High Courts15 Apr 2013
State Vs Rahul
Delhi High Court · (2013) 4 AD 745 : (2013) 3 ILR Delhi 1861 : (2013) 2 KHC 782
COURT ARCHIVE
Delhi High Court judgments
1,36,098 judgments · page 4,079 of 6,805
High Courts15 Apr 2013Disposed Off
Pran Nath Bararoo Vs Estate Officer and Another
Delhi High Court · (2013) 04 DEL CK 0194
High Courts15 Apr 2013Dismissed
Mukhtiar Singh Vs Union of India and Another
Delhi High Court · (2013) 04 DEL CK 0118
High Courts15 Apr 2013Allowed
Shri Devinder Singh Dabbas and Others Vs The Administrator of Union Territory of Delhi and Others
Delhi High Court · (2013) 7 AD 612
Constitution of India, 1950 — Article 12, 14
High Courts15 Apr 2013
M/s. Ajanta Offset and Packaging Ltd. Vs M/s. Head Start Advertising and Marketing (P) Ltd.
Delhi High Court · (2013) 4 AD 605
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts15 Apr 2013Allowed
State Bank of India Vs Union of India and Others
Delhi High Court · (2013) 6 AD 68 : (2013) 3 BC 33 : (2013) 199 DLT 697 : (2013) 136 DRJ 565
Contract Act, 1872 — Section 64, 65Foreign Exchange Regulation Act, 1973 — Section 33(2), 73(3)Foreign Trade (Development and Regulation) Act, 1992 — Section 18, 5
High Courts12 Apr 2013Dismissed
Indian Council of Medical Research Vs K.V. Ratanakar and Others
Delhi High Court · (2013) 04 DEL CK 0430
High Courts12 Apr 2013Dismissed
Union of India Vs M/s. Burn Standard Co. Ltd.
Delhi High Court · (2013) 04 DEL CK 0411
Arbitration and Conciliation Act, 1996 — Section 34Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5
High Courts12 Apr 2013
Basudev Garg Vs Commissioner of Customs
Delhi High Court · (2013) 294 ELT 353 : (2014) 43 GST 566 : (2013) 21 GSTR 12 : (2013) 3 ILR Delhi 2269
Central Excises and Salt Act, 1944 — Section 9DCustoms Act, 1962 — Section 108, 138B
High Courts12 Apr 2013Dismissed
Bharat Electronic Technical Cadre Association and Another Vs Union of India and Others
Delhi High Court · (2013) 04 DEL CK 0355
Administrative Tribunals Act, 1985 — Section 15, 19Civil Procedure Code, 1908 (CPC) — Section 20(c)Constitution of India, 1950 — Article 226, 226(2)
High Courts12 Apr 2013Allowed
GAIL India Ltd. Vs FIBCOM India Ltd.
Delhi High Court · (2013) 6 AD 103 : (2013) 3 ARBLR 362
Arbitration and Conciliation Act, 1996 — Section 27
High Courts12 Apr 2013Disposed Off
M/s. Star Forms Vs Staff Selection Commission
Delhi High Court · (2013) 04 DEL CK 0331
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts12 Apr 2013
Vikas Chowdhary and Others Vs Union of India and Others
Delhi High Court · (2013) 4 AD 451
Passports Act, 1967 — Section 10(3)(e)(h)
High Courts12 Apr 2013Disposed Off
Delhi Transport Corporation Vs Parmanand
Delhi High Court · (2013) 04 DEL CK 0320
Industrial Disputes Act, 1947 — Section 17B
High Courts12 Apr 2013Dismissed
Union of India and Others Vs Nakul Dev and Another
Delhi High Court · (2013) 04 DEL CK 0290
Constitution of India, 1950 — Article 14, 16
High Courts12 Apr 2013Allowed
M/s. National Highways Authority of India Vs M/s. Progressive-MVR(JV)
Delhi High Court · (2013) 04 DEL CK 0237
Arbitration and Conciliation Act, 1996 — Section 34Environment (Protection) Act, 1986 — Section 3(1), 3(2)(v), 5
High Courts12 Apr 2013
Delhi Power Supply Company Limited and Others Vs Rajeev Sapra
Delhi High Court · (2013) 04 DEL CK 0218
High Courts12 Apr 2013Dismissed
Raghubir Singh and Others Vs Mauji Ram and Others
Delhi High Court · (2013) 04 DEL CK 0179
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Delhi Land Reforms Act, 1954 — Section 185
High Courts12 Apr 2013Dismissed
Atin Kanwar Relia and Another Vs Kanwar Baldev Raj and Another
Delhi High Court · (2013) 04 DEL CK 0177
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Hindu Succession Act, 1956 — Section 15, 16