High Courts26 Mar 2013
John Dayal and Another Vs Union of India and Another
Delhi High Court · (2013) 205 DLT 751
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,090 of 6,805
High Courts22 Mar 2013
CSIR Scientific Workers Association and Another Vs Union of India and Others
Delhi High Court · (2013) 03 DEL CK 0315
High Courts22 Mar 2013Allowed
Smt. Vinod Malhotra and Others Vs UOI and Others
Delhi High Court · (2013) 137 DRJ 714
High Courts22 Mar 2013Dismissed
Ashwani Singh Vs Union of India and Another
Delhi High Court · (2013) 03 DEL CK 0278
High Courts22 Mar 2013Dismissed
Jagran Publication Pvt. Ltd. and Another Vs Press Trust of India
Delhi High Court · (2013) 54 PTC 220
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 7 Rule 11, 151
High Courts22 Mar 2013Dismissed
Smt. Mukesh Devi and Others Vs Union of India and Others
Delhi High Court · (2013) 03 DEL CK 0268
Constitution of India, 1950 — Article 12, 14, 16, 21, 309
High Courts22 Mar 2013
Indian Overseas Bank Vs L.R. Joanwal and Another
Delhi High Court · (2013) 136 DRJ 660
High Courts22 Mar 2013
Radhey Shyam Vs State NCT of Delhi
Delhi High Court · (2013) CriLJ 2426
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 148, 299, 300, 302, 304
High Courts22 Mar 2013Allowed
Union of India and Another Vs K.K. Dawar and Another
Delhi High Court · (2013) 03 DEL CK 0184
High Courts22 Mar 2013
M/s. Jindal Realcon Pvt. Ltd. and Others Vs M/s. Laxmi Narain Ram Dass and Co.
Delhi High Court · (2013) 03 DEL CK 0115
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 34
High Courts22 Mar 2013
Anil Kumar Vs The Chairman-Cum-Md, Delhi Transport Corporation and Others
Delhi High Court · (2013) 7 AD 198 : (2013) 201 DLT 594
High Courts22 Mar 2013Dismissed
Beehive Systems Pvt. Ltd. and Others Vs Rajya Sabha Secretariat and Others
Delhi High Court · AIR 2013 Delhi 129
High Courts22 Mar 2013
Manju Garg and Another Vs State
Delhi High Court · (2013) 3 AD 681 : (2013) 3 Crimes 9 : (2013) 2 JCC 892
Criminal Procedure Code, 1973 (CrPC) — Section 153(3), 340, 82, 83Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts22 Mar 2013
M/s. Jay Ushin Limited Vs M/s. U-Shin Ltd.
Delhi High Court · (2013) 03 DEL CK 0055
High Courts22 Mar 2013
Keshav Kumar Aggarwal Vs M/s. NIIT Ltd.
Delhi High Court · (2013) 4 AD 350 : (2013) 199 DLT 242 : (2013) 135 DRJ 668 : (2013) 54 PTC 178
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 17, 17(1), 2(1)(zg), 2(z)(g), 29
High Courts22 Mar 2013
Govt. Medical Stores Depot, UOI Vs M/s. Centurion Laboratories
Delhi High Court · (2013) 03 DEL CK 0050
Arbitration and Conciliation Act, 1996 — Section 34, 34(3), 36Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5
High Courts22 Mar 2013
Maharashtra Hybrid Seeds Co. Ltd. Vs UOI and Others
Delhi High Court · (2013) 54 PTC 528
Arbitration and Conciliation Act, 1996 — Section 34(2)Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1Constitution of India, 1950 — Article 226
High Courts22 Mar 2013Allowed
X (Assumed name of the prosecutrix) Vs The State (N.C.T. of Delhi) and Others
Delhi High Court · (2014) 1 ALD(Cri) 31 : (2013) 2 Crimes 548 : (2013) 3 ILR Delhi 1813 : (2013) 2 JCC 1068 : (2013) 2 RCR(Criminal) 430