High Courts18 Mar 2013Dismissed
United India Insurance Co. Ltd. Vs Guddy and Others
Delhi High Court · (2013) 2 ACC 1
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,094 of 6,805
High Courts18 Mar 2013Dismissed
Delhi Subordinate Services Selection Board and Another Vs Preeti Balayan and Another
Delhi High Court · (2013) 03 DEL CK 0224
High Courts18 Mar 2013Disposed Off
Dr. Jasmine Chawla Sharma and Another Vs Dr. Rekha and Another
Delhi High Court · (2013) 03 DEL CK 0216
High Courts18 Mar 2013Dismissed
A.I.I.M.S. and Others Vs S.S. Rawat and Others
Delhi High Court · (2013) 03 DEL CK 0210
High Courts18 Mar 2013Dismissed
Digamber Garments and Another Vs Government of NCT of Delhi and Another
Delhi High Court · (2013) 03 DEL CK 0185
Constitution of India, 1950 — Article 226
High Courts18 Mar 2013Disposed Off
Delhi Development Authority Vs Sanmukh Singh
Delhi High Court · (2013) 03 DEL CK 0182
High Courts18 Mar 2013Dismissed
Jsw Ispat Steel Limited Vs Ariba India Private Limited
Delhi High Court · (2013) 03 DEL CK 0173
High Courts18 Mar 2013
Govt. of India and Others Vs Capt. (Retd.) Kapil Chaudhary Capt. (Retd.) Kapil Chaudhary Vs Govt. of India and Others
Delhi High Court · (2013) 03 DEL CK 0172
High Courts18 Mar 2013
Anjuman-E-Haider (Regd.) Vs Chairman NDMC, Archna Arora and Others Karamvir Singh Nagar and Another Vs Delhi Development Authority and Others
Delhi High Court · (2013) 03 DEL CK 0149
High Courts18 Mar 2013
Sercon India Private Limited Vs Commissioner (Adjudication), Service Tax
Delhi High Court · (2013) 197 ECR 362 : (2013) 22 GSTR 552 : (2013) 30 STR 454 : (2013) 65 VST 219
Central Excises and Salt Act, 1944 — Section 35FFinance Act, 1994 — Section 83
High Courts18 Mar 2013
Lala @ Shamim Vs The State (NCT of Delhi)
Delhi High Court · (2013) 03 DEL CK 0076
High Courts18 Mar 2013Dismissed
Razzi Ahmed @ Razzi Vs The State
Delhi High Court · (2013) 3 AD 453 : (2013) 2 JCC 975
High Courts18 Mar 2013Dismissed
National Insurance Co. Ltd. Vs Mamta and Others
Delhi High Court · (2013) 2 ACC 176
High Courts15 Mar 2013
Mohd. Moin Vs The State
Delhi High Court · (2013) 2 JCC 889
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 34
High Courts15 Mar 2013Dismissed
Raj Pal Vs The State (N.C.T. of Delhi)
Delhi High Court · (2013) 2 JCC 822
High Courts15 Mar 2013Dismissed
Ajay Kumar Vs State
Delhi High Court · (2013) 3 AD 565
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 366, 376
High Courts15 Mar 2013
R.R. Foundation Engineers (Pvt.) Ltd. Vs New Delhi Municipal Corporation
Delhi High Court · (2013) 3 AD 633
High Courts15 Mar 2013
Reckitt Benkiser India Ltd. Vs WYETH Ltd.
Delhi High Court · AIR 2013 Delhi 113 : AIR 2013 Delhi 101 : (2013) 198 DLT 521 : (2013) 54 PTC 90 : (2014) 1 RCR(Civil) 352
Copyright Act, 1957 — Section 2Designs Act, 1911 — Section 51A, 51A(1)(a)(i), 51A(1)(a)(ii)Designs Act, 2000 — Section 11, 17, 18, 19, 19(1)(a)
High Courts15 Mar 2013
Prem Lata Vs State and Others
Delhi High Court · (2013) 03 DEL CK 0254
Criminal Procedure Code, 1973 (CrPC) — Section 251, 262, 263, 264, 265Negotiable Instruments Act, 1881 (NI) — Section 138, 143, 145, 145(2)
High Courts15 Mar 2013Dismissed
Jai Bhagwan Vs The Asstt. General Manager
Delhi High Court · (2013) 03 DEL CK 0240
Constitution of India, 1950 — Article 226