High Courts19 Mar 2013Allowed

DCM Limited Vs Delhi Development Authority

Delhi High Court · (2013) 136 DRJ 688

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 10, 11, 2(a), 9Companies Act, 1956 — Section 3, 4Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 13, 15, 15(a), 2(c), 2(e)
High Courts18 Mar 2013Allowed

Kuldeep Tyagi Vs The State NCT of Delhi

Delhi High Court · (2013) 4 AD 327 : (2013) 135 DRJ 613 : (2013) 2 JCC 840

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 34, 364A, 365, 376, 90
High Courts18 Mar 2013Dismissed

Sudhir Vs State

Delhi High Court · (2013) 03 DEL CK 0249

Criminal Procedure Code, 1973 (CrPC) — Section 164, 311, 313Penal Code, 1860 (IPC) — Section 302