High Courts02 Apr 2013Dismissed
Mehtab Singh Vs Union of India and Others
Delhi High Court · (2013) 04 DEL CK 0141
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3, 100
COURT ARCHIVE
Delhi High Court judgments
1,36,097 judgments · page 4,088 of 6,805
High Courts02 Apr 2013
Goel Construction Co. Vs Union of India
Delhi High Court · (2013) 205 DLT 516
Arbitration and Conciliation Act, 1996 — Section 31, 34, 34(2)Contract Act, 1872 — Section 64, 70
High Courts02 Apr 2013Dismissed
Kartar Vs State of The NCT of Delhi
Delhi High Court · (2013) 4 AD 544
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts02 Apr 2013
Gita Gupta Vs Kailash Chand Dhingra
Delhi High Court · (2013) 4 AD 369 : (2013) 199 DLT 321 : (2013) 2 RCR(Rent) 123
Delhi Rent Control Act, 1958 — Section 14, 14(1)(e), 25(B), 25B, 25B(5)
High Courts02 Apr 2013
Prem Prakash Chaudhary Vs Directorate of Revenue Intelligence
Delhi High Court · (2013) 197 ECR 357 : (2013) 2 JCC 897
Customs Act, 1962 — Section 108, 111(d), 135(1)(a)Evidence Act, 1872 — Section 24, 30
High Courts02 Apr 2013
Subhash Chander Vs Presiding Officer Labour Court
Delhi High Court · (2013) 138 FLR 281 : (2013) LLR 567
High Courts02 Apr 2013
Romani Singh Vs Lt. Col. Vivek Singh
Delhi High Court · (2013) 7 AD 460 : (2013) 4 AD 311 : (2013) 201 DLT 742 : (2013) 136 DRJ 675 : (2014) 1 RCR(Civil) 254
Guardians and Wards Act, 1890 — Section 10, 11, 12, 14, 15Hindu Minority and Guardianship Act, 1956 — Section 13, 6
High Courts02 Apr 2013
M/s. Thakur Tankers Vs D.D.A. and Another
Delhi High Court · (2013) 6 AD 41 : (2013) 199 DLT 442 : (2013) 137 DRJ 179 : (2013) 4 ILR Delhi 3056
Constitution of India, 1950 — Article 226
High Courts02 Apr 2013Dismissed
Union of India Vs M/s. Tejinder Kumar Dua
Delhi High Court · (2013) 200 DLT 60
High Courts02 Apr 2013
Times Innovative Media Ltd. Vs Delhi Transport Infrastructure Development Corporation Ltd. and Others
Delhi High Court · (2013) 04 DEL CK 0048
Constitution of India, 1950 — Article 14, 226
High Courts02 Apr 2013Dismissed
Ram Kishan and Sons Vs Mohd. Haroon Japanwala and Others
Delhi High Court · (2013) 04 DEL CK 0029
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B
High Courts02 Apr 2013Dismissed
Rajesh Kumar and Others Vs Honorary Joint Secretary, AFWWA and Another
Delhi High Court · (2013) 04 DEL CK 0025
High Courts02 Apr 2013
Pushpa Builders Ltd. Vs Vaish Cooperative Adarsh Bank Ltd. and Another
Delhi High Court · (2013) 4 AD 305 : (2013) 199 DLT 429 : (2013) 136 DRJ 439
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 2, Order 23 Rule 3, Order 34 Rule 11, 151
High Courts02 Apr 2013
Philip David Dexter Vs State NCT of Delhi and Another Dr. Neeta Misra Vs Philip David Dexter
Delhi High Court · (2013) 3 DMC 45 : (2013) 135 DRJ 537
Guardians and Wards Act, 1890 — Section 10, 11, 7, 8, 9
High Courts02 Apr 2013Dismissed
K.L. Suri and Others Vs State of Delhi and Another
Delhi High Court · (2013) 199 DLT 341 : (2013) 2 JCC 1221
High Courts02 Apr 2013
Lalita and Others Vs State Govt. of NCT of Delhi
Delhi High Court · (2013) 4 AD 277 : (2013) 3 DMC 479 : (2013) 2 JCC 1018
High Courts02 Apr 2013
Yoginder Sharma Vs Mangt. of Arvali Leasing Ltd.
Delhi High Court · (2013) 199 DLT 513 : (2013) 199 DLT 506 : (2013) LabIC 2421 : (2013) 3 LLJ 381 : (2013) 2 LLN 385
Constitution of India, 1950 — Article 226
High Courts02 Apr 2013
Joginder Pal Gulati Vs The Officer on Special Duty (ITA II) Cum CPIO and Another
Delhi High Court · (2013) 04 DEL CK 0002
Income Tax Act, 1961 — Section 132, 133Right to Information Act, 2005 — Section 6, 8(1)(a)
High Courts01 Apr 2013
Bajaj Allianz General Insurance Co. Ltd. Vs Smt. Som Wati and Others
Delhi High Court · (2013) 2 ACC 850
High Courts01 Apr 2013Dismissed
Sh. Y.S. Kapoor Vs Central Bank of India and Others
Delhi High Court · (2013) LabIC 2007 : (2013) LLR 1017
Constitution of India, 1950 — Article 226