COURT ARCHIVE

Delhi High Court judgments

1,36,095 judgments · page 4,097 of 6,805

High Courts13 Mar 2013

Asstt. Commissioner of Income Tax Vs Nilofar Currimbhoy

Delhi High Court · (2013) 3 AD 516 : (2013) 2 JCC 965

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 142(1), 276CC, 276CC, 278E

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High Courts13 Mar 2013

IDEA Cellular Limited and Another Vs Union of India

Delhi High Court · (2013) 3 AD 696

Constitution of India, 1950 — Article 14, 19(1)(g), 226

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High Courts13 Mar 2013Dismissed

M/s. National Projects Construction Corporation Ltd. Vs M/s. R.S. Avtar Singh and Co.

Delhi High Court · (2013) 3 AD 423

Arbitration Act, 1940 — Section 30, 33

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High Courts13 Mar 2013

Ravi Shankar Vs State

Delhi High Court · (2013) 03 DEL CK 0073

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High Courts13 Mar 2013

Angelique International Limited (M/s.) Vs M/s. Transasia Forwarders (India) Pvt. Ltd. and Another

Delhi High Court · (2013) 3 AD 462

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High Courts13 Mar 2013Dismissed

Pankaj Kumar Jha Vs The Chief of the Army Staff and Others

Delhi High Court · (2013) 03 DEL CK 0056

Army Act, 1950 — Section 46(b)

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High Courts13 Mar 2013

Zafar Umar Khan @ Jafar Umar Vs State (Govt. of NCT of Delhi)

Delhi High Court · (2013) 1 JCC 765 : (2013) 3 RCR(Criminal) 41

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106, 27

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High Courts13 Mar 2013

Real Lifestyle Broadcasting Pvt. Ltd. Vs Turner Asia Pacific Ventures Inc. and Another

Delhi High Court · (2013) 4 AD 19 : (2014) 119 CLA 92 : (2014) 186 CompCas 177

Companies Act, 1956 — Section 390, 390(b), 391, 392, 392(1)

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High Courts13 Mar 2013Dismissed

Mohan Singh (Died) Vs Mahendra Singh and Others

Delhi High Court · (2013) 3 AD 449

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High Courts12 Mar 2013

Nazir Vs State

Delhi High Court · (2013) CriLJ 1891

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 64, 7APenal Code, 1860 (IPC) — Section 201, 302, 363, 364

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High Courts12 Mar 2013Dismissed

Delhi Transport Corporation Vs Ashok Kumar Sharma

Delhi High Court · (2013) 3 SCT 601 : (2013) 3 SLJ 391

Industrial Disputes Act, 1947 — Section 11

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High Courts12 Mar 2013

Bihari Lal and Another Vs State (NCT of Delhi)

Delhi High Court · (2013) 3 ILR Delhi 1791

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 395

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High Courts12 Mar 2013Disposed Off

Pacific Convergence Corporation Ltd. Vs Data Access (India) Ltd.

Delhi High Court · (2013) 3 CompLJ 169

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High Courts12 Mar 2013Dismissed

Rekha Rani Vs Vinod Juyal and Others

Delhi High Court · (2013) 03 DEL CK 0261

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Transfer of Property Act, 1882 — Section 55(4)(b)

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High Courts12 Mar 2013

M/s. S.P. Infra Networks Vs M/s. Bharti Airtel Ltd.

Delhi High Court · (2013) 03 DEL CK 0260

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11

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High Courts12 Mar 2013

Morgan Securities and Credits Pvt. Ltd. Vs B.K. Modi

Delhi High Court · (2013) 3 AD 413

Arbitration and Conciliation Act, 1996 — Section 34, 37

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High Courts12 Mar 2013Disposed Off

UOI Vs R.K. Singh

Delhi High Court · (2013) 03 DEL CK 0222

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High Courts12 Mar 2013Disposed Off

MCD and Another Vs Mrs. Raj Bala Mann and Another MCD Vs Kamlesh Kumari and Another

Delhi High Court · (2013) 03 DEL CK 0218

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High Courts12 Mar 2013

Savita Bhatnagar and Others Vs Managing Committee, St. Sophia Sr. Sec. School and Others

Delhi High Court · (2013) 199 DLT 427

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High Courts12 Mar 2013Dismissed

Damodar Bhagat and Others Vs Siraz Hussain

Delhi High Court · (2013) 03 DEL CK 0203

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