High Courts08 Apr 2013
Faris Shuja Jalai @ Anup Vs CBI
Delhi High Court · (2013) 2 JCC 1140
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 26Immoral Traffic (Prevention) Act, 1956 — Section 5
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Delhi High Court judgments
1,36,098 judgments · page 4,085 of 6,805
High Courts08 Apr 2013
Raymond Ltd. and Others Vs Rameshwar Das Dwarkadas P. Ltd.
Delhi High Court · (2013) 5 AD 1 : (2013) 2 JCC 1227
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 157, 482Penal Code, 1860 (IPC) — Section 136, 312, 417, 420, 499Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 3(4)
High Courts08 Apr 2013
Ashok Kumar and Others Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2013) 4 AD 267
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 304, 323, 34, 506
High Courts08 Apr 2013Dismissed
Jasjit Singh and Another Vs Directorate of Gurdwara Elections and Others
Delhi High Court · (2013) 4 AD 534 : (2013) 199 DLT 563
Delhi Sikh Gurdwaras Act, 1971 — Section 13, 39
High Courts08 Apr 2013
Vijender Singh Vs Directorate of Revenue Intelligence
Delhi High Court · (2013) 2 JCC 61
Evidence Act, 1872 — Section 25, 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21(c), 29, 50, 67
High Courts08 Apr 2013Dismissed
IDPL VRS and Retired Employees Welfare Federation Gurgaon and Others Vs The Secretary, Government of India and Others
Delhi High Court · (2013) 04 DEL CK 0005
High Courts07 Apr 2013Dismissed
Narain Dutt Sharma and Others Vs Govt. of N.C.T. of Delhi and Others
Delhi High Court · (2013) 2 AD 413
High Courts05 Apr 2013
Merck Sharp and Dohme Corporation and Another Vs Glenmark Pharmaceuticals Ltd.
Delhi High Court · (2013) 4 AD 296 : (2013) 201 DLT 126 : (2013) 54 PTC 452
Patents Act, 1970 — Section 10, 13(4), 21(1), 3(d), 48
High Courts05 Apr 2013
Jai Krishan Dass Vs Hari Kishan Dass and Others
Delhi High Court · (2013) 6 AD 452 : (2013) 199 DLT 545
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts05 Apr 2013
Ajit Singh Lamba Vs UCO Bank
Delhi High Court · (2013) 2 BC 510 : (2013) 199 DLT 169
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 18
High Courts05 Apr 2013Dismissed
Rajender Kumar Sharma and Another Vs Ashwani Goyal and Another
Delhi High Court · (2013) 04 DEL CK 0309
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 20
High Courts05 Apr 2013Disposed Off
Jankalyan Telecom Coop. Store Vs M.T.N.L. and Others
Delhi High Court · (2013) 4 ILR Delhi 3069
High Courts05 Apr 2013
M/s. Kulbhushan Wadhwa Vs General Manager, Northern Railway and Another
Delhi High Court · (2013) 04 DEL CK 0260
Arbitration and Conciliation Act, 1996 — Section 11
High Courts05 Apr 2013Allowed
S.F.T.B. Control Workers'' Association Vs Delhi Tapedic Unmulan Samiti
Delhi High Court · (2013) 3 LLJ 509
High Courts05 Apr 2013Dismissed
Indu Munshi and Others Vs Union of India and Others
Delhi High Court · (2013) 04 DEL CK 0171
Constitution of India, 1950 — Article 12, 14, 16, 21, 309
High Courts05 Apr 2013
Amarjit Singh Kalra (decd.) Vs Pramod Gupta (Decd.) Lrs. and Others
Delhi High Court · (2013) 04 DEL CK 0170
High Courts05 Apr 2013Dismissed
D.D.A. Vs M/s. Prominent Electrical Works and Another
Delhi High Court · (2013) 04 DEL CK 0158
High Courts05 Apr 2013Dismissed
Ravinder @ Guddi Vs State Govt. of NCT of Delhi
Delhi High Court · (2013) 2 JCC 1047
High Courts05 Apr 2013Dismissed
Bahadur Singh Vs State
Delhi High Court · (2013) 4 AD 506
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 34, 394, 395, 397, 411
High Courts05 Apr 2013
Ashok Kumar Krishnalal Patel and Another Vs Continental Textile Mills Ltd.
Delhi High Court · (2013) 4 AD 271 : AIR 2013 Delhi 166 : (2014) 182 CompCas 582 : (2013) 3 CompLJ 433 : (2013) 199 DLT 733
Transfer of Property Act, 1882 — Section 107, 108