High Courts20 Mar 2013
B.S.N.L. Vs Attar Singh and Others
Delhi High Court · (2013) 139 FLR 1081 : (2013) 2 LLJ 644
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,092 of 6,805
High Courts20 Mar 2013Dismissed
Latesh and Others Vs Union of India
Delhi High Court · (2013) 03 DEL CK 0243
Railway Claims Tribunal Act, 1987 — Section 16Railways Act, 1989 — Section 123(c), 124A, 124A
High Courts20 Mar 2013Disposed Off
Muslim Welfare Organisation Vs Delhi WAKF Board and Another
Delhi High Court · (2013) 03 DEL CK 0239
Waqf Act, 1995 — Section 32(1), 54, 55
High Courts20 Mar 2013Dismissed
Jagson Airlines Ltd. Vs M/s. Bannari Amman Exports P. Ltd. and Another
Delhi High Court · (2013) 03 DEL CK 0223
Arbitration and Conciliation Act, 1996 — Section 34, 9
High Courts20 Mar 2013Dismissed
Punjab National Bank Vs Satinder Kapur and Others
Delhi High Court · (2013) 5 AD 228 : (2013) 3 BC 160 : (2013) 200 DLT 161 : (2013) 200 DLT 156 : (2013) 135 DRJ 566
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 9Constitution of India, 1950 — Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 31
High Courts20 Mar 2013Dismissed
R.K. Tarun Vs Union of India and Others
Delhi High Court · (2013) 03 DEL CK 0204
Constitution of India, 1950 — Article 14, 15Criminal Procedure Code, 1973 (CrPC) — Section 2(wa)
High Courts20 Mar 2013Disposed Off
TVS Net Technologies Ltd. Vs Telecommunication Consultant India Ltd. and Another
Delhi High Court · (2013) 03 DEL CK 0199
Arbitration and Conciliation Act, 1996 — Section 11, 17, 9
High Courts20 Mar 2013Disposed Off
Malaria Research Centre Employees'' Welfare Association and Another Vs Malaria Research Centre Thru'' Its Director and Others
Delhi High Court · (2013) 03 DEL CK 0174
High Courts20 Mar 2013Dismissed
Fullerton India Credit Co. Ltd. Vs Nabi
Delhi High Court · (2013) 5 AD 611 : (2013) 199 DLT 653
Arbitration and Conciliation Act, 1996 — Section 9Constitution of India, 1950 — Article 227
High Courts20 Mar 2013
Union of India and Another Vs A.C. Gangadharan A.C. Gangadharan Vs Union of India and Others
Delhi High Court · (2013) 03 DEL CK 0161
Constitution of India, 1950 — Article 311(2)(b), 311(2)(c)
High Courts20 Mar 2013Dismissed
Gujarat State Financial Services Ltd. Vs Thapar Agro Mills Ltd.
Delhi High Court · (2013) 3 ILR Delhi 1798 : (2013) 120 SCL 46
Companies Act, 1956 — Section 391, 392, 393, 394, 530
High Courts20 Mar 2013Dismissed
Sudershan Bhagra Vs Delhi Cantt. Board
Delhi High Court · (2013) 03 DEL CK 0146
Pensions Act, 1871 — Section 11
High Courts20 Mar 2013
Tajinder Singh @ Kaka Vs State
Delhi High Court · (2013) 4 AD 73 : (2013) 2 JCC 1164
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 149, 299, 300, 302, 304
High Courts20 Mar 2013
Suresh Chand Vs State NCT of Delhi and Others
Delhi High Court · (2013) 2 JCC 952
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 308
High Courts20 Mar 2013
Arvind Kumar @ Arun Vs State
Delhi High Court · (2013) 4 AD 14 : (2013) 2 JCC 900
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 270, 34, 365, 392, 397
High Courts20 Mar 2013Dismissed
Shri Vinod Kumar Vs Food Corporation of India
Delhi High Court · (2013) 2 LLJ 549
High Courts20 Mar 2013
Rajat Khanna and Another Vs R.P. Khanna and Others
Delhi High Court · (2013) 5 AD 373 : (2013) 200 DLT 203
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts20 Mar 2013Allowed
Satish Joshi Vs Union of India and Another
Delhi High Court · (2013) 2 LLJ 535
Constitution of India, 1950 — Article 12, 14
High Courts20 Mar 2013
Narcotics Control Bureau Vs Sajesh Sharma
Delhi High Court · (2013) 4 AD 336 : (2013) 2 ILR Delhi 1535 : (2013) 2 JCC 49
Criminal Procedure Code, 1973 (CrPC) — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 12, 2(xxiii), 2(xxiii), 22, 22(c)
High Courts20 Mar 2013
State Govt. of NCT of Delhi Vs Naresh Kumar Garg
Delhi High Court · (2013) 2 JCC 1063 : (2013) 56 PTC 282
Copyright Act, 1957 — Section 63, 64Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 167(2)(a)(i), 167(2)(ii), 482Customs Act, 1962 — Section 135, 135(1)(ii), 135(1)(ii), 135(i)(ii)