dismissed
Sh. Rajiv (Jolly) Khosla Vs Union of India and Others
Delhi High Court · (2013) 04 DEL CK 0244
Constitution of India, 1950 — Article 39(a)(b), 41, 42, 43, 45
High Courts10 Apr 2013Disposed Off
Satyawati Sharma Vs M/s. Yash Promoters and Builders Pvt. Ltd.
Delhi High Court · (2013) 04 DEL CK 0238
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 3, 9Evidence Act, 1872 — Section 114, 114(f), 16General Clauses Act, 1897 — Section 27
High Courts10 Apr 2013
Pitam Jankalyan Samiti Vs Govt. of NCT and Others
Delhi High Court · (2013) 04 DEL CK 0217
Delhi Land Reforms Act, 1954 — Section 81Land Acquisition Act, 1894 — Section 16, 48
High Courts10 Apr 2013Dismissed
SH. T.V. Sharma Vs Government of N.C.T., Ministry of Tourism and Development Corporation and Another
Delhi High Court · (2013) 04 DEL CK 0184
High Courts10 Apr 2013
Krishan Kathuria Vs State and Another
Delhi High Court · (2013) 2 JCC 1083
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 506