High Courts15 Mar 2013Disposed Off
National Highways Authority of India Vs Sh. Mukul Saxena
Delhi High Court · (2013) 03 DEL CK 0217
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,095 of 6,805
High Courts15 Mar 2013
Krishna Kumar Vs Registrar of Companies
Delhi High Court · (2013) 03 DEL CK 0209
Companies Act, 1956 — Section 62, 628, 63Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts15 Mar 2013Dismissed
The Municipal Corp. of Delhi Vs Additional Commissioner
Delhi High Court · (2013) 03 DEL CK 0187
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3Limitation Act, 1963 — Section 5
High Courts15 Mar 2013Dismissed
Pocket B MIG Flats Welfare Association Vs DDA and Others
Delhi High Court · (2013) 03 DEL CK 0179
High Courts15 Mar 2013Dismissed
Vijender Singh Chauhan (Capt.) Vs Parsvnath Developers Ltd.
Delhi High Court · (2013) 3 AD 291 : (2013) 2 ILR Delhi 1508
Companies Act, 1956 — Section 433, 433(e), 434, 439
High Courts15 Mar 2013
Nadeem Vs State of NCT and Others
Delhi High Court · (2013) 5 AD 383 : (2013) 200 DLT 225 : (2013) 200 DLT 222 : (2013) 2 JCC 812
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 167(2)(ii), 313, 372, 377(3)Penal Code, 1860 (IPC) — Section 302, 307, 324, 34Probation of Offenders Act, 1958 — Section 4, 4(1)
High Courts15 Mar 2013
Ajay Kumar Vs Gas Authority of India and Another
Delhi High Court · (2013) 3 LLJ 366 : (2013) 2 LLN 132
Constitution of India, 1950 — Article 226, 311(2)(b)
High Courts15 Mar 2013
World Phone India Pvt. Ltd. and Others Vs WPI Group Inc., USA
Delhi High Court · (2013) 4 AD 6 : (2013) 114 CLA 333 : (2013) 178 CompCas 173 : (2013) 119 SCL 196
Companies Act, 1956 — Section 10F, 171, 171, 172, 172Specific Relief Act, 1963 — Section 10
High Courts15 Mar 2013Dismissed
Sanagul Vs State NCT of Delhi and Another
Delhi High Court · (2013) 2 ILR Delhi 1514 : (2013) 2 JCC 886
High Courts14 Mar 2013
Tejpal Singh Saathi Vs State
Delhi High Court · (2013) 3 AD 465
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 193, 420, 467, 471
High Courts14 Mar 2013Dismissed
B.S.E.S. Rajdhani Power Ltd. and Another Vs Kolmet Builders BSES Yamuna Power Ltd. Vs Raveen Jain and Another
Delhi High Court · (2013) 03 DEL CK 0232
High Courts14 Mar 2013Dismissed
Vir Pratap Singh Vs UOI and Another
Delhi High Court · (2013) 3 SCT 623
Constitution of India, 1950 — Article 12, 14, 16
High Courts14 Mar 2013Dismissed
SI (CM) D.C. Tiwari and Others Vs UOI and Others
Delhi High Court · (2013) 03 DEL CK 0147
Constitution of India, 1950 — Article 226
High Courts14 Mar 2013Allowed
Ex. Constable Shiv Chand Vs Union of India and Others
Delhi High Court · (2013) 136 DRJ 359
Central Reserve Police Force Act, 1949 — Section 11(1)Constitution of India, 1950 — Article 14, 226Penal Code, 1860 (IPC) — Section 384, 394
High Courts14 Mar 2013Dismissed
United India Insurance Company Ltd. Vs Kuldeep and Others
Delhi High Court · (2013) 2 ACC 192
High Courts14 Mar 2013Dismissed
V.P. Sharma through LRs Vs Director of Education and Another
Delhi High Court · (2013) 03 DEL CK 0129
High Courts14 Mar 2013
Glaxosmithkline Pharma Ltd. Vs Hidustan Medibiotic
Delhi High Court · (2013) 3 AD 749 : (2013) 54 PTC 439
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Copyright Act, 1957 — Section 29(c)
High Courts14 Mar 2013Dismissed
ZTE Corporation Vs Siddhant Garg and Others
Delhi High Court · (2013) 3 AD 589 : (2013) 135 DRJ 505
High Courts14 Mar 2013
CIT Vs Global Vantedge Pvt. Ltd.
Delhi High Court · (2013) 3 AD 594
Income Tax Act, 1961 — Section 254
High Courts14 Mar 2013
Union of India and Others Vs Kamal Kumar
Delhi High Court · (2013) 03 DEL CK 0113
Limitation Act, 1963 — Section 5Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 7(1), 7(3)