High Courts22 Mar 2013
Commissioner of Income Tax Vs Neera Bhandari
Delhi High Court · (2013) 3 AD 679
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,091 of 6,805
High Courts22 Mar 2013
Tata Sons Ltd. and Another Vs Arno Palmen and Another
Delhi High Court · (2013) 199 DLT 437 : (2013) 54 PTC 424
High Courts21 Mar 2013
DTC Vs Sukhbir Singh Shukhbir Singh Vs Delhi Transport Corporation
Delhi High Court · (2013) 03 DEL CK 0310
Industrial Disputes Act, 1947 — Section 11A
High Courts21 Mar 2013Allowed
M/s. MSJ Construction Pvt. Ltd. Vs Delhi Development Authority and Another
Delhi High Court · (2013) 2 ARBLR 432 : (2013) 136 DRJ 463
Arbitration and Conciliation Act, 1996 — Section 30, 33
High Courts21 Mar 2013
Rajiv Vaid and Another Vs Govt. of NCT of Delhi
Delhi High Court · (2013) 4 AD 284 : (2013) 2 JCC 949
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 380
High Courts21 Mar 2013Allowed
Babu Khan Vs Union of India and Another
Delhi High Court · (2013) 2 ILR Delhi 1546
High Courts21 Mar 2013Dismissed
Sh. Vikas Kumar Shukla Vs UOI and Others
Delhi High Court · (2013) 03 DEL CK 0207
High Courts21 Mar 2013Dismissed
Govt. of NCT of Delhi and Others Vs Krishna Mohan Tiwari
Delhi High Court · (2013) 03 DEL CK 0201
High Courts21 Mar 2013Allowed
Monika and Others Vs Govt. of NCT and Another Standard Chartered Bank Vs Govt. of Nct of Delhi and Another Amarjeet Singh Bindra and Others Vs G.E. Money Finance Services Ltd.
Delhi High Court · (2013) 03 DEL CK 0189
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Penal Code, 1860 (IPC) — Section 406, 420Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 14
High Courts21 Mar 2013Dismissed
Devyani Phosphate Private Limited and Another Vs Union of India
Delhi High Court · (2013) 03 DEL CK 0183
High Courts21 Mar 2013Dismissed
D.D.A. Vs Asha Pal Gulati and Others
Delhi High Court · (2013) 136 DRJ 731
Constitution of India, 1950 — Article 226
High Courts21 Mar 2013Dismissed
Ram Kumar Gupta Vs State and Others
Delhi High Court · (2013) 4 AD 291 : (2013) 136 DRJ 446
Registration Act, 1908 — Section 40
High Courts21 Mar 2013
Tabita Chand Vs Director of Education and Others
Delhi High Court · (2013) 03 DEL CK 0139
High Courts21 Mar 2013Dismissed
Ashok Kumar Arora Vs D.S. Sodhi and Another
Delhi High Court · (2013) 5 AD 677 : (2013) 199 DLT 627
High Courts21 Mar 2013
Bela Kapoor and Others Vs Vandana Kapoor and Others Vandana Kapoor Vs Satish Kapoor and Others Vandana Kapoor and Another Vs Satish Kapoor Satish Kapoor and Others Vs Ankur Arora and Others
Delhi High Court · (2013) 136 DRJ 625
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 6 Rule 4, 141, 89Contract Act, 1872 — Section 22, 25
High Courts21 Mar 2013Dismissed
Ripu Daman Malik Vs Delhi Admn. and Others
Delhi High Court · (2013) 198 DLT 781
Civil Procedure Code, 1908 (CPC) — Section 2(2)Limitation Act, 1963 — Section 14, 5
High Courts21 Mar 2013Dismissed
Lakshmiji Sugar Mills Company and Another Vs Union of India and Others
Delhi High Court · (2013) 5 AD 510 : (2013) 115 CLA 322 : (2013) 178 CompCas 255 : (2013) 4 CompLJ 393 : (2013) 119 SCL 422
High Courts20 Mar 2013
Smt. Bala Devi Vs Sh. Chhotu Ram and Others
Delhi High Court · (2013) 03 DEL CK 0312
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Delhi Land Reforms Act, 1954 — Section 50Delhi Land Revenue Act, 1954 — Section 50