High Courts03 Apr 2013Disposed Off
Arpit Bhargava Vs North Delhi Municipal Corporation
Delhi High Court · (2014) 209 DLT 504
COURT ARCHIVE
Delhi High Court judgments
1,36,097 judgments · page 4,087 of 6,805
High Courts03 Apr 2013
Narender Singh Bhullar Vs Inder Singh
Delhi High Court · (2013) 04 DEL CK 0083
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts03 Apr 2013
Rajendra Nath Chopra and Others Vs State
Delhi High Court · (2013) 2 DMC 504 : (2013) 2 JCC 947
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts03 Apr 2013Dismissed
Govt. of NCT of Delhi and Others Vs Sandeep Yadav
Delhi High Court · (2013) 04 DEL CK 0079
Delhi Police Act, 1978 — Section 25
High Courts03 Apr 2013Dismissed
Rajender Singh Vs State Govt. of N.C.T. of Delhi
Delhi High Court · (2013) 2 JCC 960
High Courts02 Apr 2013Dismissed
Kunwar Pal Singh Vs C.B.I.
Delhi High Court · (2013) 4 AD 492 : (2013) 2 JCC 1143
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7
High Courts02 Apr 2013
Sajid Vs State (GNCT) of Delhi
Delhi High Court · (2013) CriLJ 2422 : (2013) 2 JCC 936
Penal Code, 1860 (IPC) — Section 161, 376
High Courts02 Apr 2013
Harjyot Kaur and Others Vs Today Homes and Infrastructure Pvt. Ltd.
Delhi High Court · (2013) 04 DEL CK 0378
Arbitration and Conciliation Act, 1996 — Section 11, 8Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114, 151
High Courts02 Apr 2013
Vinod Kumar Vs Prem Pal
Delhi High Court · (2013) 3 BC 520
Criminal Procedure Code, 1973 (CrPC) — Section 281Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts02 Apr 2013
MVF 3 APS and Others Vs M. Sivasamy and Others
Delhi High Court · (2013) 04 DEL CK 0349
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114, 151
High Courts02 Apr 2013
Harjee Foods and Another Vs M/s Barbino Enterprises Pvt. Ltd. and Another
Delhi High Court · (2013) 4 AD 287 : (2013) 54 PTC 447
High Courts02 Apr 2013Dismissed
Sapna Tyagi Vs Secretary (Defence) and Others
Delhi High Court · (2013) 04 DEL CK 0304
Army Act, 1950 — Section 101Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 1, 174, 4, 479, 482
High Courts02 Apr 2013Disposed Off
Professor (Dr.) R. Nath Vs Public Information Officer Archeological Survey of India
Delhi High Court · (2014) 2 AD 470
High Courts02 Apr 2013Dismissed
Nitin Garg and Others Vs M/s. Designarch Infrastructure Pvt. Ltd.
Delhi High Court · (2013) 04 DEL CK 0259
Arbitration and Conciliation Act, 1996 — Section 16, 34
High Courts02 Apr 2013Disposed Off
John Dayal and Another Vs UOI and Another
Delhi High Court · (2013) 04 DEL CK 0256
Constitution of India, 1950 — Article 25
High Courts02 Apr 2013
Madhu Agarwal Vs Fastcon Infrastructure Pvt. Ltd.
Delhi High Court · (2013) 04 DEL CK 0230
Arbitration and Conciliation Act, 1996 — Section 34, 34(2)
High Courts02 Apr 2013Disposed Off
Sanjeev Prabhakar and Others Vs UOI and Others
Delhi High Court · (2013) 200 DLT 292
High Courts02 Apr 2013Dismissed
Om Prakash Alias Omey and Another Vs State
Delhi High Court · (2013) 04 DEL CK 0211
Criminal Procedure Code, 1973 (CrPC) — Section 221, 313, 464Motor Vehicles Act, 1988 — Section 134, 134(a), 187Penal Code, 1860 (IPC) — Section 201, 279, 304, 34, 365
High Courts02 Apr 2013
Kartar Singh Vs M/s. Mirkana Engineering Pvt. Ltd.
Delhi High Court · (2013) 200 DLT 121
Arbitration and Conciliation Act, 1996 — Section 11(6), 16
High Courts02 Apr 2013Dismissed
Ramzani Vs Anjuman Wakil E. Quam Punjabian
Delhi High Court · (2013) 04 DEL CK 0143